Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,409 total)
DCIT, NEW DELHI vs M/S. AJNARA INDIA LTD. (FORMERLY KNOWN AS M/S. AJNARA FARMS & SERVICES LTD.), DELHI
ITA 4161/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
DCIT, NEW DELHI vs M/S. SINOCHEM INDIA COMPANY PVT. LTD., NEW DELHI
ITA 3927/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
OPK E SERVICES PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 2373/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
SH. SANDEEP KUMAR AGGARWAL,NEW DELHI vs ITO, NEW DELHI
ITA 2321/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. NIAGARA HOTELS & BUILDERS PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 1729/DEL/2014[2004-05]Status: DisposedITAT DelhiAY 2004-05
M/S. NIAGARA HOTELS & BUILDERS PVT. LTD.,NEW DELHI vs ITO, WARD-13(2), NEW DELHI
ITA 5937/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
JCIT, NOIDA vs M/S. SARDAR PATEL INSTITUTE OF MANAGEMENT SOCIETY, GREATER NOIDA
ITA 5499/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
DCIT (LTU), NEW DELHI vs M/S. SIMPLEX ENGINEERING& FOUNDRY WORKS PVT. LTD., NEW DELHI
ITA 5271/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
JCIT, NOIDA vs M/S. SARDAR PATEL INSTITUTE OF MANAGEMENT SOCIETY, GREATER NOIDA
ITA 5124/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT, NEW DELHI vs SHRI SANJAY SETHI, NEW DELHI
ITA 1652/DEL/2011[2007-08]Status: DisposedITAT DelhiAY 2007-08
ACIT, MUZAFFARNAGAR vs M/S TIKAULA SUGAR MILLS LTD., MUZAFFARNAGAR
ITA 4984/DEL/2010[2007-08]Status: DisposedITAT DelhiAY 2007-08
DCIT, MUZAFFARNAGAR vs M/S TIKAULA SUGAR MILLS LTD., MUZAFFARNAGAR
ITA 2027/DEL/2009[2006-07]Status: DisposedITAT DelhiAY 2006-07
M/S TIKAULA SUGAR MILLS LTD,MUZAFFARNAGAR vs DCIT, MUZAFFARNAGAR
ITA 1714/DEL/2009[2006-07]Status: DisposedITAT DelhiAY 2006-07
TS TECH SUN INDIA PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 1943/DEL/2017[2012-13]Status: DisposedITAT DelhiAY 2012-13
M/S. HEXAGON METROLOGY INC,NOIDA vs ACIT, NOIDA
ITA 2812/DEL/2016[2004-05]Status: DisposedITAT DelhiAY 2004-05
VIRENDRA KUMAR GUPTA,DELHI vs ACIT, NEW DELHI
ITA 2721/DEL/2016[2006-07]Status: DisposedITAT DelhiAY 2006-07
M/S. GATEWAY IMPEX PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 127/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
C I T JAIPUR vs JADAV DEVI DANGAYACH
ITA/172/2015ITAT Rajasthan
SHRI RADHEY CONSTRUCTION PVT LTD vs PR COMMISSIONER OF INCOME TAX-I
ITA/248/2017ITAT Rajasthan
M/S S V G EXPRESS SERVICES vs COMMISSIONER OF INCOME TAX
ITA/122/2017ITAT Rajasthan
THE COMMISSIONER OF INCOME TAX vs M/S.DAMAC HOLDINGS PVT. LTD.
ITA/263/2014ITAT Kerala
THE PRINCIPAL COMMISSIONER OF INCOME TAX, THIRUVANANTHAPURAM vs M/S.ENGLISH INDIAN CLAYS LTD., VELI, THIRUVANANTHAPURAM.
ITA/271/2015ITAT Kerala
THE PR. COMMISSIONER OF INCOME TAX-4 vs AGILIS INFORMATION TECHNOLOGIES INDIA PVT. LTD.
ITA/1139/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
PR COMMISSIONER OF I T JAIPUR-II JAIPUR vs M/S JYPORE MANUFACTURING JEWELLERS P LTD
ITA/139/2016ITAT Rajasthan
HORACE DANSEREAU,REP.BY AGENT KSEB.,TVM. vs ASST.COMMR.OF INCOME TAX,CIRCLE I(1),TVM
ITA/7/2007ITAT Kerala
LAL CHAND YADAV vs THE INCOME TAX OFFICER,WARD 23, JAIPUR
ITA/205/2017ITAT Rajasthan
M/S THE REHABILITATION PLANTATIONS LTD,KOLLAM vs THE ACIT, KOLLAM
ITA 105/COCH/2016[2009-10]Status: DisposedITAT CochinAY 2009-10
M/S THE REHABILITATION PLANTATIONS LTD,KOLLAM vs THE ACIT, KOLLAM
ITA 104/COCH/2016[2008-09]Status: DisposedITAT CochinAY 2008-09
PRASANTA KUMAR DASH,BHUBANESWAR vs CIT, BHUBANESWAR
ITA 274/CTK/2015[2011-12]Status: DisposedITAT CuttackAY 2011-12
THE ACIT, 5(1), INDORE vs M/S. SITA HOMES PVT. LTD., INDORE
ITA 594/IND/2016[2010-11]Status: DisposedITAT IndoreAY 2010-11
