PRL COMMR OF INCOME TAX, RJY, E.G.DIST vs. M/S KADAKATLA RICE MILL, TADEPALLIGUDEM, W.G.DIST
ITTA/289/2017HC TelanganaHBHC01005702201706 December 2017Bench: C.V.NAGARJUNA REDDY,T.AMARNATH GOUD12 pages
Cases cited in this judgment(2)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- R.B Shreeram Durga Prasad & Fatechand Nursing Das v. Settlement Commission33 citing176 ITR 169 · 1989 · SC
- 0304. 2. ITO v. India Advantage Fund-I (2015) 43 CCH 0459 BangTrib. 3. Jyotendrasinghji v. S.I.Tripathi & Ors.10 citing201 ITR 611 · 1993 · SC
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