Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,409 total)
SREE AYYAPPA EDUCATIONAL CHARITABLE TRUST vs THE DEPUTY COMMISSIONER OF INCOME TAX
WP/618/2015ITAT Karnataka
VINEET KOTHARI
SMT. SAROJA T. S. vs SMT. NAGARATHNAMMA
WP/45112/2017ITAT Karnataka
B.VEERAPPA
SIEMENS AG.,FEDERAL REPUBLIC OF GERMANY vs THE DEPUTY COMMISSIONER OF INCOME-TAX
ITTA/10/2005ITAT Telangana
C.V.NAGARJUNA REDDY,T.AMARNATH GOUD
SIEMENS AG. FEDERAL REPUBLIC OF GERMANY, vs THE DEPUTY COMMIUSSIONER OF INCOME TAX, VISAKHAPATNAM.
ITTA/127/2005ITAT Telangana
C.V.NAGARJUNA REDDY,T.AMARNATH GOUD
COMMISSIONER OF INCOME TAX, NE vs NARINDERJIT SINGH
ITA/324/2005ITAT Delhi
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
ITO, WD-7(1), KOLKATA, KOLKATA vs M/S ALSTEIN FURNITURE LTD., KOLKATA
ITA 482/KOL/2016[2004-05]Status: DisposedITAT KolkataAY 2004-05
RADIALL INDIA PRIVATE LIMITED,CHENNAI vs DCIT, CHENNAI
ITA 749/CHNY/2017[2011-12]Status: DisposedITAT ChennaiAY 2011-12
RADIALL INDIA PRIVATE LIMITED,CHENNAI vs DCIT, CHENNAI
ITA 748/CHNY/2017[2010-11]Status: DisposedITAT ChennaiAY 2010-11
ACIT CENTRAL CIRCLE 3, COIMBATORE vs SAKTHI MASALA PVT. LTD., ERODE
ITA 1992/CHNY/2017[2008-09]Status: DisposedITAT ChennaiAY 2008-09
DCIT CIRCLE 1, DINDIGUL vs N.PARVATHY TEXTILES, DINDIGUL
ITA 1763/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
ASHOK LEYLAND FINANCE LIMITED,CHENNAI vs ACIT, CHENNAI
ITA 1013/CHNY/2017[2002-03]Status: DisposedITAT ChennaiAY 2002-03
ITO, WARD- 1(2)(1), MEERUT vs NITIN RASTOGI, MEERUT
ITA 5160/DEL/2017[2009-10]Status: DisposedITAT DelhiAY 2009-10
NIHAL CHAND RAKYAN,NEW DELHI vs ACIT, CIRCLE- 30(1), NEW DELHI
ITA 4534/DEL/2017[2008-09]Status: DisposedITAT DelhiAY 2008-09
MAMTA DANDRIYAL,DEHRADUN vs DCIT, CENTRAL CIRCLE, DEHRADUN
ITA 4251/DEL/2017[2013-14]Status: DisposedITAT DelhiAY 2013-14
SANDEEP KUMAR,UTTAR PRADESH vs ITO, GHAZIABAD
ITA 411/DEL/2017[2012-13]Status: DisposedITAT DelhiAY 2012-13
ITO, WARD- 2(3), MEERUT vs SHIV MILK PRODUCTS, MEERUT
ITA 3903/DEL/2017[2010-11]Status: DisposedITAT DelhiAY 2010-11
BELKIN INDIA PVT. LTD.,GURGAON vs ACIT, NEW DELHI
ITA 2292/DEL/2017[2011-12]Status: DisposedITAT DelhiAY 2011-12
GLOBAL LOGIC INDIA LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 1115/DEL/2017[2012-13]Status: DisposedITAT DelhiAY 2012-13
RITU VERMA,NEW DELHI vs PR. CIT, NEW DELHI
ITA 6427/DEL/2016[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT, NEW DELHI vs SMT. USHA RANI TALLA, NEW DELHI
ITA 490/DEL/2016[2009-10]Status: DisposedITAT DelhiAY 2009-10
ACIT, NEW DELHI vs SMT. USHA RANI TALLA, NEW DELHI
ITA 489/DEL/2016[2009-10]Status: DisposedITAT DelhiAY 2009-10
GLOBAL LOGIC INDIA LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 1104/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. SMIT ADVERTISERS PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 6922/DEL/2014[2005-06]Status: DisposedITAT DelhiAY 2005-06
SH. RAJIV BANSAL THROUGH L/H PRITI BANSAL,HARYANA vs ITO, GURGAON
ITA 6904/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, NEW DELHI vs M/S. J.C.B. MANUFACTURING PVT. LTD., NEW DELHI
ITA 618/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
ROVO MARKETING PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 6038/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
DCIT, NEW DELHI vs M/S. PRAFFUL INDUSTRIES PVT. LTD., NEW DELHI
ITA 5712/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
SH. NAVNEET JHANB,NEW DELHI vs ACIT, FARIDABAD
ITA 488/DEL/2014[2003-04]Status: DisposedITAT DelhiAY 2003-04
SH. NAVNEET JHANB,NEW DELHI vs ACIT, FARIDABAD
ITA 487/DEL/2014[2002-03]Status: DisposedITAT DelhiAY 2002-03
SH. NAVNEET JHANB,NEW DELHI vs ACIT, FARIDABAD
ITA 486/DEL/2014[2000-01]Status: DisposedITAT DelhiAY 2000-01