Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,576 total)
THE SYNTHETIC & RAYON TEXTILES EXPORT PROMOTION COUNCIL,MUMBAI vs ITO (E) 2(4), MUMBAI
ITA 1577/MUM/2017[2006-07]Status: DisposedITAT MumbaiAY 2006-07
THE SYNTHETIC & RAYON TEXTILES EXPORT PROMOTION COUNCIL,MUMBAI vs ITO (E) 2(4), MUMBAI
ITA 1576/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
THE SYNTHETIC & RAYON TEXTILES EXPORT PROMOTION COUNCIL,MUMBAI vs DDIT (E) 1(2), MUMBAI
ITA 1575/MUM/2017[2011-12]Status: DisposedITAT MumbaiAY 2011-12
THE SYNTHETIC & RAYON TEXTILES EXPORT PROMOTION COUNCIL,MUMBAI vs ITO (E) 2(4), MUMBAI
ITA 1573/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
THE THANE ZILLA MADHYAMIK SHIKSHAK SANGH SAHAKARI PATPEDHI,THANE vs ACIT PALGHAR CIR, PALGHAR, MUMBAI
ITA 1249/MUM/2017[2008-09]Status: DisposedITAT MumbaiAY 2008-09
LIONBRIDGE TECHNOLOGIES P. LTD,NAVI MUMBAI vs ASST CIT 15(2)(1), MUMBAI
ITA 912/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SUKAN AGENCIES PVT. LTD.,MUMBAI vs ITO 2(3)(2), MUMBAI
ITA 862/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
SION STEEL,MUMBAI vs ITO WD 26(3)(2), MUMBAI
ITA 7598/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ALIS TRAVEL TREND P .LTD,MUMBAI vs ITO WD 2(1)(1), MUMBAI
ITA 6353/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
LODHA BUILDING AND CONSTRUCTION P.LTD,MUMBAI vs DCIT CEN CIR 7(3), MUMBAI
ITA 5511/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ASHTAVINAYAK ESTATE COMPANY P. LTD,MUMBAI vs DCIT CEN CIR 7(3), MUMBAI
ITA 5510/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
LODHA LAND DEVELOPERS P. LTD,MUMBAI vs DCIT CEN CIR 7(3), MUMBAI
ITA 5508/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
LODHA DESIGNED CONSTRUCTION P. LTD,MUMBAI vs DCIT CEN CIR 7(3), MUMBAI
ITA 5507/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
LODHA DESIGNED CONSTRUCTION P. LTD,MUMBAI vs DCIT CEN CIR 7(3), MUMBAI
ITA 5506/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ANANTNATH CONSTRUCTOINS AND FARMS P.LTD,MUMBAI vs DCIT CEN CIR 7(3), MUMBAI
ITA 5505/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT CEN CIR 8(1), MUMBAI vs CHAITALI SALES AGENCY P.LTD, THANE
ITA 4908/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
P L OSWAL & CO.,KALYAN vs A.O. TDS WD KALYAN, KALYAN
ITA 4714/MUM/2016[2013-14 (26Q-Q4)]Status: DisposedITAT Mumbai
KAYA LTD,MUMBAI vs DCIT (TDS) RG 2(1), MUMBAI
ITA 4271/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
VINOD KUMAR BHAWARLAL KAWAD,MUMBAI vs ITO WD XII-(4), MUMBAI
ITA 3274/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT CIR 3(3)(2), MUMBAI vs VIDEOCON TELECOMUNICATION LTD, MUMBAI
ITA 4690/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT CIR 3(3)(2), MUMBAI vs VIDEOCON TELECOMUNICATION LTD, MUMBAI
ITA 4689/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT CIR 3(3)(2), MUMBAI vs VIDEOCON TELECOMUNICATION LTD, MUMBAI
ITA 4688/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ASHISH TRIMBAK VAITY,MUMBAI vs ITO 23(2)(1), MUMBAI
ITA 4534/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
PROTECH ENGINEERING INDUSTRIES PVT. LTD.,MUMBAI vs DCIT, CIT- 3(2), MUMBAI
ITA 3779/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
GUPTA GEMHOUSE P.LTD,MUMBAI vs DCIT 1(1), MUMBAI
ITA 7371/MUM/2014[2003-04]Status: DisposedITAT MumbaiAY 2003-04
GUPTA GEMHOUSE P.LTD,MUMBAI vs ITO 1(1)(4), MUMBAI
ITA 7370/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
CAPRICON REALTY LTD,MUMBAI vs DCIT CIR 2(1), MUMBAI
ITA 6448/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
IDFC CAPITAL LATD,MUMBAI vs DCIT CIR 10(1), MUMBAI
ITA 6446/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 10(1), MUMBAI vs LANDMARK LTD, MUMBAI
ITA 6268/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
EKTA GAUTAM LALWANI,MUMBAI vs ITO WD 21(1)(1), MUMBAI
ITA 4829/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
