Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,576 total)
M/S. TRISHUL TREAD PVT. LTD.,BHUBANESWAR vs ACIT, CIRCLE-2(2), BHUBANESWAR
ITA 466/CTK/2015[2010-11]Status: DisposedITAT CuttackAY 2010-11
SWARNA DAS,RAYAGADA vs ITO, RAYAGADA
ITA 24/CTK/2011[2006-07]Status: DisposedITAT CuttackAY 2006-07
PR. COMMISSIONER OF INCOME TAX (C)-I vs NEERAJ SINGAL
ITA/290/2017ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
COMMISSIONER OF INCOME TAX-5 vs KASHYAP METAL & ALLIED INDUSTRIES LTD.
ITA/1029/2015ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
CHIEF COMMISSIONER OF INCOME TAX -(EXEMPTIONS) vs M/S SOCIETY FOR PROMOTION OF INDIAN CLASSICAL MUSIC AND CULTURE AMONGST YOUTH (SPIC MACA Y)
ITA/406/2017ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
SWATI GUPTA,CHENNAI vs ITO, CHENNAI
ITA 689/CHNY/2017[2008-09]Status: DisposedITAT ChennaiAY 2008-09
DCIT (E) 2(1), MUMBAI vs PIROJSHA GODREJ FOUNDATION, MUMBAI
ITA 822/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
WALIA REALTORS P.LTD,MUMBAI vs ITO 8(3)(4), MUMBAI
ITA 596/MUM/2017[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DEVANG C. GORADIA,MUMBAI vs DCIT RG 20(2), MUMBAI
ITA 1270/MUM/2017[2011-12]Status: DisposedITAT MumbaiAY 2011-12
JHAVERILAL D BHANSALI HUF,MUMBAI vs ITO 20(2)(1), MUMBAI
ITA 1243/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ASHOK BHANSALI,MUMBAI vs ITO 20(1)(2), MUMBAI
ITA 1174/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
PRANAV H VORA,MUMBAI vs ITO WD 25(3)(2), MUMBAI
ITA 1064/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
BASANT FUTERMAL JAIN,MUMBAI vs ITO 18(1)(2), MUMBAI
ITA 7433/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
BERMACO ENERGY SYSTEM LIMITED,MUMBAI vs ACIT, CC-47, MUMBAI
ITA 2826/MUM/2016[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ANJU JOSHI,RAJASTHAN vs ITO 14(2)(3), MUMBAI
ITA 5240/MUM/2013[2003-04]Status: DisposedITAT MumbaiAY 2003-04
ITO 11(1)(1), MUMBAI vs AMIT BHUPENDRA POPAT, MUMBAI
ITA 4751/MUM/2011[2006-07]Status: DisposedITAT MumbaiAY 2006-07
MAHINDRA & MAHINDRA LTD,MUMBAI vs ADDL CIT RG 2(2), MUMBAI
ITA 3998/MUM/2010[2000-01]Status: DisposedITAT MumbaiAY 2000-01
M/S PERFETTI VAN MELLE INDIA PVT. LTD.,GURGAON vs DCIT, GURGAON
ITA 892/DEL/2017[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. DIVINE EDUCATIONAL INSTITUTE AND SOCIAL DEVELOPMENT SOCIETY,NEW DELHI vs ITO (EXEMPTIONS), GHAZIABAD
ITA 380/DEL/2017[2012-13]Status: DisposedITAT DelhiAY 2012-13
BECHTEL INDIA PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 6530/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
AJIT SINGH,GURGAON vs ITO, FARIDABAD
ITA 1202/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
SHRI KRISHAN GOPAL,NEW DELHI vs ITO, NEW DELHI
ITA 3249/DEL/2015[2005-06]Status: DisposedITAT DelhiAY 2005-06
SH. SHIV PUJAN SINGH,NEW DELHI vs ITO, FARIDABAD
ITA 3892/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
SH. SHIV PUJAN SINGH,NEW DELHI vs ACIT, FARIDABAD
ITA 3891/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
ITO, NEW DELHI vs SHRI SUBHASH JAIN, NEW DELHI
ITA 2948/DEL/2011[2007-08]Status: DisposedITAT DelhiAY 2007-08
COMMISSIONER OF INCOME TAX vs JAI PRAKASH HYDRO POWER VENTURES LIMITED
ITA/4015/2013ITAT Himachal Pradesh
HONOURABLE MR. JUSTICE SANJAY KAROL, THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE TARLOK SINGH CHAUHAN
COMMISSIONER OF INCOME TAX vs JAI PRAKASH HYDRO POWER VENTURES LTD.,
ITA/1/2014ITAT Himachal Pradesh
HONOURABLE MR. JUSTICE SANJAY KAROL, THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE TARLOK SINGH CHAUHAN
SANJAY KUNDU vs COMMISSIONER OF INCOME TAX, AAYAKAR BHAWAN ROHTAK HARYANA
CWP/27253/2016ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX-07 vs RAY BAN SUN OPTICS INDIA LTD.GURGAON
ITA/942/2016ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
COMMISSIONER OF INCOME TAX-(EXEMPTIONS) vs M/ S INDIA HABITAT CENTRE
ITA/404/2017ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
