Recent Judgments

Latest ITAT tax tribunal orders across all benches.(382,409 total)

MARLABS SOFTWARE PVT. LTD.,BANGALORE vs ASST.C.I.T., BANGALORE

ITA 588/BANG/2016[2011-12]Status: DisposedITAT BangaloreAY 2011-12
8/12/2017

ASST.C.I.T., BANGALORE vs M/S MARLABS SOFTWARE PVT. LTD., BANGALORE

ITA 424/BANG/2016[2011-12]Status: DisposedITAT BangaloreAY 2011-12
8/12/2017

ASST.C.I.T., BANGALORE vs M/S MOMENTIVE PERFORMANCE MATERIALS (INDIA) PVT. LTD., BANGALORE

ITA 385/BANG/2016[2011-12]Status: DisposedITAT BangaloreAY 2011-12
8/12/2017

M/S AZTECSOFT LTD.,BANGALORE vs ACIT, BANGALORE

ITA 1555/BANG/2012[2008-09]Status: DisposedITAT BangaloreAY 2008-09
8/12/2017

CHAND SETH,NEW DELHI vs ACIT, CENTRAL CIRCLE-26, NEW DELHI

ITA 4993/DEL/2017[2015-16]Status: DisposedITAT DelhiAY 2015-16
8/12/2017

CHAND SETH,NEW DELHI vs ACIT, CENTRAL CIRCLE-26, NEW DELHI

ITA 4992/DEL/2017[2014-15]Status: DisposedITAT DelhiAY 2014-15
8/12/2017

CHAND SETH,NEW DELHI vs ACIT, CENTRAL CIRCLE-26, NEW DELHI

ITA 4991/DEL/2017[2013-14]Status: DisposedITAT DelhiAY 2013-14
8/12/2017

CHAND SETH,NEW DELHI vs ACIT, CENTRAL CIRCLE-26, NEW DELHI

ITA 4990/DEL/2017[2012-13]Status: DisposedITAT DelhiAY 2012-13
8/12/2017

CHAND SETH,NEW DELHI vs ACIT, CENTRAL CIRCLE-26, NEW DELHI

ITA 4989/DEL/2017[2011-12]Status: DisposedITAT DelhiAY 2011-12
8/12/2017

CHAND SETH,NEW DELHI vs ACIT, CENTRAL CIRCLE-26, NEW DELHI

ITA 4988/DEL/2017[2010-11]Status: DisposedITAT DelhiAY 2010-11
8/12/2017

CHAND SETH,NEW DELHI vs ACIT, CENTRAL CIRCLE-26, NEW DELHI

ITA 4987/DEL/2017[2009-10]Status: DisposedITAT DelhiAY 2009-10
8/12/2017

BRIJ MOHAN SETH,NEW DELHI vs ACIT, CENTRAL CIRCLE-26, NEW DELHI

ITA 4984/DEL/2017[2015-16]Status: DisposedITAT DelhiAY 2015-16
8/12/2017

BRIJ MOHAN SETH,NEW DELHI vs ACIT, CENTRAL CIRCLE-26, NEW DELHI

ITA 4983/DEL/2017[2014-15]Status: DisposedITAT DelhiAY 2014-15
8/12/2017

BRIJ MOHAN SETH,NEW DELHI vs ACIT, CENTRAL CIRCLE-26, NEW DELHI

ITA 4982/DEL/2017[2013-14]Status: DisposedITAT DelhiAY 2013-14
8/12/2017

BRIJ MOHAN SETH,NEW DELHI vs ACIT, CENTRAL CIRCLE-26, NEW DELHI

ITA 4981/DEL/2017[2012-13]Status: DisposedITAT DelhiAY 2012-13
8/12/2017

BRIJ MOHAN SETH,NEW DELHI vs ACIT, CENTRAL CIRCLE-26, NEW DELHI

ITA 4980/DEL/2017[2011-12]Status: DisposedITAT DelhiAY 2011-12
8/12/2017

BRIJ MOHAN SETH,NEW DELHI vs ACIT, CENTRAL CIRCLE-26, NEW DELHI

ITA 4979/DEL/2017[2010-11]Status: DisposedITAT DelhiAY 2010-11
8/12/2017

BRIJ MOHAN SETH,NEW DELHI vs ACIT, CENTRAL CIRCLE-26, NEW DELHI

ITA 4978/DEL/2017[2009-10]Status: DisposedITAT DelhiAY 2009-10
8/12/2017

DCIT, HARIDWAR vs M/S. UNITED CONCEPT & SOLUTION PVT. LTD., NOIDA

ITA 1768/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
8/12/2017

DCIT (INTERNATIONAL TAXATION), DEHRADUN vs M/S. SUNDOWNER OFFSHORE INTERNATIONAL (BERMUDA) LTD., DEHRADUN

ITA 1067/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
8/12/2017

SMT. NAVEEN SOLANKI,DELHI vs ITO, NEW DELHI

ITA 2392/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
8/12/2017

FREESCALE SEMICONDUCTOR INDIA PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 1263/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
8/12/2017

M/S. D.D. TOWNSHIP LIMITED,NEW DELHI vs ITO, NEW DELHI

ITA 6802/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
8/12/2017

WHIRLPOOL OF INDIA LTD.,GURGAON vs DCIT, NEW DELHI

ITA 2231/DEL/2010[2003-04]Status: DisposedITAT DelhiAY 2003-04
8/12/2017

DCIT (LTU), NEW DELHI vs M/S WHIRLPOOL OF INDIA LTD., HARYANA

ITA 2094/DEL/2010[2003-04]Status: DisposedITAT DelhiAY 2003-04
8/12/2017

DCIT, FARIDABAD vs M/S. VSB INVESTMENT PVT. LTD., FARIDABAD

ITA 468/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08
8/12/2017

ACIT, NEW DELHI vs M/S. AVISHKAR ENGINEERS, NEW DELHI

ITA 2788/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
8/12/2017

THE COMMISSIONER OF INCOME TAX vs M/S.STATE BANK OF TRAVANCORE

ITA/227/2012ITAT Kerala

HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

7/12/2017

SHUSHRUSHA CITIZENS CO.OP. HOSPITAL LTD. vs CHIEF COMMISSIONER OF INCOME TAX, MUMBAI AND ANR.

WP/949/2011ITAT Bombay
7/12/2017

CIT vs MARUTI SUZUKI INDIA LTD

ITA/905/2011ITAT Delhi

CASES PERTAINING TO SPL.DIVISION BENCHES

7/12/2017