Recent Judgments

Latest ITAT tax tribunal orders across all benches.(383,061 total)

DCIT, NEW DELHI vs M/S. NANDA MINT & PINE CHEMICALS LTD., NEW DELHI

ITA 6753/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
16/1/2018

ITO (E), DELHI vs ARYA PRADESHIK PRATINIDHI SABHA, NEW DELHI

ITA 6438/DEL/2015[2006-07]Status: DisposedITAT DelhiAY 2006-07
16/1/2018

ACIT, NOIDA vs M/S. JAYPEE GANGA INFRASTRUCTURE CORPORATION LTD., NOIDA

ITA 5440/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
16/1/2018

ASHA RANI LAKHOTIA,NEW DELHI vs ACIT, NEW DELHI

ITA 424/DEL/2015[2007-08]Status: DisposedITAT DelhiAY 2007-08
16/1/2018

ACIT, NEW DELHI vs M/S. LOGICAL DEVELOPERS PVT. LTD., NEW DELHI

ITA 2006/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
16/1/2018

ACIT, HISAR vs M/S. DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD., HISAR

ITA 5743/DEL/2014[2005-06]Status: DisposedITAT DelhiAY 2005-06
16/1/2018

SH. GAUTAM R CHADHA,NEW DELHI vs ACIT, NEW DELHI

ITA 5452/DEL/2014[2005-06]Status: DisposedITAT DelhiAY 2005-06
16/1/2018

SH. GAUTAM R CHADHA,NEW DELHI vs ACIT, NEW DELHI

ITA 5451/DEL/2014[2005-06]Status: DisposedITAT DelhiAY 2005-06
16/1/2018

TOWERBASE SERVICES PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI

ITA 4146/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
16/1/2018

TOWERBASE SERVICES PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI

ITA 4143/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
16/1/2018

SH. ANIL JAIN,NEW DELHI vs DCIT, NEW DELHI

ITA 3777/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
16/1/2018

THE COMMISSIONER OF INCOME TAX-INTERNATIONAL TAXATION-1 vs GE ENERGY PARTS INC.

ITA/1002/2017ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

15/1/2018

ACIT-1(2), RAIPUR (CG) vs M/S ASA OMPEX PVT. LTD, RAIPUR (CG)

ITA 207/BIL/2011[2008-09]Status: DisposedITAT RaipurAY 2008-09
15/1/2018

DY.C.I.T. 1 vs SMT SANGEETA CHAWLA, BHILAI(CG)

ITA 221/BIL/2014[2011-12]Status: DisposedITAT RaipurAY 2011-12
15/1/2018

DY. C.I.T.1(1), BILASPUR(CG) vs JSPL, RAIGARH(C.G)

ITA 210/BIL/2014[2009-10]Status: DisposedITAT RaipurAY 2009-10
15/1/2018

DY.C.I.T. 1, BHILAI(CG) vs M/S RAVI SHREE NARAYAN TRANSPORT, BHILAI(CG)

ITA 200/BIL/2014[2009-10]Status: DisposedITAT RaipurAY 2009-10
15/1/2018

DY.C.I.T. 1, BHILAI(CG) vs M/S RAVI SHREE NARAYAN TRANSPORT, BHILAI(CG)

ITA 199/BIL/2014[2008-09]Status: DisposedITAT RaipurAY 2008-09
15/1/2018

I.T.O. WARD -5, BHILAI(CG) vs SHRI GHANSHYAMDAS NAGDEV, BHILAI(CG)

ITA 168/BIL/2014[2011-12]Status: DisposedITAT RaipurAY 2011-12
15/1/2018

DY. C.I.T.1(1), RAIPUR (CG) vs SMT RAJKUMARI BAHAL, RAIPUR (CG)

ITA 161/BIL/2014[2011-12]Status: DisposedITAT RaipurAY 2011-12
15/1/2018

DY.C.I.T.1(1), RAIPUR (CG) vs M/S NAVBHARAT PRESS, RAIPUR (CG)

ITA 160/BIL/2014[2010-11]Status: DisposedITAT RaipurAY 2010-11
15/1/2018

SHEETAL ANUSANDHAN AND GRAMIN VIKAS SANSTHA,AMBIKAPUR (CG) vs JOINT. CIT, RANGE- KORBA, KORBA(CG)

ITA 147/BIL/2014[2009-10]Status: DisposedITAT RaipurAY 2009-10
15/1/2018

SHEETAL ANUSANDHAN AND GRAMIN VIKAS SANSTHA,AMBIKAPUR (CG) vs JOINT. CIT, RANGE- KORBA, KORBA(CG)

ITA 146/BIL/2014[2008-09]Status: DisposedITAT RaipurAY 2008-09
15/1/2018

THE DY. CIT- 1, DURG(CG) vs M/S. RAVI SHREE NARAYAN TRANSPORT, BHILAI(CG)

ITA 116/BIL/2014[2010-11]Status: DisposedITAT RaipurAY 2010-11
15/1/2018

M/S. BAJRANG CONVEYORS,BILASPUR(CG) vs THE ITO, WARD- 2(1), BILASPUR(CG)

ITA 1/BIL/2014[2009-10]Status: DisposedITAT RaipurAY 2009-10
15/1/2018

DCIT,1(1), RAIPUR (CG) vs SMT VIMLESH KUMAR SINGH, RAIPUR (CG)

ITA 21/BIL/2013[2006-07]Status: DisposedITAT RaipurAY 2006-07
15/1/2018

SMT. SUSHILA DEVI AGRAWAL,RAIGARH(CG) vs THE ITO - 1, RAIGARH(CG)

ITA 181/BIL/2013[2007-08]Status: DisposedITAT RaipurAY 2007-08
15/1/2018

THE ACIT- 1(1), RAIPUR (CG) vs M/S. AATHARVA INFRASTRUCTURE, RAIPUR (CG)

ITA 126/BIL/2013[2010-11]Status: DisposedITAT RaipurAY 2010-11
15/1/2018

ASSTT. COMMISSIONER OF INCOME TAX01(2), RAIPUR (CG) vs M/S ISHWAR ISPAT INDUSTRIES PVT. LTD, RAIPUR (CG)

ITA 188/BIL/2012[2009-10]Status: DisposedITAT RaipurAY 2009-10
15/1/2018

M/S. MAHENDRA CHEMICALS,AHMEDABAD vs THE JT.CIT, RANGE-3, AHMEDABAD

ITA 1424/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
15/1/2018

SMT. MITSU D. PATEL,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-7(4), AHMEDABAD

ITA 1387/AHD/2015[2006-07]Status: DisposedITAT AhmedabadAY 2006-07
15/1/2018