Recent Judgments

Latest ITAT tax tribunal orders across all benches.(382,409 total)

PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) - 2 vs M/S UNIVERSAL ADVERTISING PVT. LTD.

ITA/1134/2017ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA

11/12/2017

DCIT, CIRCLE - 23, HOOGHLY, HOOGHLY vs M/S. DISHA EYE HOSPITAL (HOOGHLY) PVT. LTD., HOOGHLY

ITA 206/KOL/2016[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
11/12/2017

NIRMAL KUMAR RAY,KOLKATA vs JCIT, R-26, KOLKATA, KARNATAKA

ITA 1127/KOL/2016[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
11/12/2017

PAUL RATHNAKUMAR E,CHENNAI vs DCIT NON CORPORATE CIRCLE 2, CHENNAI

ITA 2362/CHNY/2017[2009-2010]Status: DisposedITAT ChennaiAY 2009-2010
11/12/2017

INCOME TAX OFFICER, TDS WARD - 3(3), BANGALORE vs M/S. UAS EMPLOYEES HOUSE BUILDING CO - OPERATIVE SOCIETY LTD., BANGALORE

ITA 537/BANG/2017[2011 - 12]Status: DisposedITAT Bangalore
11/12/2017

M/S. VOLVO INDIA PVT. LTD.,BANGALORE vs DCIT, BANGALORE

ITA 1353/BANG/2010[2006-07]Status: DisposedITAT BangaloreAY 2006-07
11/12/2017

SH. SUDERSHAN KUMAR,NEW DELHI vs ITO, NEW DELHI

ITA 395/DEL/2017[2012-13]Status: DisposedITAT DelhiAY 2012-13
11/12/2017

M/S. PUREERA INDIA PVT. LTD.,NEW DELHI vs ITO (TDS) (INTERNATIONAL TAXATION), NEW DELHI

ITA 6689/DEL/2015[2011-12 (F.Y. 2010-11)]Status: DisposedITAT Delhi
11/12/2017

DCIT, NEW DELHI vs M/S. DIXON TECHNOLOGIES (INDIA) PVT. LTD., NEW DELHI

ITA 6479/DEL/2015[2012-13]Status: DisposedITAT DelhiAY 2012-13
11/12/2017

DCIT, NEW DELHI vs M/S. DCM ENGINEERING LTD., NEW DELHI

ITA 6478/DEL/2015[2012-13]Status: DisposedITAT DelhiAY 2012-13
11/12/2017

M/S. ALBASTA WHOLESALE SERVICES LTD.,NEW DELHI vs ITO, NEW DELHI

ITA 6041/DEL/2015[2012-13]Status: DisposedITAT DelhiAY 2012-13
11/12/2017

M/S. MDLR AIRLINES PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 4262/DEL/2015[2008-09]Status: DisposedITAT DelhiAY 2008-09
11/12/2017

M/S. MDLR AIRLINES PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 4261/DEL/2015[2007-08]Status: DisposedITAT DelhiAY 2007-08
11/12/2017

M/S. MDLR AIRLINES PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 4260/DEL/2015[2006-07]Status: DisposedITAT DelhiAY 2006-07
11/12/2017

M/S. KANDA AGRICULTURE PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 4259/DEL/2015[2008-09]Status: DisposedITAT DelhiAY 2008-09
11/12/2017

M/S. KANDA AGRICULTURE PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 4258/DEL/2015[2007-08]Status: DisposedITAT DelhiAY 2007-08
11/12/2017

ACIT, NEW DELHI vs M/S. SANDEN VIKAS INDIA LTD., NEW DELHI

ITA 4253/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
11/12/2017

M/S. XEROX INDIA LIMITED,GURGAON vs ACIT, NEW DELHI

ITA 6855/DEL/2014[2005-06]Status: DisposedITAT DelhiAY 2005-06
11/12/2017

ITO, NEW DELHI vs M/S. OGAAN PUBLICATION PVT. LTD., NEW DELHI

ITA 6719/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
11/12/2017

NAINI RESORTS & FLORICULTURE PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 5695/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
11/12/2017

DCIT, NEW DELHI vs M/S. SUN NIRMAN INFRASTRUCTURE (P) LTD., NEW DELHI

ITA 6138/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
11/12/2017

RAJ KUMAR,NEW DELHI vs ITO, NEW DELHI

ITA 1215/DEL/2011[2006-07]Status: DisposedITAT DelhiAY 2006-07
11/12/2017

THE KAZHAKUTTOM SERVICE CO-OPERATIVE BANK LTD NO.1457 vs THE INCOME TAX OFFICER

WP(C)/39614/2017ITAT Kerala
8/12/2017

IILM EDUCATION PVT LTD vs COMMISSIONER OF INCOME TAX

ITA/1125/2017ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA

8/12/2017

THE PR. COMMISSIONER OF INCOME TAX (CENTRAL-1) vs M/S ASCOT INVESTMENT

ITA/1123/2017ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA

8/12/2017

THE COMMISSIONER OF INCOME TAX-4 vs M/S H & S SOFTWARE DEVELOPMENT AND KNOWLEDGE MANAGEMENT CENTRE PVT. LTD.

ITA/1121/2017ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA

8/12/2017

SHRI RASHMIKANT MOHANLAL SUTHAR,AHMEDABAD vs INCOME TAX OFFICE,WARD-5(3)(2), AHMEDABAD

ITA 3346/AHD/2015[2009-10]Status: DisposedITAT AhmedabadAY 2009-10
8/12/2017

SHRI ASHISH C. SOMPURA,AHMEDABAD vs THE DY.CIT, CENTRAL CIRCLE-2(2), AHMEDABAD

ITA 3381/AHD/2014[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
8/12/2017

ALAVI CO.OP.BANK LTD.,BARODA vs THE DY.CIT, CIRCLE-5, BARODA

ITA 2267/AHD/2014[2007-08]Status: DisposedITAT AhmedabadAY 2007-08
8/12/2017

HYTAISUN MAGNETICS LTD.,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-4(3), AHMEDABAD

ITA 1517/AHD/2013[1994-95]Status: DisposedITAT AhmedabadAY 1994-95
8/12/2017