Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,250 total)
DCIT, CC-XI, KOLKATA, KOLKATA vs M/S HIMALAYA GRANITES PVT. LTD., KOLKATA
ITA 1281/KOL/2014[2003-2004]Status: DisposedITAT KolkataAY 2003-2004
DCIT, CC-XI, KOLKATA, KOLKATA vs M/S HIMALAYA GRANITES PVT. LTD., KOLKATA
ITA 1280/KOL/2014[2002-2003]Status: DisposedITAT KolkataAY 2002-2003
D.C.I.T CIR - 1,KOLKATA, KOLKATA vs M/S AVERY (INDIA) LTD, KOLKATA
ITA 980/KOL/2013[2006-07]Status: DisposedITAT KolkataAY 2006-07
D.C.I.T.-CC-XXX,KOLKATA, KOLKATA vs M/S BESCO LTD., KOLKATA
ITA 2720/KOL/2013[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
D.C.I.T.-CC-XXX,KOLKATA, KOLKATA vs M/S BESCO LTD., KOLKATA
ITA 2719/KOL/2013[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
D.C.I.T.-CC-XXX,KOLKATA, KOLKATA vs M/S BESCO LTD., KOLKATA
ITA 2718/KOL/2013[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
D.C.I.T.-CC-XXX,KOL, KOLKATA vs M/S BESCO LTD., KOLKATA
ITA 2717/KOL/2013[2007-2008]Status: DisposedITAT KolkataAY 2007-2008
D.C.I.T.-CC-XXX,KOL, KOLKATA vs M/S BESCO LTD., KOLKATA
ITA 2716/KOL/2013[2006-2007]Status: DisposedITAT KolkataAY 2006-2007
V.N.G.MERCANTILE PRIVATE LIMITED,KOLKATA vs I.T.O WD - 5(4),KOLKATA, KOLKATA
ITA 2332/KOL/2013[2005-06]Status: DisposedITAT KolkataAY 2005-06
A.C.I.T CIR - 2,DURGAPUR, DURGAPUR vs SRI RAJAN BABU, DURGAPUR
ITA 2196/KOL/2013[2010-11\u005cu005cu005cu005cu005cu005cu005cu005c]Status: DisposedITAT Kolkata
SHRI SHRI PRAKASH BAGLA,KOLKATA vs D.C.I.T CC - VII,KOLKATA, KOLKATA
ITA 1219/KOL/2013[2005-06]Status: DisposedITAT KolkataAY 2005-06
D.C.I.T CC - VII,KOLKATA, KOLKATA vs SHREE PRAKASH BAGLA, KOLKATA
ITA 1201/KOL/2013[2007-08]Status: DisposedITAT KolkataAY 2007-08
JCIT (OSD), CC-XX, KOLKATA, KOLKATA vs M/S G. S. ATWAL & CO.(ENGG) PVT. LTD., KOLKATA
ITA 1516/KOL/2012[2009-10]Status: DisposedITAT KolkataAY 2009-10
PR COMMISSIONER OF INCOME TAX-10 vs CONTINENTAL FOUNDATION JOINT VENTURE
ITA/122/2016ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
PR. CIT-10 vs CONTINENTAL FOUNDATION JV
ITA/349/2016ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION)-3 vs TRAVELPORT L.P. USA
ITA/248/2017ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
USHA ANANDAN,CHENNAI vs ITO, CHENNAI
ITA 434/CHNY/2017[2006-07]Status: DisposedITAT ChennaiAY 2006-07
ACIT, MADURAI vs R.BHARAGTHWAJ, MADURAI
ITA 375/CHNY/2017[2006-07]Status: DisposedITAT ChennaiAY 2006-07
P.THANGA NADAR,NAGERCOIL vs DCIT, MADURAI
ITA 223/CHNY/2017[2008-09]Status: DisposedITAT ChennaiAY 2008-09
P.THANGA NADAR,NAGERCOIL vs DCIT, MADURAI
ITA 222/CHNY/2017[2008-09]Status: DisposedITAT ChennaiAY 2008-09
A.SENTHIL KUMAR,COIMBATORE vs ITO, COIMBATORE
ITA 19/CHNY/2017[2008-09]Status: DisposedITAT ChennaiAY 2008-09
ACIT, CHENNAI vs VATSALA SANTHOSH KAMAT, CHENNAI
ITA 174/CHNY/2017[2008-09]Status: DisposedITAT ChennaiAY 2008-09
SURESH JAYARAMAN,CHENNAI vs ITO, CHENNAI
ITA 3343/CHNY/2016[2013-14]Status: DisposedITAT ChennaiAY 2013-14
R.RANGASAMY,COIMBATORE vs ACIT, COIMBATORE
ITA 3319/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
SRI MAHALAKSHMI SHARES PVT. LTD.,CHENNAI vs ACIT, CHENNAI
ITA 2865/CHNY/2016[2004-05]Status: DisposedITAT ChennaiAY 2004-05
NAROTTAM MORARJI BHANUSHALI,MUMBAI vs ITO 27(2)(4), MUMBAI
ITA 6868/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
MAHENDRA NATVARLAL PATEL,MUMBAI vs ITO WD 4(2), THANE
ITA 6748/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
SUNIL BAHL,MUMBAI vs ITO 26(2)(4), MUMBAI
ITA 6715/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
RENIKA B SHAH,MUMBAI vs DCIT 29(3), MUMBAI
ITA 6661/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SHREE GURUDEV TRADERS,BOISAR vs ITO WD 4 PALGHAR, PALGHAR
ITA 6622/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
