Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,409 total)
SHRI MATRABHAI REVABHAI BHARVAD,AHMEDABAD vs THE INCOME TAX OFFICER,WARD-7(2), AHMEDABAD
ITA 1479/AHD/2012[2009-10]Status: DisposedITAT AhmedabadAY 2009-10
SMT.SYAMALA KUMARI KOMALAN NAIR,TRIVANDRUM vs THE ITO, TRIVANDRUM
ITA 290/COCH/2017[2008-09]Status: DisposedITAT CochinAY 2008-09
SMT.SYAMALA KUMARI KOMALAN NAIR,TRIVANDRUM vs THE ACIT, KOTTAYAM
ITA 289/COCH/2017[2007-08]Status: DisposedITAT CochinAY 2007-08
M/S KARTHIKA BAR & RESTAURANT,TRIVANDRUM vs THEITO, TRIVANDRUM
ITA 213/COCH/2017[2008-09]Status: DisposedITAT CochinAY 2008-09
DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR vs VEDANSH JEWELS P. LTD., JAIPUR
ITA 811/JPR/2017[2011-12]Status: DisposedITAT JaipurAY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR vs VEDANSH JEWELS P. LTD., JAIPUR
ITA 810/JPR/2017[2010-11]Status: DisposedITAT JaipurAY 2010-11
M/S GIE JEWELS,JAIPUR vs INCOME TAX OFFICER, WARD-2-1, JAIPUR
ITA 794/JPR/2017[2013-14]Status: DisposedITAT JaipurAY 2013-14
G.D. MINERALS,JAIPUR vs ACIT, JAIPUR
ITA 13/JPR/2017[2013-14]Status: DisposedITAT JaipurAY 2013-14
LEELA DEVI BUMB,AJMER vs ITO, BEAWAR
ITA 909/JPR/2016[2012-13]Status: DisposedITAT JaipurAY 2012-13
HEMANT SRIVASTAVA,JAIPUR vs ITO, JAIPUR
ITA 668/JPR/2016[2007-08]Status: DisposedITAT JaipurAY 2007-08
SHARMILA JAIN,JAIPUR vs ITO, JAIPUR
ITA 237/JPR/2016[2007-08]Status: DisposedITAT JaipurAY 2007-08
RAMESH CHAND SONI HUF,JAIPUR vs ITO, BEAWAR
ITA 1024/JPR/2013[2001-02]Status: DisposedITAT JaipurAY 2001-02
CHORADIA CHARITY TRUST,KOLKATA vs CIT(EXEMPTION) KOLKATA, KOLKATA
ITA 161/KOL/2017[]Status: DisposedITAT Kolkata
ITO(E), WD-1(3),KOLKATA,KOLKATA vs SRI AUROBINDO INSTITUTE OF CULTURE, KOLKATA
ITA 160/KOL/2017[2012-13]Status: DisposedITAT KolkataAY 2012-13
E ZONE STRIPS PVT. LTD.,KOLKATA vs DCIT, CIR-5(2), KOLKATA, KOLKATA
ITA 403/KOL/2016[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
DCIT, CIRCLE-3(1), KOLKATA, KOLKATA vs M/S DIGBOI CARBON PVT. LTD, KOLKATA
ITA 1628/KOL/2016[2012-13]Status: DisposedITAT KolkataAY 2012-13
GTFS MULTI SERVICES LIMITED,KOLKATA vs DCIT, CIR-6, KOLKATA, KOLKATA
ITA 1385/KOL/2016[2007-08]Status: DisposedITAT KolkataAY 2007-08
MERCURY CAR RENTALS PVT LTD,KOLKATA vs JCIT, R-4, KOLKATA, KOLKATA
ITA 1373/KOL/2016[2007-08]Status: DisposedITAT KolkataAY 2007-08
M/S SAPPHIRE VANIJYA PVT. LTD.,KOLKATA vs CIT, KOLKATA-1, KOLKATA
ITA 855/KOL/2015[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
SRI ANANDRAJ JHAWAR,ALIPURDUAL vs DCIT, CIR-2, JALPAIGURI, JALPAIGURI
ITA 712/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
ACIT, CIR-45, KOLKATA, KOLKATA vs SHRI SANJIB BOTHRA, KOLKATA
ITA 424/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
ITO, WD-12(1), KOLKATA, KOLKATA vs M/S J. K. M. INVESTMENT PVT. LTD., KOLKATA
ITA 1462/KOL/2015[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
ITO, WD-12(1), KOLKATA, KOLKATA vs M/S J. K. M. INVESTMENT PVT. LTD., KOLKATA
ITA 1461/KOL/2015[2008-09]Status: DisposedITAT KolkataAY 2008-09
INDO NABIN PROJECTS LTD.,KOLKATA vs DCIT, CIR-10, KOLKATA, KOLKATA
ITA 1322/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
DCIT, CIR-12(2), KOLKATA, KOLKATA vs M/S VANTAGE ADVERTISING PVT. LTD., CHENNAI
ITA 1320/KOL/2015[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
DCIT, CIRCLE-1, DURGAPUR, KOLKATA vs ASHOK KUMAR TEWARI,
ITA 2083/KOL/2014[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
CHANDRA RAMESH,CHENNAI vs ACIT, CHENNAI
ITA 373/CHNY/2017[2000-01]Status: DisposedITAT ChennaiAY 2000-01
CHANDRA RAMESH,CHENNAI vs ACIT, CHENNAI
ITA 372/CHNY/2017[1999-2000]Status: DisposedITAT ChennaiAY 1999-2000
CHANDRA RAMESH,CHENNAI vs ACIT, CHENNAI
ITA 371/CHNY/2017[1998-99]Status: DisposedITAT ChennaiAY 1998-99
MALAVIKA ENTERPRISES,CHENNAI vs ITO, NON CORPORATE WARD -5(3), CHENNAI
ITA 2309/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
