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DCIT vs M/S. Ajnara India Ltd. (Formerly… | ITAT Delhi 2017 | BharatTax

Home/DCIT, NEW DELHI vs. M/S. AJNARA INDIA LTD. (FORMERLY KNOWN AS M/S. AJNARA FARMS & SERVICES LTD.), DELHI

DCIT, NEW DELHI vs. M/S. AJNARA INDIA LTD. (FORMERLY KNOWN AS M/S. AJNARA FARMS & SERVICES LTD.), DELHI

ITA 4161/DEL/2014Status: DisposedITAT Delhi13 December 2017AY 2007-08

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