Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,250 total)
ACIT, GHAZIABAD vs M/S. JAY DEE SECURITIES & FINANCE LTD., DELHI
ITA 3375/DEL/2012[2005-06]Status: DisposedITAT DelhiAY 2005-06
ACIT, GHAZIABAD vs M/S. JAY DEE SECURITIES & FINANCE LTD., DELHI
ITA 3374/DEL/2012[2004-05]Status: DisposedITAT DelhiAY 2004-05
ACIT, GHAZIABAD vs M/S. JAY DEE SECURITIES & FINANCE LTD., DELHI
ITA 3373/DEL/2012[2003-04]Status: DisposedITAT DelhiAY 2003-04
ACIT, NEW DELHI vs SHRI MANU KOCHAR, NEW DELHI
ITA 1651/DEL/2011[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. SHAH PUBLICATION (P) LTD.,MUZAFFARNAGAR vs ACIT, MUZAFFARNAGAR
ITA 591/DEL/2010[2006-07]Status: DisposedITAT DelhiAY 2006-07
MR. NITIN MANAKTALA,NEW DELHI vs ITO, NEW DELHI
ITA 100/DEL/2017[2006-07]Status: DisposedITAT DelhiAY 2006-07
SH PRAVEEN SAWHNEY,NEW DELHI vs ACIT, NEW DELHI
ITA 4042/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
SH PRAVEEN SAWHNEY,NEW DELHI vs ACIT, NEW DELHI
ITA 4041/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
SH PRAVEEN SAWHNEY,NEW DELHI vs ACIT, NEW DELHI
ITA 4040/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
SH PRAVEEN SAWHNEY,NEW DELHI vs ACIT, NEW DELHI
ITA 4039/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
SH. RANJANA BAMMI,NEW DELHI vs ACIT, NEW DELHI
ITA 3994/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
KHYBER CEMENTS PRIVATE LTD. vs COMMISSIONER OF INCOME TAX AND ORS.
ITA/4/2010ITAT J&K
M/S GEE CITY BUILDERS P. LTD. vs COMMISSIONER OF INCOME TAX- CENTRAL CIRCLE, LUDHIANA
ITA/418/2016ITAT Punjab & Haryana
MR. JUSTICE RAMENDRA JAIN,MR. JUSTICE AJAY KUMAR MITTAL
PRINCIPAL COMMISSIONER OF INCOME TAX-2, AGRA vs GLOBAL HERITAGE VENTURE LTD.,
ITA/76/2017ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION)-3 vs TRAVELPORT L.P. USA
ITA/249/2017ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
M/S GEE CITY BUILDERS P. LTD. vs COMMISSIONER OF INCOME TAX- CENTRAL CIRCLE, LUDHIANA
ITA/417/2016ITAT Punjab & Haryana
THE ITO, COCHIN vs SRI.ABRAHAM VARGHESE CHARUVIL, COCHIN
ITA 30/COCH/2017[2013-14]Status: DisposedITAT CochinAY 2013-14
SRI.DILIP GEORGE VARGHESE,TRIVANDRUM vs THE ITO, TRIVANDRUM
ITA 130/COCH/2017[2009-10]Status: DisposedITAT CochinAY 2009-10
ALFA TRANSFORMERS LTD.,BHUBANESWAR vs ACIT, CIRCLE-2(1), BHUBANESWAR
ITA 35/CTK/2017[2006-07]Status: DisposedITAT CuttackAY 2006-07
DCIT, ROURKELA CIRCLE, ROURKELA vs M/S. WELDTECH ENGINEERS, SUNDERGARH
ITA 242/CTK/2016[2010-11]Status: DisposedITAT CuttackAY 2010-11
DCIT, BHUBANESWAR vs M/S. DISCOVERTURE SOLUTIONS (INDIA) PVT. LTD., BHUBANESWAR
ITA 50/CTK/2015[2011-12]Status: DisposedITAT CuttackAY 2011-12
ALFA TRANSFORMERS LTD.,BHUBANESWAR vs ACIT, CIRCLE-2(1), BHUBANESWAR, BHUBANESWAR
ITA 446/CTK/2014[2007-08]Status: DisposedITAT CuttackAY 2007-08
M/S BHUTORIA MEMORIAL TRUST,KOLKATA vs CIT(EXEMPTIONS), KOLKATA, KOLKATA
ITA 834/KOL/2016[]Status: DisposedITAT Kolkata
SMT. SWETA N GANDHI,MUMBAI vs DCIT, CIRCLE 40, KOLKATA, KOLKATA
ITA 2109/KOL/2016[2004-05]Status: DisposedITAT KolkataAY 2004-05
PRANAB KUMAR BANIK,KOLKATA vs ACIT, CENTRE CIRCLE-II, KOLKATA, KOLKATA
ITA 373/KOL/2014[2007-2008]Status: DisposedITAT KolkataAY 2007-2008
EMERALD COMPANY LTD,KOLKATA vs I.T.O WARD II(I), KOLKATA, KOLKATA
ITA 2214/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
M/S. UNITED STEEL CORPORATION,KOLKATA vs ACIT, CIRCLE-36, KOLKATA, KOLKATA
ITA 1674/KOL/2014[2007-2008]Status: DisposedITAT KolkataAY 2007-2008
DCIT, CC-XXIII, KOLKATA, KOLKATA vs NARULA EDUCATIONAL TRUST, KOLKATA
ITA 1655/KOL/2014[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
SHREE NURSHING ELECTRIC STORES,KOLKATA vs ITO, WARD-36(2), KOLKATA, KOLKATA
ITA 1510/KOL/2014[2009-10]Status: DisposedITAT KolkataAY 2009-10
DCIT, CC-XI, KOLKATA, KOLKATA vs M/S HIMALAYA GRANITES PVT. LTD., KOLKATA
ITA 1283/KOL/2014[2006-2007]Status: DisposedITAT KolkataAY 2006-2007