Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,576 total)
M/S. DDIT (I.T.) - 1(2), MUMBAI vs DHL OPERATIONS B.V., NETHERLANDS, MUMBAI
ITA 3457/MUM/2008[1998-1999]Status: DisposedITAT MumbaiAY 1998-1999
M/S. TATA CHEMICAL LTD.,MUMBAI vs JT. CIT RG. 1, MUMBAI
ITA 5897/MUM/2004[1997-1998]Status: DisposedITAT MumbaiAY 1997-1998
MR.ASLAM ZACKRIA SAIT,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 453/BANG/2017[2012-13]Status: DisposedITAT BangaloreAY 2012-13
KANHAIYALAL DUDHERIA vs JCIT,
ITA 782/BANG/2016[2011-12]Status: DisposedITAT BangaloreAY 2011-12
M/S. KANHAIYALAL DUDHERIA,SANDUR vs JOINT COMMISSIONER OF INCOME-TAX, BELLARY
ITA 1495/BANG/2016[2012-2013]Status: DisposedITAT BangaloreAY 2012-2013
T. RAGHAVENDRA GOWDA,BANGALORE vs DCIT, BANGALORE
ITA 1058/BANG/2015[2005-06]Status: DisposedITAT BangaloreAY 2005-06
T. PRASANNA GOWDA,BANGALORE vs DCIT, BANGALORE
ITA 1048/BANG/2015[2005-06]Status: DisposedITAT BangaloreAY 2005-06
T. SURESH GOWDA,BANGALORE vs DCIT, BANGALORE
ITA 1047/BANG/2015[2005-06]Status: DisposedITAT BangaloreAY 2005-06
D. DASAPPA,BANGALORE vs DCIT, BANGALORE
ITA 1046/BANG/2015[2005-06]Status: DisposedITAT BangaloreAY 2005-06
KAVITA,MUZAFFARNAGAR vs ITO, MUZAFFARNAGAR
ITA 5483/DEL/2016[2009-10]Status: DisposedITAT DelhiAY 2009-10
PROVIDENT INV. & INDUSTRIES (P) LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 1003/DEL/2015[2008-09]Status: DisposedITAT DelhiAY 2008-09
DCIT, NEW DELHI vs M/S. BSES YAMUNA POWER LTD., NEW DELHI
ITA 4046/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
SH. ARUN KIRPAL,NEW DELHI vs ACIT, NEW DELHI
ITA 2335/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
SMT. RAZIA SIDDIQUI,NEW DELHI vs CIT, GHAZIABAD
ITA 2282/DEL/2012[2007-08]Status: DisposedITAT DelhiAY 2007-08
ACIT, MEERUT vs SHRI SURENDER UPPAL, DEHRADUN
ITA 2709/DEL/2011[2006-07]Status: DisposedITAT DelhiAY 2006-07
ACIT, MEERUT vs SHRI SURENDER UPPAL, DEHRADUN
ITA 1702/DEL/2011[2001-02]Status: DisposedITAT DelhiAY 2001-02
ACIT, MEERUT vs SHRI SURENDER UPPAL, DEHRADUN
ITA 1701/DEL/2011[2000-01]Status: DisposedITAT DelhiAY 2000-01
ACIT, MEERUT vs SHRI SURENDER UPPAL, DEHRADUN
ITA 1700/DEL/2011[1999-2000]Status: DisposedITAT DelhiAY 1999-2000
ACIT, NEW DELHI vs ANAND TIWARI, NEW DELHI
ITA 2897/DEL/2010[2001-02]Status: DisposedITAT DelhiAY 2001-02
MADHYANCHAL GRAMIK BANK vs ASSISSTANT COMMISSIONER OF INCOME TAX
WP/4335/2017ITAT Madhya Pradesh
PRICIPAL COMMISSIONER OF INCOME TAX-1 vs AVAYA INDIA PVT.LTD,
ITA/838/2016ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
THE COMMISSIONER OF INCOME TAX vs M/S SAMTEX FASHIONS LTD.
ITA/586/2005ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
THE PR.COMMISSIONER OF INCOME TAX-4 vs M/S HONDA SEIL POWER PRODUCTS LTD.
ITA/291/2017ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
PR. COMMISSIONER OF INCOME TAX-6 vs MERCANTILE CAPITAL & FINANCIAL SERVICES PVT. LTD.
ITA/264/2017ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
C I T CENTRAL JAIPUR vs YOGESH MAHESHWARI
ITA/135/2012ITAT Rajasthan
C I T JAIPUR vs HOTEL GAUDAVAN PVT LTD
ITA/140/2011ITAT Rajasthan
C I T JAIPUR vs SHRI RANVEER SINGH
ITA/171/2008ITAT Rajasthan
SRI.SUBHASH KIZHAKKEPARAMBIL CHANDRASEKHARAN NAIR,KOTTAYAM vs THE ACIT, COCHIN
ITA 352/COCH/2016[2011-12]Status: DisposedITAT CochinAY 2011-12
THE ACIT, ALAPPUZHA vs M/S. THE ALLEPPEY CO. LTD, ALAPPUZHA
ITA 138/COCH/2016[2009-10]Status: DisposedITAT CochinAY 2009-10
SRI JAYADEV COLLEGE OF PHARMACEUTICAL SCIENCES,KHURDA vs ITO, KHURDA WARD, KHURDA
ITA 57/CTK/2016[2006-07]Status: DisposedITAT CuttackAY 2006-07
