Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,409 total)
CIT vs MARUTI SUZUKI INDIA LTD
ITA/904/2011ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
PR. COMMISSIONER OF INCOME TAX-6 vs MARUTI SUZUKI INDIA LTD.
ITA/381/2016ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
CIT vs MARUTI SUZUKI INDIA LTD
ITA/172/2012ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
THE COMMISSIONER OF INCOME TAX-II, KOCHI vs SMT. C.B.MINI
ITA/46/2012ITAT Kerala
V.A.JOSE vs THE DEPUTY COMMISSIONER OF INCOME TAX
ITA/88/2015ITAT Kerala
NORKA ROOTS vs THE COMMISSIONER OF INCOME TAX
ITA/246/2015ITAT Kerala
ACIT CIRCLE-2(1), GWALIOR vs ROYAL AUTOMOBILES P LTD, GWALIOR
ITA 122/AGR/2017[2012-13]Status: DisposedITAT AgraAY 2012-13
ACIT CIRCLE-2(1), GWALIOR vs ROYAL AUTOMOBILES P LTD, GWALIOR
ITA 121/AGR/2017[2011-12]Status: DisposedITAT AgraAY 2011-12
SH. SANJEEV PARASHAR,ALIGARH vs I.T.O., WARD-1, ALIGARH
ITA 230/AGR/2016[2011-12]Status: DisposedITAT AgraAY 2011-12
SHREE TEEKAM CHAND EDUCAQTIONAL &,AGRA vs C.I.T.-I, AGRA
ITA 359/AGR/2014[-]Status: DisposedITAT Agra
A.C.I.T., CIRCLE-3(1), GWALIOR vs SH. RAJESH KUMAR JAIN, ASHOK NAGAR
ITA 277/AGR/2014[2011-12]Status: DisposedITAT AgraAY 2011-12
SH. RAJESH KUMAR JAIN,ASHOK NAGAR vs A.C.I.T., CIRCLE-3, GWALIOR
ITA 261/AGR/2014[2011-12]Status: DisposedITAT AgraAY 2011-12
SEJAL KIRTIKANT KAPADIA,AHMEDABAD vs THE INCOME TAX OFFICER, (HQ) (INTL. TAXN. & TP), AHMEDABAD
ITA 3000/AHD/2015[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
TROIKAA PHARAMACEUTICLAS LTD.,AHMEDABAD vs THE DY.CIT, (OSD),RANGE-8, AHMEDABAD
ITA 1826/AHD/2014[2006-07]Status: DisposedITAT AhmedabadAY 2006-07
THE PR. COMMISSIONER OF INCOME-TAX vs M/S. DHAMMANAGI DEVELOPERS PVT. LTD.,
RP/640/2017ITAT Karnataka
VINEET KOTHARI
COMMISSIONER OF INCOME TAX DEL vs M/S MARUTI UDYOG LTD.
ITA/976/2005ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX vs MARUTI SUZUKI INDIA LTD.
ITA/693/2009ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
CIT vs MARUTI SUZUKI INDIA LTD
ITA/1028/2011ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
M/S MARUTI UDYOG LTD. vs COMMISSIONER OF INCOME TAX DEL
ITA/31/2005ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
M/S MARUTI UDYOG LTD. vs COMMISSIONER OF INCOME TAX DEL
ITA/442/2005ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX DEL vs M/S MARUTI UDYOG LTD.
ITA/250/2005ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX vs MARUTI SUZUKI INDIA LTD
ITA/519/2010ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
SUMAN SARKAR,HOOGHLY vs ITO,WD-48(3), KOLKATA, KOLKATA
ITA 536/KOL/2016[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
DCIT, CHENNAI vs BGR ENERGY SYSTEM LTD., CHENNAI
ITA 954/CHNY/2017[2010-11]Status: DisposedITAT ChennaiAY 2010-11
ITO, CHENNAI vs NARESH KUMAR JAIN, CHENNAI
ITA 833/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
V.SUBRAMANIAN,CHENNAI vs DCIT, CHENNAI
ITA 821/CHNY/2017[2008-09]Status: DisposedITAT ChennaiAY 2008-09
BGR ENERGY SYSTEMS LIMITED,CHENNAI vs DCIT, CHENNAI
ITA 660/CHNY/2017[2010-11]Status: DisposedITAT ChennaiAY 2010-11
ITO, CHENNAI vs A.JAGANNATHAN, COIMBATORE
ITA 345/CHNY/2017[2009-10]Status: DisposedITAT ChennaiAY 2009-10
ITO, TUTICORIN vs A.G.PLAZA, KOVILPATTI
ITA 338/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
VAIGAI LEATHER CORPORATION,CHENNAI vs ACIT, NON CORPORATE CIRCLE - 6(1), CHENNAI
ITA 2318/CHNY/2017[2011-12]Status: DisposedITAT ChennaiAY 2011-12