Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,409 total)
KULASAI STEEL COMPANY,CHENNAI vs THE INCOME TAX OFFICER, NON CORPORATE WARD -11(3), CHENNAI
ITA 2279/CHNY/2017[2014-15]Status: DisposedITAT ChennaiAY 2014-15
RAKESH SINGHAL,CHENNAI vs THE ACIT, NON CORPORATE CIRCLE -6(1), CHENNAI
ITA 2276/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
MAHENDRA BABULAL JAIN,CHENNAI vs ITO NCR 5(3), CHENNAI
ITA 2232/CHNY/2017[2014-15]Status: DisposedITAT ChennaiAY 2014-15
WALLACE SPORTS AND RESEARCH FOUNDATION,CHENNAI vs ACIT NON CORPORATE CIRCLE 3, CHENNAI
ITA 2057/CHNY/2017[2011-12]Status: DisposedITAT ChennaiAY 2011-12
HARITA SEATING SYSTEMS LIMITED,CHENNAI vs DCIT CORPORATE CIRCLE 2(2), CHENNAI
ITA 1665/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
RENTOKIL INDIA PRIVATE LIMITED,CHENNAI vs DCIT, CHENNAI
ITA 1044/CHNY/2017[2009-10]Status: DisposedITAT ChennaiAY 2009-10
THIRU AROORAN SUGARS LTD.,CHENNAI vs ACIT, CHENNAI
ITA 286/CHNY/2016[2005-06]Status: DisposedITAT ChennaiAY 2005-06
P. DIVAGAR,PUDUCHERRY vs ITO, PUDUCHERRY
ITA 2120/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
DCIT, CHENNAI vs ASVINI FISHERIES P LTD., CHENNAI
ITA 1760/CHNY/2016[2010-11]Status: DisposedITAT ChennaiAY 2010-11
DCIT, CHENNAI vs ASVINI FISHERIES P LTD., CHENNAI
ITA 1759/CHNY/2016[2010-11]Status: DisposedITAT ChennaiAY 2010-11
THIRU AROORAN SUGARS LTD.,CHENNAI vs ACIT, CHENNAI
ITA 382/CHNY/2015[2006-07]Status: DisposedITAT ChennaiAY 2006-07
INCOME TAX OFFICER-24(1)(4), MUMBAI vs CITISCAPE CO-OP HOUSING SOCIETY LIMITED, MUMBAI
ITA 5435/MUM/2017[2011-12]Status: DisposedITAT MumbaiAY 2011-12
RAVI STEEL INDUSTRIES,MUMBAI vs INCOME TAX OFFICER-17(3)(1), MUMBAI
ITA 4745/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ANITJ. LALWANI,MUMBAI vs ITO 23(2)(1), MUMBAI
ITA 3579/MUM/2016[2005-06]Status: DisposedITAT MumbaiAY 2005-06
DISHA N. LALWANI,MUMBAI vs ITO 23(2)(2), MUMBAI
ITA 3578/MUM/2016[2003-04]Status: DisposedITAT MumbaiAY 2003-04
KAMLESH BHANUSHALI,MUMBAI vs ITO 22(1) (3), MUMBAI
ITA 2057/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
FRAGRANCE AND FLAVOURS ASSOCIATION OF INDIA,MUMBAI vs DDIT (E) 1(2), MUMBAI
ITA 5453/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
MATOSHREE REALTORS,MUMBAI vs JT CIT 18(3), MUMBAI
ITA 2303/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SAMARTH LIFTERS P.LTD,THANE vs ADDL CIT RG 3, THANE
ITA 1781/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO 28(2)(3), NAVI MUMBAI vs NEHA S SANEY, NAVI MUMBAI
ITA 7349/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT CEN CIR 10, MUMBAI vs RUSTOMJEE EVERSHINE JOINT VENTURE P.LTD, THANE
ITA 5613/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 15(2), MUMBAI vs DHARTI ENTERPRISES, MUMBAI
ITA 3687/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
NEHA S. SANEY,NAVI MUMBAI vs ITO 22(3)(3), MUMBAI
ITA 1710/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO 9(2)(2), MUMBAI vs SAURASHTRA FERROUS P.LTD, MUMBAI
ITA 549/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
KAVITA SINGH (PROP OF REFLECTIONS),MUMBAI vs DCIT CEN CIR 42, MUMBAI
ITA 1242/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
SAURASHTRA FERROUS P. LTD,MUMBAI vs ITO WD 9(2)(2), MUMBAI
ITA 8806/MUM/2011[2008-09]Status: DisposedITAT MumbaiAY 2008-09
CENTRAM BROKING P. LTD,MUMBAI vs DCIT 4(1), MUMBAI
ITA 4525/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
NIRAYU PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-12(2), BANGALORE
ITA 1804/BANG/2017[2009-10]Status: DisposedITAT BangaloreAY 2009-10
SWIRE HOLDINGS PVT LTD,BANGALORE vs THE INCOME TAX OFFICER WARD-12(2), BANGALORE
ITA 1465/BANG/2017[1995-96]Status: DisposedITAT BangaloreAY 1995-96
M/S SHARMILA SRIRAM,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(2)(1), BANGALORE
ITA 1328/BANG/2017[2011-12]Status: DisposedITAT BangaloreAY 2011-12
