Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,576 total)
SECOND LEASING PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 2412/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
AIRCOM INTERNATIONAL (INDIA) PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 4403/DEL/2012[2006-07]Status: DisposedITAT DelhiAY 2006-07
DCIT, NEW DELHI vs SMT. KRISHNA THEOPOLIS, NOIDA
ITA 1514/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT, NEW DELHI vs SH. BHUWANESHWAR PRASAD SINGH, NEW DELHI
ITA 3807/DEL/2011[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S PINKY RUBBER UDHYOG (P) LTD.,MEERUT vs ITO, NEW DELHI
ITA 2526/DEL/2011[2007-08]Status: DisposedITAT DelhiAY 2007-08
ACIT, NEW DELHI vs SH. JASTINDER SINGH VEDI, NEW DELHI
ITA 2204/DEL/2011[2006-07]Status: DisposedITAT DelhiAY 2006-07
SHRI JASTINDER SINGH VEDI,NEW DELHI vs DCIT, NEW DELHI
ITA 1788/DEL/2011[2006-07]Status: DisposedITAT DelhiAY 2006-07
ITO, NEW DELHI vs M/S NAHAR THEATRES PVT. LTD., NEW DELHI
ITA 2301/DEL/2009[2005-06]Status: DisposedITAT DelhiAY 2005-06
NAHAR THEATRES PVT LTD vs DCIT CC-18,
ITA 3184/DEL/2007[2004-2005]Status: DisposedITAT DelhiAY 2004-2005
ACIT CC-18 vs NAHAR THEATERS (P) LTD,
ITA 1661/DEL/2007[2003-2004]Status: DisposedITAT DelhiAY 2003-2004
VISHAL GUPTA vs ITO, WARD-2,
ITA 4237/DEL/2005[1996-1997]Status: DisposedITAT DelhiAY 1996-1997
VISHAL GUPTA vs ITO, WARD-2,
ITA 4236/DEL/2005[1995-1996]Status: DisposedITAT DelhiAY 1995-1996
C I T JAIPUR vs M/S KALPANA INDUSTRIES
ITA/8/2011ITAT Rajasthan
SUB REGISTRAR BHIWANI vs DIRECTOR INCOME TAX CHD
ITA/105/2017ITAT Punjab & Haryana
ORISSA AIR PRODUCTS PVT. LTD.,DHENKANAL vs ACIT, CIRCLE-1(2), BHUBANESWAR
ITA 6/CTK/2017[2012-13]Status: DisposedITAT CuttackAY 2012-13
SANJAYA KUMAR NANDA,SUNDERGARH vs ITO, JHARSUGUDA
ITA 86/CTK/2015[2010-11]Status: DisposedITAT CuttackAY 2010-11
SMT. SHACHI AGARWAL,JAIPUR vs JCIT, JAIPUR
ITA 272/JPR/2013[2009-10]Status: DisposedITAT JaipurAY 2009-10
ITO, JAIPUR vs RAVI SANCHETI, JAIPUR
ITA 1061/JPR/2016[2007-08]Status: DisposedITAT JaipurAY 2007-08
ACIT, CIR-33, KOLKATA, KOLKATA vs ASHOK CHAUDHARY,
ITA 654/KOL/2014[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
THE SEAGULL FOUNDATION FOR THE ARTS,KOLKATA vs JDIT(OSD), EXEMPTION-1,KOLKATA, KOLKATA
ITA 2087/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
PR. COMMISSIONER OF INCOME TAX (CENTRAL-2) vs SMT. VINITA CHAURASIA
ITA/1004/2015ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
COMMISSIONER OF INCOME TAX vs DLF UNIVERSAL LTD.
ITA/176/2010ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
DIRECTOR OF INCOME TAX vs ROLLS ROYCE INDUSTRIAL POWER INDIA LTD
ITA/1061/2011ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
DIRECTOR OF INCOME TAX vs ROLLS ROYCE INDUSTRIAL POWER INDIA LTD
ITA/1058/2011ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
ITO, TIRUNELVELI vs INDRANI CHELLADURAI CHARITIES, TIRUNELVELI
ITA 75/CHNY/2017[2008-09]Status: DisposedITAT ChennaiAY 2008-09
R.NARAYANASAMY,CHENNAI vs ITO, CUDDALORE
ITA 1397/CHNY/2016[2008-09]Status: DisposedITAT ChennaiAY 2008-09
IMTIYAZ AHMED BADRUDDIN KHAN,DOMBIVALI vs ITO WD 1(2), KALYAN
ITA 4680/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT 4(2)(1), MUMBAI vs S I INVESTMENT & BROKING P.LTD, MUMBAI
ITA 3156/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
MANISH KANJI PATEL,MUMBAI vs ITO 4(1)(4), MUMBAI
ITA 7627/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO 4(1)(4), MUMBAI vs MANISH KANJI PATEL, MUMBAI
ITA 7300/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
