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M/S. UTTARANCHAL IRON & ISPAT LTD.,UTTRAKHAND vs. DCIT, UTTRAKHAND
M/S. UTTARANCHAL IRON & ISPAT LTD.,UTTRAKHAND vs. DCIT, UTTRAKHAND
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ITA 5264/DEL/2015
Status: Disposed
ITAT Delhi
15 May 2017
AY 2012-13
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M/S. UTTARANCHAL IRON & ISPAT LTD.,UTTRAKHAND vs DCIT, UTTRAKHAND | BharatTax