Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,250 total)
TOPNOTCH CHEMICALS P.LTD,NAVI MUMBAI vs ITO WD 8(3)(2), MUMBAI
ITA 6553/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
JAYDEEP DEVJI PALANI,MUMBAI vs ITO WARD - 20(1)(3), MUMBAI
ITA 6420/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SAIFUDDINBHAI H. DEESAWALA,MUMBAI vs ITO 18(3)(2), MUMBAI
ITA 6257/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SHREE FISCAL SERVICES P.LTD,MUMBAI vs ITO 2(3)(2), MUMBAI
ITA 6234/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
THANMAL H. JAIN,MUMBAI vs ITO-19(3)(5), MUMBAI
ITA 6131/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
CHHAGANLAL SOLANKI,MUMBAI vs ITO - 19(1)(3) (CURRENTLY ITO WD. 22(1)(3)), MUMBAI
ITA 6104/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
BHARTI ARVIND JAIN,MUMBAI vs ITO - 24(3)(4), MUMBAI
ITA 6102/MUM/2016[2005-06]Status: DisposedITAT MumbaiAY 2005-06
V & V PHARMA INDUSTRIES,THANE vs ACIT CIR. 3, THANE, THANE
ITA 6055/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO WD 1(1)(3), MUMBAI vs EMINENT TRAVELS P.LTD, MUMBAI
ITA 5782/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO (EXEMPRION)-1(1) MUMBAI, MUMBAI vs BHARTIYA VIDYA BHAVAN, MUMBAI
ITA 5141/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO (EXEMPRION)-1(1) MUMBAI, MUMBAI vs BHARTIYA VIDYA BHAVAN, MUMBAI
ITA 5140/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
BNT GLOBAL P.LTD,MUMBAI vs ITO 9(1)(2), MUMBAI
ITA 4111/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO WD 1(3), KALYAN vs RUCHI MENTHOL P.LTD, MUMBAI
ITA 3744/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
MAX FLED & IMAGING SYSTEMS LTD,MUMBAI vs DCIT 7(2), MUMBAI
ITA 3584/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
MAX FLEX & IMAGING SYSTEMS LTD,MUMBAI vs DCIT 7(2), MUMBAI
ITA 3583/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
MAX FLEX & IMAGING SYSTEMS LTD,MUMBAI vs DCIT 7(2), MUMBAI
ITA 3582/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
MAX FLEX & IMAGING SYSTEMS LTD,MUMBAI vs DCIT 7(2), MUMBAI
ITA 3581/MUM/2016[2006-07]Status: DisposedITAT MumbaiAY 2006-07
THAKKAR TRADING PRIVATE LIMITED,MUMBAI vs PRINCIPAL COMMISSIONER OF INCOME TAX-RANGE 8, MUMBAI
ITA 3093/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
KAUSHIK PANDYA,MUMBAI vs ITO 2 (3) (2), MUMBAI
ITA 2723/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ACIT - 18(3), MUMBAI vs RAJESH HASTIMAL KACHHARA, MUMBAI
ITA 2583/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
VIVEK GANESH BHARTU,MUMBAI vs ITO - 7(3)(1), MUMBAI
ITA 2287/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 3(1)(2), MUMBAI vs BAJAJ CAPITAL VENTURES P.LTD, MUMBAI
ITA 789/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ACIT 33(3), MUMBAI vs UDAY M GHARE, MUMBAI
ITA 4594/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT 1(1)(1), MUMBAI vs CONCORDE MOTORS (I) LTD, MUMBAI
ITA 4575/MUM/2015[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ITO (TDS) 1(2)(2), MUMBAI vs ENAM FINANCIAL CONSULTANTS P.LTD, MUMBAI
ITA 4421/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 9(3)(2), MUMBAI vs SARITA GARWARE, MUMBAI
ITA 4410/MUM/2015[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DCIT (TDS)1(1), MUMBAI vs BKC PROPERTIES P. LTD, MUMBAI
ITA 4005/MUM/2015[2012-13]Status: DisposedITAT MumbaiAY 2012-13
BOMBAY SEALINK BUILDERS P. LTD,MUMBAI vs ITO 3(1)(2), MUMBAI
ITA 3596/MUM/2015[2002-03]Status: DisposedITAT MumbaiAY 2002-03
KALEEM M. KHAN,NAVI MUMBAI vs PR CIT 28, MUMBAI
ITA 3483/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 3(1)(2), MUMBAI vs BOMBAY SEALINK BUILDERS P.LTD, MUMBAI
ITA 3118/MUM/2015[2002-03]Status: DisposedITAT MumbaiAY 2002-03