Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,061 total)
Commissioner Of Income Tax vs Chhattisgarh Urology Society
TAXC/159/2017ITAT Chhattisgarh
COMMISSIONER OF GIFT TAX vs RAMESH SURI
GTA/3/2006ITAT Delhi
I.T.O. WARD -2(4), RAIPUR vs SHRI JUGAL MADNANI, RAIPUR
ITA 369/BIL/2014[2009-10]Status: DisposedITAT RaipurAY 2009-10
DY. C.I.T. 1(1), RAIPUR (CG) vs SHRI VIKAS AGRAWAL, RAIPUR
ITA 356/BIL/2014[2011-12]Status: DisposedITAT RaipurAY 2011-12
SH. VARINDER KUMAR SOUL,JALANDHAR vs INCOME TAX OFFICER, WARD - 3(2), JALANDHAR
ITA 451/ASR/2017[2012-13]Status: DisposedITAT AmritsarAY 2012-13
THE ASSTT. COMMR. OF INCOME TAX, CIRCLE-1(2), RAJKOT-GUJARAT vs THE CO. OP. BANK OF RAJKOT LTD., RAJKOT-GUJARAT
ITA 404/RJT/2016[2013-14]Status: DisposedITAT RajkotAY 2013-14
THE DY. COMMR. OF INCOME TAX, CIR.-1(2), RAJKOT-GUJARAT vs RAJKOT PEOPLES CO. OP. BANK LTD., RAJKOT-GUJARAT
ITA 415/RJT/2015[2007-08]Status: DisposedITAT RajkotAY 2007-08
M/S. SUNHILL CERAMICS PVT. LTD. vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAJKOT-GUJARAT
ITA 191/RJT/2013[2004-05]Status: DisposedITAT RajkotAY 2004-05
M/S. GANGOTRI GLAZED TILES,MORBI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRASL CIRCLE-I, RAJKOT-GUJARAT
ITA 104/RJT/2013[2007-08]Status: DisposedITAT RajkotAY 2007-08
M/S. GANGOTRI GLAZED TILES,MORBI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRASL CIRCLE-I, RAJKOT-GUJARAT
ITA 103/RJT/2013[2006-07]Status: DisposedITAT RajkotAY 2006-07
M/S. GANGOTRI GLAZED TILES,MORBI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRASL CIRCLE-I, RAJKOT-GUJARAT
ITA 102/RJT/2013[2005-06]Status: DisposedITAT RajkotAY 2005-06
M/S. GANGOTRI GLAZED TILES,MORBI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRASL CIRCLE-I, RAJKOT-GUJARAT
ITA 101/RJT/2013[2004-05]Status: DisposedITAT RajkotAY 2004-05
SHRI RISHI KUMAR GUPTA,AGRA vs CIT CIRCLE 1, AGRA
ITA 299/AGR/2016[2011-12]Status: DisposedITAT AgraAY 2011-12
SH. VIRENDRA PAL TOMAR,MATHURA vs I.T.O.-3(4), MATHURA
ITA 272/AGR/2016[2011-12]Status: DisposedITAT AgraAY 2011-12
SMT. ASHA RANI GUPTA,AGRA vs DY. C.I.T., CIRCLE-1, AGRA
ITA 223/AGR/2016[2008-09]Status: DisposedITAT AgraAY 2008-09
M/S KRISHAK SAHAKARI SHAKKAR KARKHANA,GUNA vs ACIT CIRCLE-3, GWALIOR
ITA 145/AGR/2016[2009-10]Status: DisposedITAT AgraAY 2009-10
A.C.I.T., CIRCLE-3(1), GWALIOR vs SH. MANISH KUMAR GOYAL, GWALIOR
ITA 321/AGR/2014[2010-11]Status: DisposedITAT AgraAY 2010-11
M/S SHRI HARI SADHNA SANSKAR SANRAKSHAN,GWALIOR vs CIT EXMP., BHOPAL
ITA 319/AGR/2016[]Status: DisposedITAT Agra
M/S. MEW ELECTRICALS LTD.(FORMERLY MAHESH ENAMELLED WIRES PVT.LTD.),BARODA vs THE TAX RECOVERY OFFICER-4 & A.O., VADODARA
ITA 329/AHD/2016[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
SHRI MUKESHBHAI VITTHALBHAI PATEL,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-3, GANDHINAGAR
ITA 447/AHD/2015[2006-07]Status: DisposedITAT AhmedabadAY 2006-07
SHRI DHARMESH A. PATEL,AHMEDABAD vs THE ACIT, CENTRAL CIRCLE-1(4), AHMEDABAD
ITA 3435/AHD/2014[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
SHRI DHARMESH A. PATEL,AHMEDABAD vs THE ACIT, CENTRAL CIRCLE-1(4), AHMEDABAD
ITA 3434/AHD/2014[2009-10]Status: DisposedITAT AhmedabadAY 2009-10
M/S RATLAM MAA SHARDA UCHCH SHIKSHA SAMITI,RATLAM vs THE CIT(EXEMPTION), BHOPAL
ITA 35/IND/2017[2016-17]Status: DisposedITAT IndoreAY 2016-17
M/S RATLAM AHINSA SHIKSHA SAMITI,RATLAM vs THE CIT(EXEMPTION), BHOPAL
ITA 34/IND/2017[2016-17]Status: DisposedITAT IndoreAY 2016-17
THE ITO-3(1), BHOPAL vs M/S. NARMADA VEHICLES PVT. LTD., BHOPAL
ITA 25/IND/2017[2007-08]Status: DisposedITAT IndoreAY 2007-08
SHRI BHUVNESHWAR GARG,BHOPAL vs THE ITO 2(1), BHOPAL
ITA 871/IND/2016[2009-10]Status: DisposedITAT IndoreAY 2009-10
M/S. KAMLA CONSTRUCTION CO.,BHOPAL vs THE ACIT-3(1), BHOPAL
ITA 83/IND/2016[2007-08]Status: DisposedITAT IndoreAY 2007-08
SHRI SOURABH JAIN,DEWAS vs THE ITO, DEWAS
ITA 339/IND/2016[2011-12]Status: DisposedITAT IndoreAY 2011-12
SHRI HEMANT KUMAR SINGH,BHOPAL vs THE ITO - 1(2), BHOPAL
ITA 417/IND/2015[2010-11]Status: DisposedITAT IndoreAY 2010-11
THE DCIT, 5(1), BHOPAL vs M/S. SANWARIA AGRO OILS LTD., BHOPAL
ITA 288/IND/2015[2010-11]Status: DisposedITAT IndoreAY 2010-11