PRINCIPAL COMMISSIONER OF INCOME TAX(CENTRAL)-1 vs. SHRI RAJENDRA AGGARWAL,

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ITA/102/2017HC DelhiDLHC01019014201724 April 2017Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR1 pages

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$~31 * IN THE HIGH COURT OF DELHI AT NEW DELHI +

ITA 102/2017

PRINCIPAL COMMISSIONER OF INCOME TAX(CENTRAL)-1 ..... Appellant

Through: None

versus

SHRI RAJENDRA AGGARWAL

..... Respondent

Through: None

CORAM: JUSTICE S.MURALIDHAR JUSTICE CHANDER SHEKHAR

O R D E R %

24.04.2017

1.

The compliance report has been to the Court by the Commissioner of Income Tax.

2.

The appeal is disposed of.

S.MURALIDHAR, J

CHANDER SHEKHAR, J APRIL 24, 2017 tp

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