Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,250 total)
ITO 3(1)(2), MUMBAI vs BOMBAY SEALINK BUILDERS P.LTD, MUMBAI
ITA 3117/MUM/2015[2006-07]Status: DisposedITAT MumbaiAY 2006-07
CEDRIC DSOUZA,MUMBAI vs ITO 19(3)(1), MUMBAI
ITA 3115/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 1(1)(1), MUMBAI vs BANHEM ESTAETS & ITS PARKS LTD, MUMBAI
ITA 2481/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
STULZ CHSPL (INDIA) P.LTD,MUMBAI vs DCIT 7(2), MUMBAI
ITA 1514/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
BAJAJ CAPITAL VENTURES P.LTD,MUMBAI vs DCIT 3(1)(1), MUMBAI
ITA 1257/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT 5(2), MUMBAI vs MOBILE 2 WIN INDIA P.LTD, MUMBAI
ITA 7215/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO (IT) 3(1), MUMBAI vs NISHANT LALIT JADHAV, MUMBAI
ITA 6883/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
TWINSTAR JUPITER CO-OP HSG SOC LTD,MUMBAI vs ITO 12(2)(4), MUMBAI
ITA 675/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SAHANA BUILDERS & DEVELOPERS P. LTD,MUMBAI vs DCIT 8(3), MUMBAI
ITA 6594/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ELECTROPHARMA,MUMBAI vs ASST CIT CIR 16(1), MUMBAI
ITA 6137/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
INDUSIND BANK LTD,MUMBAI vs ITO (TDS) 2(1), MUMBAI
ITA 5228/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT 7(2), MUMBAI vs RUPEE FINANCE AND MANAGEMENT P.TLD, MUMBAI
ITA 5122/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DDIT (E) I(1), MUMBAI vs SHRI RAJASTHANI SEVA SANGH, MUMBAI
ITA 5109/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
THE NAVYUG CO OPERATIVE HOUSING SOCIETY LTD,MUMBAI vs ITO 21(1(3), MUMBAI
ITA 4801/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
BUNTS INDUSTRIES P. LTD,MUMBAI vs ACIT 10(3), MUMBAI
ITA 3164/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
MADHAVI RAKSHA SANKALP,MUMBAI vs DDIT (E) I(1), MUMBAI
ITA 2746/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 21(2)(2), MUMBAI vs PRITAMLAL J DOSHI, MUMBAI
ITA 2247/MUM/2014[2010-1]Status: DisposedITAT Mumbai
PRITAMLAL J DOSHI,MUMBAI vs ITO WD 21(2)(2), MUMBAI
ITA 1993/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
NITIN R. SHAH,MUMBAI vs ITO 5(2)(3), MUMBAI
ITA 6587/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
NITIN R. SHAH,MUMBAI vs ITO 5(2)(3), MUMBAI
ITA 6586/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ASST CIT CEN CIR 29, MUMBAI vs SAMUDRA DEVELOPERS P.LTD, MUMBAI
ITA 5974/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SHANUDEEP P.LTD,MUMBAI vs DCIT 3(3), MUMBAI
ITA 4110/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ASST CIT 16(3), MUMBAI vs MANI EXPORTS, MUMBAI
ITA 3759/MUM/2013[2004-05]Status: DisposedITAT MumbaiAY 2004-05
DCIT 19(3), MUMBAI vs DECCAN ENTERPRISES, MUMBAI
ITA 3193/MUM/2013[2001-02]Status: DisposedITAT MumbaiAY 2001-02
KAMVAN CONSTRUCTION P. LTD,MUMBAI vs ITO 3(2)(1), MUMBAI
ITA 3084/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
NETMAGIC IT SERVICES P.LTD,MUMBAI vs ITO 9(2)(3), MUMBAI
ITA 1399/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ANCHOR ELECTRICALS PVT. LTD.,MUMBAI vs A.C.I.T. CEN.CIR.41, MUMBAI
ITA 6930/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ACIT CIR 21(1), MUMBAI vs RELIANCE MICHIGAN JV -MITHI RIVER, MUMBAI
ITA 6690/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT CC 22, MUMBAI vs SONY MONY ELECTRONICS LTD, MUMBAI
ITA 5555/MUM/2012[2005-06]Status: DisposedITAT MumbaiAY 2005-06
BIJESH THAKKAR PROP. THAKKER & THAKKER,MUMBAI vs JCIT WD 11(2), MUMBAI
ITA 4694/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
