Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,576 total)
GORIA RAODWAYS,MUMBAI vs ITO 17(1)(5), MUMBAI
ITA 7429/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ARYADOOT TRANSPORT P. LTD,MUMBAI vs DCIT CEN CIR 6(4), MUMBAI
ITA 7078/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
KUSUM ELECTRICAL INDUSTRIES LTD,MUMBAI vs ITO 6(3)(4), MUMBAI
ITA 7056/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
MAGMA INDUSTRIES,MUMBAI vs ITO - 25(2)(2) NOW ITO 32(2)(3), MUMBAI
ITA 5291/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
MAHINDRA ENGINEERING & CHEMICAL PRODUCTS LTD,MUMBAI vs DCIT CIR 2(2), MUMBAI
ITA 3893/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 9(2)(3), MUMBAI vs NINJA SECURITIES P.LTD, MUMBAI
ITA 6570/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S.CENTURY LINK TECHNOLOGY INDIA PVT. LTD., BANGALORE
ITA 2059/BANG/2016[2011-12]Status: DisposedITAT BangaloreAY 2011-12
SH. PRAMOD KUMAR SINGH,NEW DELHI vs DCIT, NEW DELHI
ITA 5836/DEL/2016[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S. STRIDE INFRASTRUCTURE (P) LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 5349/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
S. JAGJIT SINGH L/H OF LATE SH. JOGINDER SINGH PROP.,DELHI vs ITO, NEW DELHI
ITA 4722/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. UTTARANCHAL IRON & ISPAT LTD.,UTTRAKHAND vs DCIT, UTTRAKHAND
ITA 5264/DEL/2015[2012-13]Status: DisposedITAT DelhiAY 2012-13
ITO, NEW DELHI vs SH. DEEPAK YADAV, GURGAON
ITA 2858/DEL/2015[2007-08]Status: DisposedITAT DelhiAY 2007-08
SMT. GAYATRI SINGH W/O SH. S.K. SINGH,BULANDSHAHR vs ITO, BULANDSHAHR
ITA 4528/DEL/2014[2002-03]Status: DisposedITAT DelhiAY 2002-03
M/S. HI GAIN INVESTMENT PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 4520/DEL/2014[2001-02]Status: DisposedITAT DelhiAY 2001-02
DCIT (LTU), NEW DELHI vs M/S. HERO MOTORS LTD., NEW DELHI
ITA 4316/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, NEW DELHI vs M/S. SAROVADAYA REALTORS P. LTD., NEW DELHI
ITA 2754/DEL/2014[1999-00]Status: DisposedITAT DelhiAY 1999-00
DCIT, NEW DELHI vs M/S. SAROVADAYA REALTORS P. LTD., NEW DELHI
ITA 2753/DEL/2014[1998-99]Status: DisposedITAT DelhiAY 1998-99
DCIT, NEW DELHI vs M/S. SAROVADAYA REALTORS P. LTD., NEW DELHI
ITA 2752/DEL/2014[1998-99]Status: DisposedITAT DelhiAY 1998-99
ITO (TDS), UTTRAKHAND vs G B PANT UNIVERSITY OF AGRICULTURE & TECHNOLOGY, UTTRAKHAND
ITA 5706/DEL/2013[]Status: DisposedITAT Delhi
ITO (TDS), UTTRAKHAND vs G B PANT UNIVERSITY OF AGRICULTURE & TECHNOLOGY, UTTRAKHAND
ITA 5605/DEL/2013[]Status: DisposedITAT Delhi
JCIT, GHAZIABAD vs M/S. PROGRESSIVE TOOLS & COMPONENTS PVT. LTD., GHAZIABAD
ITA 5962/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
JCIT, GHAZIABAD vs M/S. PROGRESSIVE TOOLS & COMPONENTS PVT. LTD., GHAZIABAD
ITA 530/DEL/2012[2007-08]Status: DisposedITAT DelhiAY 2007-08
PRINCIPAL COMMISSIONER OF INCOME TAX - 8 vs ST MICROELECTRONICS PVT. LTD.,
ITA/286/2017ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
THE COMMISSIONER OF INCOME TAX-IV vs M/S FOCUS AGRO PRODUCTS LTD.
ITA/285/2017ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
C.I.T.AJMER vs M/S RSWM LTD.
ITA/174/2010ITAT Rajasthan
C.I.T.AJMER vs M/S RSWM LTD.
ITA/115/2011ITAT Rajasthan
THE PRINCIPAL COMMISSIONER OF INCOME TAX, GURGAON vs M/S BMW INDIA PVT. LTD.
ITA/209/2017ITAT Punjab & Haryana
SOHANLAL GUPTA,ROURKELA vs ITO, WARD-1, ROURKELA
ITA 23/CTK/2016[2010-11]Status: DisposedITAT CuttackAY 2010-11
ITO, WARD-2(1), BHUBANESWAR, BHUBANESWAR vs MAHENDRA KUMAR SUTAR, BHUBANESWAR
ITA 407/CTK/2013[2009-10]Status: DisposedITAT CuttackAY 2009-10
KENDRAPARA URBAN CO-OPERATIVE BANK LTD,KENDRAPADA vs ACIT, CUTTACK
ITA 320/CTK/2013[2009-10]Status: DisposedITAT CuttackAY 2009-10
