Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,576 total)
DEPUTY COMMISSIONER OF INCOME TAX vs EXL SERVICES.COM INDIA PVT. LTD.
ITA/329/2017ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
PR. COMMISSIONER OF INCOME TAX, GURGAON vs M/S CORPORATE EXECUTIVE BOARD INDIA PVT. LTD.
ITA/208/2017ITAT Punjab & Haryana
MR. JUSTICE SURINDER GUPTA,MR. JUSTICE JITENDRA CHAUHAN
COMMISSIONER OF I T JAIPUR vs ASHWANI KUMAR
ITA/105/2002ITAT Rajasthan
C I T JAIPUR vs M/S JAIN CARPETS
ITA/635/2011ITAT Rajasthan
COMMMISIONER OF INCOME TAX vs M/S KUMAWAT CONTRACTORS
ITA/161/2002ITAT Rajasthan
C I T JAIPUR vs M/S JAIN CARPETS
ITA/633/2011ITAT Rajasthan
C I T JAIPUR vs M/S ANUKUL GEMS
ITA/639/2011ITAT Rajasthan
C I T JAIPUR vs M/S JAIN KARPET
ITA/638/2011ITAT Rajasthan
C I T KOTA vs M/S CHAMBAL FERTILIZERS and CHEM
ITA/866/2008ITAT Rajasthan
C I T JAIPUR vs M/S BHANDARI JEWELLERS
ITA/637/2011ITAT Rajasthan
C I T JAIPUR vs M/S G C J SECURITES PVT LTD
ITA/634/2011ITAT Rajasthan
JAI HIND AGARWAL,JAIPUR vs ITO, JAIPUR
ITA 999/JPR/2016[2011-12]Status: DisposedITAT JaipurAY 2011-12
BHOPAT RAM BIRLA SHIKSHAN SANSTHAN,JAIPUR vs ACIT(EXEMPTION), JAIPUR
ITA 463/JPR/2016[2012-13]Status: DisposedITAT JaipurAY 2012-13
SILVERWING PATEL CARRIERS,JAIPUR vs ITO, JAIPUR
ITA 1027/JPR/2016[2008-09]Status: DisposedITAT JaipurAY 2008-09
DCIT, JAIPUR vs KRISHNA BUILHOME PVT. LTD., JAIPUR
ITA 901/JPR/2014[2010-11]Status: DisposedITAT JaipurAY 2010-11
ACIT, KOTA vs SMT. ZAHIDA BANO, KOTA
ITA 579/JPR/2013[2005-06]Status: DisposedITAT JaipurAY 2005-06
M/S RAGHAV COMMERCIAL LTD.,KOLKATA vs PCIT, -2, KOLKATA, KOLKATA
ITA 591/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
WEST BENGAL STATE SEED CORPORATION LTD.,KOLKATA vs PCIT, -1, KOLKATA, KOLKATA
ITA 580/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
ACIT, CIRCLE - 29, KOLKATA, KOLKATA vs M/S. VIDA ENGINEERING CO., KOLKATA
ITA 204/KOL/2015[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
SATISH KUMAR BANSAI,KOLKATA vs INCOME TAX OFFICER -WARD 36(3), KOLKATA, KOLKATA
ITA 8/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI-8, vs SAMSUNG INDIA ELECTRONICS LTD.
ITA/374/2017ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
COMMISSIONER OF INCOME TAX (C)-I vs M/S BHUSHAN STEEL LTD.
ITA/288/2017ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
PR. COMMISSIONER OF INCOME TAX -1 vs ACTIS GLOBAL SERVICE PVT.LTD.
ITA/94/2017ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
WESTERN PLASTIC & RUBBER WORKS,MUMBAI vs ITO 24(3)(4), MUMBAI
ITA 923/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT (E) 2(1), MUMBAI vs SUDHIR MADHAVJI LALL WELFARE & EDUCATIONALTRUST, MUMBAI
ITA 824/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ACIT 3(2)(1), MUMBAI vs MUKUND GLOBAL FINANCE LTD, MUMBAI
ITA 809/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
VINEET P. MEHTA,MUMBAI vs ITO 33(3)(5), MUMBAI
ITA 733/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SANGEETABEN M. MARDIA,MUMBAI vs ITO 18(3)(2), MUMBAI
ITA 693/MUM/2017[2007-08]Status: DisposedITAT MumbaiAY 2007-08
PRAMOD RATILAL SHAH,MUMBAI vs ITO 24(3)(3), MUMBAI
ITA 1186/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ABHIDEEP CHEMICALS P.LTD,MUMBAI vs PR CIT 14, MUMBAI
ITA 797/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
