Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,409 total)
ACIT, NEW DELHI vs SHRI ANKUSH SALUJA, NEW DELHI
ITA 2047/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08
ACIT, NEW DELHI vs SH. RAJEEV KUMAR GUPTA, NEW DELHI
ITA 1762/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
SH. SURYA KANT JAIPURIA,NEW DELHI vs ACIT, NEW DELHI
ITA 6781/DEL/2015[2012-13]Status: DisposedITAT DelhiAY 2012-13
DCIT, NEW DELHI vs M/S. AIRLINE ALLIED SERVICES LTD., NEW DELHI
ITA 6544/DEL/2015[2006-07]Status: DisposedITAT DelhiAY 2006-07
SH. NARENDER SINGH NAGAR,GHAZIABAD vs DCIT, NEW DELHI
ITA 6949/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
SUNIL SATIJA,NEW DELHI vs ACIT, FARIDABAD
ITA 5748/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. NORTH SHORE TECHNOLOGIES PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 5554/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. FREESCALE SEMICONDUCTOR INDIA PVT. LTD,NEW DELHI vs DCIT, NEW DELHI
ITA 2589/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. FREESCALE SEMICONDUCTOR INDIA PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 2427/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S. SVIL MINES LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 1684/DEL/2012[2005-06]Status: DisposedITAT DelhiAY 2005-06
GE ENERGY PARTS INC.,GURGAON vs ADIT, NEW DELHI
ITA 5540/DEL/2011[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT, NEW DELHI vs M/S. S.C. JOHNSON PRODUCTS PVT. LTD., NEW DELHI
ITA 4308/DEL/2011[2004-05]Status: DisposedITAT DelhiAY 2004-05
JCIT, NEW DELHI vs M/S SIDDHI VINAYAK AROMATICS PVT. LTD., NEW DELHI
ITA 3181/DEL/2011[2006-07]Status: DisposedITAT DelhiAY 2006-07
JCIT, NEW DELHI vs M/S SIDDHI VINAYAK AROMATICS PVT. LTD., NEW DELHI
ITA 3178/DEL/2011[2001-02]Status: DisposedITAT DelhiAY 2001-02
JCIT, NEW DELHI vs M/S ALLIED PERFUMERS PVT. LTD., NEW DELHI
ITA 3172/DEL/2011[2002-03]Status: DisposedITAT DelhiAY 2002-03
COMMISSIONER OF INCOME TAX-I, KOLHAPUR vs M/S CHAPHALKAR BROTHERS PUNE
C.A. No.-006513-006514 - 2012ITAT SC
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
PR COMMISSIONER OF INCOME TAX-II vs M/S SANKALP INTERNATIONAL
ITA/319/2017ITAT Rajasthan
PRINCIPAL COMMISSIONER OF INCOME TAX vs M/S TIRUPATI CONSTRUCTION
ITA/42/2017ITAT Madhya Pradesh
THE COMMISSIONER OF INCOME TAX vs M/S.NETWORK SYSTEMS AND TECHNOLOGIES (P) LTD
ITA/113/2015ITAT Kerala
HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON
THE ITO, 5(1), INDORE vs M/S. SU-SAMPADA, INDORE
ITA 298/IND/2017[2013-14]Status: DisposedITAT IndoreAY 2013-14
SHRI GIRISH AGARWAL,BHOPAL vs THE ACIT 1(2), BHOPAL
ITA 127/IND/2013[2006-07]Status: DisposedITAT IndoreAY 2006-07
SHRI RAMESH CHANDRA AGARWAL,BHOPAL vs THE ACIT 1(2), BHOPAL
ITA 126/IND/2013[2006-07]Status: DisposedITAT IndoreAY 2006-07
THE COMMISSIONER OF INCOME TAX-I, HYDERABAD. vs ANDHRA BANK, DR. PATTABHI BHAVAN, HYDERABAD.
ITTA/256/2005ITAT Telangana
C.V.NAGARJUNA REDDY,T.AMARNATH GOUD
PRL COMMR OF INCOME TAX, RJY, E.G.DIST vs M/S KADAKATLA RICE MILL, TADEPALLIGUDEM, W.G.DIST
ITTA/289/2017ITAT Telangana
C.V.NAGARJUNA REDDY,T.AMARNATH GOUD
VVR HOUSING INDIA PVT. LTD., vs COMMISSIONER OF IT-III., HYD
ITTA/730/2017ITAT Telangana
C.V.NAGARJUNA REDDY,T.AMARNATH GOUD
THE PR.COMMISSIONER OF vs M/S INATECH INFO SOLUTIONS PVT.LTD
ITA/846/2017ITAT Karnataka
L.NARAYANA SWAMY (AG.CJ),P.S.DINESH KUMAR
THE PR.COMMISSIONER OF vs M/S HUAWEI TECHNOLOGIES INDIA PVT.LTD.
ITA/833/2017ITAT Karnataka
L.NARAYANA SWAMY (AG.CJ),P.S.DINESH KUMAR
THE PR.COMMISSIONER OF vs M/S HUAWEI TECHNOLOGIES INDIA PVT LTD
ITA/834/2017ITAT Karnataka
L.NARAYANA SWAMY (AG.CJ),P.S.DINESH KUMAR
INFOSYS BPO LIMITED vs THE ASSISTANT COMMISSIONER
ITA/236/2016ITAT Karnataka
L.NARAYANA SWAMY (AG.CJ),P.S.DINESH KUMAR
THE COMMISSIONER OF INCOME-TAX vs M/S DELL INTERNATIONAL SERVICES
ITA/845/2017ITAT Karnataka
L.NARAYANA SWAMY (AG.CJ),P.S.DINESH KUMAR