Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,576 total)
ITO 4(1)(4), MUMBAI vs MANISH KANJI PATEL, MUMBAI
ITA 7299/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
KAYTEE COTSYNTH INDUSTRIES LTD,MUMBAI vs DCIT CIR 3(2), MUMBAI
ITA 6985/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ADDL CIT RG 1(2), MUMBAI vs MONEY MATTERS (INDIA) P.LTD, MUMBAI
ITA 1019/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
LODHA DEWELLERS P. LTD,MUMBAI vs ACIT CIR 6(3), MUMBAI
ITA 2818/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
NATIONAL STOCK EXCHANGE OF INDIA LTD,MUMBAI vs DDIT (IT) RG 4(2), MUMBAI
ITA 7735/MUM/2011[2008-09]Status: DisposedITAT MumbaiAY 2008-09
M/S. SAKAR FIBER BOARD & CONTAINERS PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 478/DEL/2017[2008-09]Status: DisposedITAT DelhiAY 2008-09
ADIDAS TECHNICAL SERVICES PVT. LTD.,GURUGRAM vs DCIT, NEW DELHI
ITA 412/DEL/2017[2012-13]Status: DisposedITAT DelhiAY 2012-13
ACIT, NEW DELHI vs MRS. SADHNA SACHDEVA, NEW DELHI
ITA 3701/DEL/2013[1996-97]Status: DisposedITAT DelhiAY 1996-97
ITO, NEW DELHI vs SH. PARVESH RATH, NEW DELHI
ITA 3001/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S STYLISH CONSTRUCTION PVT. LTD. vs DCIT, NEW DELHI
ITA 2512/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
MANSAROVER BUILDERS PVT. LTD.,NEW DELHI vs ADDL. CIT, NEW DELHI
ITA 4193/DEL/2012[2006-07]Status: DisposedITAT DelhiAY 2006-07
MEHAR CHAND MITTAL & SONS HUF,NEW DELHI vs ITO, NEW DELHI
ITA 1816/DEL/2012[2000-01]Status: DisposedITAT DelhiAY 2000-01
ACIT, NEW DELHI vs SH. SURINDER MALIK, NEW DELHI
ITA 4215/DEL/2011[2006-07]Status: DisposedITAT DelhiAY 2006-07
SADHNA SACHDEVA,NEW DELHI vs DCIT, NEW DELHI
ITA 2279/DEL/2011[1996-97]Status: DisposedITAT DelhiAY 1996-97
ACIT, FARIDABAD vs M/S. NUCHEM LTD., FARIDABAD
ITA 1763/DEL/2010[2007-08]Status: DisposedITAT DelhiAY 2007-08
PR. COMMISSIONER OF INCOME TAX vs MS KUNDLAS LOH UDYOG
ITA/12/2016ITAT Himachal Pradesh
THE PR. COMMISSIONER OF INCOME TAX LUDHIANA vs M/S MBD PRINTOGRAPHICS PVT LTD JALANDHAR
ITA/15/2017ITAT Punjab & Haryana
M/S. METALLOYDS,ANGUL vs ITO, ANGUL WARD, ANGUL
ITA 23/CTK/2017[2012-13]Status: DisposedITAT CuttackAY 2012-13
PRADIPTA KUMAR PRADHAN,KHURDA vs ITO, KHURDA WARD, KHURDA
ITA 22/CTK/2017[2011-12]Status: DisposedITAT CuttackAY 2011-12
BISWA RANJAN PATTNAIL,ANGUL vs ITO, DHENKANAL
ITA 193/CTK/2012[2006-07]Status: DisposedITAT CuttackAY 2006-07
BOARD OF SECONDARY EDUCATION,CUTTACK vs ITO, CUTTACK
ITA 601/CTK/2005[2002-03]Status: DisposedITAT CuttackAY 2002-03
SHRI ARUN MALHOTRA vs PRINCIPAL COMMISSIONER OF INCOME TAX-2
ITA/303/2017ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
ALLIED STRIPS LTD vs PRINCIPAL COMMISSIONER OF INCOME TAX DELHI 1
ITA/405/2017ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
M.CHANDRA,CHENNAI vs ACIT, CHENNAI
ITA 3437/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
ITO, NAMAKKAL vs S.A.63, KOLLI HILLS POWERKADU HILL TRIBES LAMP CO-OPERATIVE SOCIETY LTD., RASIPURAM
ITA 3364/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
SABINA MUYEENUDDIN,CHENNAI vs ITO, CHENNAI
ITA 1360/CHNY/2016[2007-08]Status: DisposedITAT ChennaiAY 2007-08
E.GOWRI MAHESH KUMAR,CHENNAI vs ACIT, COIMBATORE
ITA 1568/CHNY/2015[1997-98]Status: DisposedITAT ChennaiAY 1997-98
DEVADATTA CHANDRAKANT PATIL,URAN vs ITO WD 4, PANVEL
ITA 887/MUM/2017[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SUDHIR BROTHERS,MUMBAI vs ITO 24(3)(3), MUMBAI
ITA 355/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
THE SYNTHETIC & RAYON TEXTILES EXPORT PROMOTION COUNCIL,MUMBAI vs ITO (E) 2(4), MUMBAI
ITA 1578/MUM/2017[2004-05]Status: DisposedITAT MumbaiAY 2004-05
