VVR HOUSING INDIA PVT. LTD., vs. COMMISSIONER OF IT-III., HYD
ITTA/730/2017HC TelanganaHBHC01087837201706 December 2017Bench: C.V.NAGARJUNA REDDY,T.AMARNATH GOUD6 pages
Cases cited in this judgment(3)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- CIT v. Tata Elxsi Ltd.818 citing204 Taxmann 321 · 2012
- III v. HCL Technologies Ltd.245 citing93 Taxmann.com 33 · 2018 · SC · Read judgment
- M/s.Tata Elxsi Ltd. v. Asst.Commissioner of Income Tax55 citing127 DTR 327 · 2015 · HC · Read judgment
Judgment text not available
The text for this order has not been extracted yet.
Recent GST High Court judgments
Search GST case law →- Shri Yaras Suresh Babu Prabhu Kumar vs. The Union Of INDIATelangana · 27 Oct 2026
- Santa Singh vs. SuperintendentUttarakhand · 27 Oct 2026
- Azaad Builders vs. Assistant Commissioner SGSTUttarakhand · 27 Oct 2026
- Ganesh Trimbak Saraf And Another vs. The State Of Maharashtra And AnotherBombay · 26 Oct 2026
- M/S Monolith Resorts Private Limited vs. The CommissionerUttarakhand · 26 Oct 2026