Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,061 total)
SHRI KAILASH CHAND GARG,INDORE vs THE DCIT, RATLAM
ITA 262/IND/2015[2005-06]Status: DisposedITAT IndoreAY 2005-06
M/S. NUTECH CONSTRUCTION,BHOPAL vs THE DCIT 1(1), BHOPAL
ITA 158/IND/2015[2010-11]Status: DisposedITAT IndoreAY 2010-11
SHRI RAJESH JAIN,INDORE vs THE ITO, INDORE
ITA 678/IND/2013[2009-10]Status: DisposedITAT IndoreAY 2009-10
PR. COMMISSIONER OF INCOME TAX ¿ 2 vs M/S BECTON DICKINSON INDIA PVT. LTD.
ITA/48/2018ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
PR. COMMISSIONER OF INCOME TAX-6, NEW DELHI vs NARANG CONSTRUCTION AND FINANCE PVT. LTD.
ITA/42/2018ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
M/S. BABYLON TRADING & INVESTMENT PVT. LTD.,KOLKATA vs ITO, WARD 9(2), KOLKATA, KOLKATA
ITA 991/KOL/2017[2012-13]Status: DisposedITAT KolkataAY 2012-13
BMD COMMODITIES PVT. LTD.,KOLKATA vs PCIT-3, KOLKATA, KOLKATA
ITA 1133/KOL/2017[2012-13]Status: DisposedITAT KolkataAY 2012-13
YUTHIKA TRADING COMPANY PVT. LTD,KOLKATA vs THE PR. CIT-3, KOLKATA, KOLKATA
ITA 1062/KOL/2017[2012-13]Status: DisposedITAT KolkataAY 2012-13
NAMBIAR SREE VIDHYA,THE NILGIRIS vs DCIT, OOTACAMUND
ITA 962/CHNY/2017[2013-2014]Status: DisposedITAT ChennaiAY 2013-2014
VAAS INDUSTRIES PVT. LTD.,CHENNAI vs DCIT, CHENNAI
ITA 79/CHNY/2017[2008-09]Status: DisposedITAT ChennaiAY 2008-09
ACIT CIRCLE 2, MADURAI vs SHRI RAMALINGA MILLS LIMITED, ARUPPUKOTTAI
ITA 1899/CHNY/2017[2009-10]Status: DisposedITAT ChennaiAY 2009-10
ESSILOR SANKAR & CO-OPTICS P. LTD.,COIMBATORE vs DCIT CORPORATE CIRCLE 2, COIMBATORE
ITA 1512/CHNY/2017[2014-15]Status: DisposedITAT ChennaiAY 2014-15
ESSILOR SANKAR & CO-OPTICS P. LTD.,COIMBATORE vs DCIT CORPORATE CIRCLE 2, COIMBATORE
ITA 1511/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
DCIT, CHENNAI vs ESTEEM HOME PRODUCTS PVT LTD., CHENNAI
ITA 1414/CHNY/2017[2004-05]Status: DisposedITAT ChennaiAY 2004-05
WORKING WOMEN'S FORUM INDIA,CHENNAI vs DCIT, CHENNAI
ITA 1310/CHNY/2017[2010-11]Status: DisposedITAT ChennaiAY 2010-11
NISHA C. FONSECA,MUMBAI vs INCOME TAX OFFICER(INTERNATIONAL TAXATION)-2(3)1, MUMBAI
ITA 6135/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SMITA A THAKKAR,MUMBAI vs ASST CIT CEN CIR 39, MUMBAI
ITA 4102/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ITO 17(2)(1), MUMBAI vs INDIAN PRESTRESS CORPORATION, MUMBAI
ITA 3859/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
VIJAY ASSOCIATES WADHWA CONSTRUCTION P.LTD,MUMBAI vs ADDL CIT RG 9(3), MUMBAI
ITA 5460/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
CHANDRANAND MISHRA,MUMBAI vs DCIT CEN CIR 3, MUMBAI
ITA 4523/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
PRIYANKA CHOPRA,MUMBAI vs DCIT CEN CIR 3, MUMBAI
ITA 2771/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
PRIYANKA CHOPRA,MUMBAI vs DCIT CEN CIR 3, MUMBAI
ITA 2769/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT CEN CIR 1(3), MUMBAI vs PRIYANKA CHOPRA, MUMBAI
ITA 2524/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT CEN CIR 1(3), MUMBAI vs PRIYANKA CHOPRA, MUMBAI
ITA 2523/MUM/2015[2007-08]Status: DisposedITAT MumbaiAY 2007-08
VIRENDER KUMAR SHARMA,NOIDA vs ITO, WARD-67(1), NEW DELHI
ITA 5150/DEL/2017[2013-14]Status: DisposedITAT DelhiAY 2013-14
DISCOVERY ASIA LLC,GURGAON vs ACIT (INTERNATIONAL TAXATION), NEW DELHI
ITA 1570/DEL/2017[2012-13]Status: DisposedITAT DelhiAY 2012-13
ACIT, NOIDA vs M/S. JAYPEE GANGA INFRASTRUCTURE CORPORATION LTD., NOIDA
ITA 1094/DEL/2017[2012-13]Status: DisposedITAT DelhiAY 2012-13
M/S DISCOVERY ASIA LLC,GURGAON vs DCIT (INTERNATIONAL TAXATION), NEW DELHI
ITA 2036/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
TOWERBASE SERVICES PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 1711/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S. T R CHADHA & CO.,NEW DELHI vs ITO, NEW DELHI
ITA 715/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12