Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,409 total)
SH. PRAMOD PANDAY,NOIDA vs ACIT, NEW DELHI
ITA 3244/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
TRANSCEND MT SERVICES PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 4501/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
TRANSCEND MT SERVICES PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 4048/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
JCB INDIA LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 6359/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
THE PRINCIPAL COMMISSIONER OF INCOME TAX vs SHRI. SHRIDHAR SHANTINATH PATRAVALI
ITA/100158/2015ITAT Karnataka
S.SUJATHA,H.B.PRABHAKARA SASTRY
THE PRINCIPAL COMMISSIONER OF INCOME vs SMT.SEENA JOJY
ITA/118/2016ITAT Kerala
HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON
SHRI SREEDHAR ASOK KUMAR vs THE COMMISSIONER OF INCOME TAX
ITA/251/2015ITAT Kerala
THE COMMISSIONER OF INCOME TAX, KOTTAYAM vs M/S.ALL KOSHYS ALL SPICES BLOCK NO.18/609/6, NATTAKOM, KOTTAYAM
ITA/81/2015ITAT Kerala
THE PR. COMMISSIONER OF INCOME TAX, ROHTAK vs KAVITA
ITA/154/2017ITAT Punjab & Haryana
M/S SHANTI BUILDER & PROMOTERS,AGRA vs DCIT-1, AGRA
ITA 97/AGR/2016[2012-13]Status: DisposedITAT AgraAY 2012-13
THE DCIT, CIRCLE-4(1)(2), AHMEDABAD vs TRANSFORMERS AND RECTIFIERS (INDIA) LTD., AHMEDABAD
ITA 505/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
THE ITO, TRIVANDRUM vs M/S.MYLACHAL SERVICE CO-OP BANK LTD, TRIVANDRUM
ITA 64/COCH/2017[2012-13]Status: DisposedITAT CochinAY 2012-13
THEKUTTIATTOR PANCHAYATH SERVICE CO-OP BANK LTD,KANNUR vs THE ITO, KANNUR
ITA 267/COCH/2017[2012-13]Status: DisposedITAT CochinAY 2012-13
M/S. PENTAGON BUILDERS,CALICUT vs THE DCIT, CALICUT
ITA 81/COCH/2016[2010-11]Status: DisposedITAT CochinAY 2010-11
M/S. PENTAGON BUILDERS,CALICUT vs THE DCIT, CALICUT
ITA 80/COCH/2016[2007-08]Status: DisposedITAT CochinAY 2007-08
M/S. PENTAGON BUILDERS,CALICUT vs THE DCIT, CALICUT
ITA 79/COCH/2016[2008-09]Status: DisposedITAT CochinAY 2008-09
INDO SWEDISH RHEUMATOLOGY FOUNDATION,BALASORE vs CIT(EXEMPTIONS), HYDERABAD
ITA 381/CTK/2016[2016-17]Status: DisposedITAT CuttackAY 2016-17
INDO SWEDISH RHEUMATOLOGY FOUNDATION,BALASORE vs CIT(EXEMPTIONS), HYDERABAD
ITA 354/CTK/2016[2016-17]Status: DisposedITAT CuttackAY 2016-17
MANORAMA PROPERTIES PVT. LTD.,BHUBANESWAR vs ITO, WARD-2(2), BHUBANESWAR
ITA 292/CTK/2016[2011-12]Status: DisposedITAT CuttackAY 2011-12
SHRI RAM BABU GUPTA,TONK vs INCOME TAX OFFICER, TONK
ITA 826/JPR/2017[2010-11]Status: DisposedITAT JaipurAY 2010-11
UMA KACHHAWA,JAIPUR vs ITO, JAIPUR
ITA 409/JPR/2017[2007-08]Status: DisposedITAT JaipurAY 2007-08
RAJ KUMAR BAID,JAIPUR vs ITO, JAIPUR
ITA 853/JPR/2016[2010-11]Status: DisposedITAT JaipurAY 2010-11
PARAS CHAND JAIN,KEKRI vs ITO, AJMER
ITA 782/JPR/2016[2013-14]Status: DisposedITAT JaipurAY 2013-14
PUSHPA RAJAWAT,JAIPUR vs ITO, JAIPUR
ITA 250/JPR/2016[1997-98]Status: DisposedITAT JaipurAY 1997-98
DD PHARMACEUTICAL PVT. LTD.,JAIPUR vs ACIT, JAIPUR
ITA 772/JPR/2014[2010-11]Status: DisposedITAT JaipurAY 2010-11
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) - 2 vs M/S UNIVERSAL ADVERTISING PVT. LTD.
ITA/1136/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)- 1 vs M/S AMRAPALI GRAND
ITA/1129/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
COMMISSIONER OF INCOME TAX-(E) vs INDIA HABITAT CENTRE
ITA/1131/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)- 1 vs M/S AMRAPALI GRAND,
ITA/1127/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
PRINCIPAL COMMISSIONER OF INCOME TAX(CENTRAL)-1 vs M/S AMRAPALI GRAND
ITA/1128/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
