PRINCIPAL COMMISSIONER OF INCOME TAX-2, AGRA vs. GLOBAL HERITAGE VENTURE LTD.,

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ITA/76/2017HC DelhiDLHC01001641201726 April 2017Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR1 pages

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$~ * IN THE HIGH COURT OF DELHI AT NEW DELHI 36 + ITA 76/2017

PRINCIPAL COMMISSIONER OF INCOME TAX-2, AGRA

..... Appellant Through Mr. Sanjay Kumar and Mr. Dileep Shivpuri, Advocate

versus

GLOBAL HERITAGE VENTURE LTD.

..... Respondent

Through Mr. Sudesh Garg, Advocate

CORAM: JUSTICE S.MURALIDHAR JUSTICE CHANDER SHEKHAR

O R D E R %

26.04.2017

1.

It is urged that the issues raised in the present appeal by the Revenue stand answered by the judgment of this court vide order dated 29th September, 2015 passed in ITA No. 568/2015 (Pr. Commissioner of Income Tax-2 v. Natural Products Bio Tech Ltd.).

2.

Accordingly, the appeal is dismissed.

S.MURALIDHAR, J

CHANDER SHEKHAR, J APRIL 26, 2017 b

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