Recent Judgments
Latest ITAT tax tribunal orders across all benches.(371,507 total)
M/S. CARISSA INVESTMENT (P) LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 2008/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
ITO, NEW DELHI vs DR. KRISHNA KHERA, NEW DELHI
ITA 1895/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
ITO, NEW DELHI vs DR. JYOTI KHERA, NEW DELHI
ITA 1894/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
ACIT, NEW DELHI vs SH. SUSHIL KUMAR SURROCH, NEW DELHI
ITA 1521/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
DCIT, NEW DELHI vs M/S. ESCORT HEART INSTITUTE & RESEARCH CENTRE LTD., NEW DELHI
ITA 6674/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S. SHUBHAM FEED MILLS,UTTRAKHAND vs ITO- I, UTTRAKHAND
ITA 378/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, NEW DELHI vs M/S. RAMBAGH PALACE HOTEL PVT. LTD., NEW DELHI
ITA 2078/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
ASHOO DECOR INDIA,DELHI vs ACIT, NEW DELHI
ITA 1054/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
ACIT, FARIDABAD vs M/S JONEJA BRIGHT STEELS PVT. LTD., FARIDABAD
ITA 3884/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
JONEJA BRIGHT STEEL PVT. LTD.,FARIDABAD vs ADDL. CIT, FARIDABAD
ITA 3761/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
JCIT (OSD), NEW DELHI vs M/S. SMS PARYAVARAN LTD., NEW DELHI
ITA 4897/DEL/2011[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT, NEW DELHI vs M/S. R.S.RETAIL STORES PVT. LTD., NEW DELHI
ITA 4856/DEL/2011[2008-09]Status: DisposedITAT DelhiAY 2008-09
ADDLL. CIT, NEW DELHI vs M/S RAMBAGH PALACE HOTEL PVT. LTD., NEW DELHI
ITA 3801/DEL/2009[2006-07]Status: DisposedITAT DelhiAY 2006-07
RAMABAGH PALACE HOTELS PVT. LTD,NEW DELHI vs ITO, NEW DELHI
ITA 3605/DEL/2009[2006-07]Status: DisposedITAT DelhiAY 2006-07
COMMNR. OF INCOME TAX, AHMEDABAD vs EQUINOX SOLUTION PVT. LTD
C.A. No.-004399-004399 - 2007ITAT SC
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
PR. COMMISSIONER OF INCOME TAX-IV vs GULBARGA ASSOCIATES (P) LIMITED
ITA/166/2017ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
PR. COMMISSIONER OF INCOME TAX-4 vs GULBRGA ASSOCIATES (P)LIMITED
ITA/150/2017ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
THE PR. COMMISSIONER OF INCOME TAX(CENTRAL), LUDHIANA vs SATISH BALA MALHOTRA
ITA/163/2017ITAT Punjab & Haryana
RAVI MALLICK vs THE DCIT CIRCLE III LUDHIANA
ITA/416/2016ITAT Punjab & Haryana
M/S NAHAR SPINNING MILLS LTD. vs COMMISSIONER OF INCOME TAX, LUDHIANA
ITA/433/2010ITAT Punjab & Haryana
SHRI HARISH PESSWANI,BHOPAL vs THE ITO 3(2), BHOPAL
ITA 153/IND/2015[2010-11]Status: DisposedITAT IndoreAY 2010-11
GEETA STAR HOTELS & RESORTS P LTD.,JAIPUR vs DCIT, CPC-TDS, GHAZIABAD
ITA 14/JPR/2017[QUARTER-IV 2013-14]Status: DisposedITAT Jaipur
ACIT, JAIPUR vs UNIQUE BUILDIERS & DEVELOPERS (AJAY), JAIPUR
ITA 943/JPR/2016[2013-14]Status: DisposedITAT JaipurAY 2013-14
DCIT (TDS), JAIPUR vs NATIONAL SOCIETY OF ENGINEERING RESEARCH & DEVELOPMENT, JAIPUR
ITA 892/JPR/2016[1012-13]Status: DisposedITAT JaipurAY 1012-13
SHANTI LAL BHANDARI,JAIPUR vs ITO, JAIPUR
ITA 73/JPR/2016[2012-13]Status: DisposedITAT JaipurAY 2012-13
ADINATH BUILDCON PVT. LTD.,JAIPUR vs PRINCIPAL CIT-CENTRAL, JAIPUR
ITA 373/JPR/2016[2007-08]Status: DisposedITAT JaipurAY 2007-08
ACIT, JAIPUR vs PUHP FORGINGS PVT. LTD., JAIPUR
ITA 1079/JPR/2016[2013-14]Status: DisposedITAT JaipurAY 2013-14
JHABAR SINGH,JAIPUR vs ITO, JAIPUR
ITA 912/JPR/2014[2010-11]Status: DisposedITAT JaipurAY 2010-11
NARENDRA KUMAR JOHARI,JAIPUR vs ITO, SIKAR
ITA 720/JPR/2013[2008-09]Status: DisposedITAT JaipurAY 2008-09
THE RAJASTHAN STATE CO-OP. BANK LTD.,JAIPUR vs DCIT, JAIPUR
ITA 266/JPR/2013[2007-08]Status: DisposedITAT JaipurAY 2007-08
