Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,576 total)
PURANMAL DELHIWALA,MUMBAI vs ITO 14(3)(3), MUMBAI
ITA 4541/MUM/2014[1993-94]Status: DisposedITAT MumbaiAY 1993-94
MUDAR YAKUBALI KUDRATI,MUMBAI vs ITO 13(2)(1), MUMBAI
ITA 3795/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
KARAN D AGGARWAL,MUMBAI vs ADDL CIT RG 26(2), MUMBAI
ITA 3558/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
VIMLA P.KATIRA,MUMBAI vs ITO9 23(3)(4), NAVI MUMBAI
ITA 2532/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
VICTORIA SYSTEMS P.LTD,MUMBAI vs ITO WD 10(1)(4), MUMBAI
ITA 2494/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
TOOL CENTRE INDIA P.LTD,MUMBAI vs ITO 9(3)(3), MUMBAI
ITA 1117/MUM/2014[2003-04]Status: DisposedITAT MumbaiAY 2003-04
TOOL CENTRE INDIA P.LTD,MUMBAI vs ITO 9(3)(3), MUMBAI
ITA 1116/MUM/2014[2003-04]Status: DisposedITAT MumbaiAY 2003-04
ADIT (IT) 2(2), MUMBAI vs TAJ TV LTD, MUMBAI
ITA 7638/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
AMARLAL L. TELREJA,MUMBAI vs ITO 19(1)(3), MUMBAI
ITA 7070/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
JOHNSON CONTROLS (INDIA) P.LTD,MUMBAI vs DCIT CIR 8(2), MUMBAI
ITA 638/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
SANAA SYNTEX PVT. LTD.,MUMBAI vs JT.COMM 4(3)(OSD), MUMBAI
ITA 5748/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ASST CIT 25(2), MUMBAI vs MAHIPL M JAIN, MUMBAI
ITA 5290/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
MAHIPAL BABULAL JAIN,MUMBAI vs ACIT 25(2), MUMBAI
ITA 5144/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
EMPIRE INDUSTRIES LTD,MUMBAI vs ADDL CIT RG 6(2), MUMBAI
ITA 4065/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ARJAV DIAMONDS (INDIA) P.LTD,MUMBAI vs ADDL CIT 5(1), MUMBAI
ITA 7467/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
JACOBS ENGINEERING INDIA P.LTD,MUMBAI vs DCIT RG 8(2), MUMBAI
ITA 7194/MUM/2012[2008-09]Status: FixedITAT MumbaiAY 2008-09
ACIT 12(2), MUMBAI vs NEENA RAJAN MEHARA, MUMBAI
ITA 7189/MUM/2012[2006-07]Status: DisposedITAT MumbaiAY 2006-07
POWERFUL INDIA P.LTD,MUMBAI vs DCIT 8(2), MUMBAI
ITA 7086/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
JCIT RG 12(2), MUMBAI vs NEENA RAJAN MEHRA, MUMBAI
ITA 3015/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
TIMMS CORPORATE ALLIANCE & STRATEGIC MARKETING SERVICES,MUMBAI vs DCIT 15(3), MUMBAI
ITA 2711/MUM/2012[2006-07]Status: DisposedITAT MumbaiAY 2006-07
TIMMS CORPORATE ALLIANCE & STRATEGIC MARKETING SERVICES,MUMBAI vs DCIT 15(3), MUMBAI
ITA 2710/MUM/2012[2006-07]Status: DisposedITAT MumbaiAY 2006-07
BOMBAY DIAMOND CO.PVT. LTD.,MUMBAI vs D.C.I.T. CENTRAL CIRCLE - I, MUMBAI
ITA 2294/MUM/2012[2004-05]Status: DisposedITAT MumbaiAY 2004-05
KALPAK DEVELOPMENT CORPORATION,MUMBAI vs ACIT 19(3), MUMBAI
ITA 1920/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ADDL.C.I.T. RG.16, MUMBAI vs TOTAL PETROLEUM INDIA LIMITED, MUMBAI
ITA 6795/MUM/2011[2000-01]Status: DisposedITAT MumbaiAY 2000-01
JAHANGIR HC JAHANGIR,MUMBAI vs ADDL CIT RG 12(3), MUMBAI
ITA 1261/MUM/2011[2006-07]Status: DisposedITAT MumbaiAY 2006-07
YOU BROADBAND & CABLE INDIA LTD ( FORMERLY KNWON AS YOU TELECOM INDIA P. LTD),MUMBAI vs DCIT 9(3), MUMBAI
ITA 8409/MUM/2010[2006-07]Status: DisposedITAT MumbaiAY 2006-07
SAROJ DAMANI,MUMBAI vs ACIT CEN CIR 11, MUMBAI
ITA 7288/MUM/2010[2006-07]Status: DisposedITAT MumbaiAY 2006-07
SAROJ DAMANI,MUMBAI vs ACIT CEN CIR 11, MUMBAI
ITA 7287/MUM/2010[2005-06]Status: DisposedITAT MumbaiAY 2005-06
SAROJ DAMANI,MUMBAI vs ACIT CEN CIR 11, MUMBAI
ITA 7286/MUM/2010[2004-05]Status: DisposedITAT MumbaiAY 2004-05
ADDL CIT 3(2), MUMBAI vs MANGALORE REFINER & PETROCHEMICALS LTD, MUMBAI
ITA 1826/MUM/2010[2006-07]Status: DisposedITAT MumbaiAY 2006-07