Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,409 total)
GIRISH BHATTAD,CHENNAI vs INCOME TAX OFFICER, CHENNAI
ITA 2280/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
ITO, NON CORPORATE WARD 10(2), CHENNAI vs A INDU, CHENNAI
ITA 2266/CHNY/2017[2011-12]Status: DisposedITAT ChennaiAY 2011-12
ITO, NON CORPORATE WARD-10(1), CHENNAI vs ANJAN DRISHYA BHAVANI, CHENNAI
ITA 2265/CHNY/2017[2011-12]Status: DisposedITAT ChennaiAY 2011-12
ITO, NON CORPORATE WARD - 10(4), CHENNAI vs P S SETHU RATHINAM, CHENNAI
ITA 2264/CHNY/2017[2011-12]Status: DisposedITAT ChennaiAY 2011-12
ITO, NON CORPORATE WARD-10(3), CHENNAI vs A LOKAMITRA, CHENNAI
ITA 2263/CHNY/2017[2011-12]Status: DisposedITAT ChennaiAY 2011-12
COIMBATORE MASONIC CHARITY TRUST,COIMBATORE vs DCIT, EXEMPTIONS, COIMBATORE
ITA 2177/CHNY/2017[2014-15]Status: DisposedITAT ChennaiAY 2014-15
VODAFONE MOBILE SERVICES LIMITED,NEW DELHI vs DCIT INTERNATIONAL TAXATION CIRCLE 2(2), CHENNAI
ITA 1653/CHNY/2017[2014-15]Status: DisposedITAT ChennaiAY 2014-15
ACIT NON CORPORATE CIRCLE 7(1), CHENNAI vs TUK TUK EXPORTS, CHENNAI
ITA 1630/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
ACIT NON CORPORATE CIRCLE 7(1), CHENNAI vs SUBHADRA RAMAMOORTHY, CHENNAI
ITA 1629/CHNY/2017[2009-10]Status: DisposedITAT ChennaiAY 2009-10
ACIT NON CORPORATE CIRCLE 7(1), CHENNAI vs TAS RAMAMURTHY, CHENNAI
ITA 1628/CHNY/2017[2009-10]Status: DisposedITAT ChennaiAY 2009-10
SANTECH SOLUTONS PVT LIMITED,CHENNAI vs DCIT, CHENNAI
ITA 1036/CHNY/2016[2008-09]Status: DisposedITAT ChennaiAY 2008-09
DCIT, CHENNAI vs CHENNAI PETROLEUM CORPORATION LIMITED, CHENNAI
ITA 853/CHNY/2013[2006-07]Status: DisposedITAT ChennaiAY 2006-07
CHENNAI PETROLEUM CORPORATION LTD.,CHENNAI vs JCIT, CHENNAI
ITA 687/CHNY/2013[2006-07]Status: DisposedITAT ChennaiAY 2006-07
AAS MOHAMMED KHAN (PROP.PERFECT STEEL CORPORATION),MUMBAI vs ITO 26(1)(1), MUMBAI
ITA 5033/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 25(3)(4), MUMBAI vs SHAH DIAM, MUMBAI
ITA 4013/MUM/2017[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ITO 12(3)(3), MUMBAI vs LAB DEVICES INDIA P.LTD, MUMBAI
ITA 3646/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 2(1)(4), MUMBAI vs CANARA BANK SECURITIES LTD, MUMBAI
ITA 821/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ACIT CIR 7(1)(2), PALGHAR vs HBS PHARMA SEZ P .LTD, MUMBAI
ITA 7173/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 6(1)(2), MUMBAI vs AMOOLYA ENGINEERS P.LTD, MUMBAI
ITA 6294/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ASSTT CIT 17(2), MUMBAI vs LATE MANOJKUMAR S. GUPTA, MUMBAI
ITA 3924/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ASST CIT 19(3), MUMBAI vs TUBES INDIA, MUMBAI
ITA 3145/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
UNITED ASPHALTERS PVT. LTD.,THANE vs ITO 13(1)(2), MUMBAI
ITA 2598/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 13(1)(1), MUMBAI vs UNITED ASPHALTERS P.LTD, MUMBAI
ITA 1729/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT 13(1)(1), MUMBAI vs UNITED ASPHALTERS P.LTD, MUMBAI
ITA 1728/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ACIT 19(2), MUMBAI vs NOCIL STEEL, MUMBAI
ITA 4505/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT CEN CIR 13, MUMBAI vs GOLDEN WINGS P.LTD, MUMBAI
ITA 5972/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 13(2)(3), MUMBAI vs REKHA PRAVIN SHAH, JAIPUR
ITA 4140/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
R.V. ELECTROTECH PVT. LTD.,DELHI vs ITO, NEW DELHI
ITA 3788/DEL/2017[2012-13]Status: DisposedITAT DelhiAY 2012-13
M/S. CRAFTPAC CONTAINERS PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 2962/DEL/2017[2011-12]Status: DisposedITAT DelhiAY 2011-12
ACIT, GURGAON vs M/S. DLF INFO CITY DEVELOPERS (KOLKATA) LTD., GURGAON
ITA 969/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12