Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,061 total)
SHRI RAKESHBHAI J. JADON,PANCHMAHAL vs THE ACIT, PANCHMAHAL CIRCLE, GODHRA
ITA 137/AHD/2015[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
ASE CAPITAL MARKETS LTD.,AHMEDABAD vs JT. COMMISSIONER OF INCOME TAX,RANGE-3, AHMEDABAD
ITA 1296/AHD/2015[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
M/S. KAJAL EXPORTS,AHMEDABAD vs THE ACIT, CIRCLE-10, AHMEDABAD
ITA 999/AHD/2014[2003-04]Status: DisposedITAT AhmedabadAY 2003-04
M/S. VIJEET FACILITY MANAGEMENT PVT. LTD.,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-8(4), AHMEDABAD
ITA 3210/AHD/2014[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
THE DCIT, CIRCLE-1, AHMEDABAD vs M/S. ASMAN INVESTMENT LTD., AHMEDABAD
ITA 291/AHD/2014[2006-07]Status: DisposedITAT AhmedabadAY 2006-07
EFFECTIVE TELESERVICES PVT. LTD.,GANDHINAGAR vs THE ACIT, GANDHINAGAR CIRCLE, GANDHINAGAR
ITA 2411/AHD/2014[2009-10]Status: DisposedITAT AhmedabadAY 2009-10
THE DCIT, CIRCLE-6, AHMEDABAD vs THE NARODA NAGRIK CO.OP. BANK LTD., AHMEDABAD
ITA 1226/AHD/2015[2009-10]Status: DisposedITAT AhmedabadAY 2009-10
SHRI HANUBHAI R.SANGHANI,AHMEDABAD vs THE ADDL.CIT, RANGE-9, AHMEDABAD
ITA 1147/AHD/2015[2008-09]Status: DisposedITAT AhmedabadAY 2008-09
COMMISSIONER OF INCOME TAX ( EXEMPTION) vs CONSTRUCTION INDUSTRY DVELOPMENT COUNCIL
ITA/13/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
ACIT, CHENNAI vs BHERUDAN DUGAR FINACNE LTD., CHENNAI
ITA 675/CHNY/2017[2006-07]Status: DisposedITAT ChennaiAY 2006-07
DCIT, CHENNAI vs MCML TRAIN CONTROL TEHNOLOGIES PVT LTD., BANGALORE
ITA 14/CHNY/2017[2010-11]Status: DisposedITAT ChennaiAY 2010-11
MONTANA INFRASTRUCTURE LTD,MUMBAI vs ACIT CEN CIR 38, MUMBAI
ITA 6577/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT - 14(1)(1), MUMBAI vs BNP PARIBAS ASSET MANAGEMENT INDIA PVT. LTD., MUMBAI
ITA 5113/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
JT. CIT (OSD) CENT. CIR. 4(1) CENT. RG. 4, MUMBAI vs BIJESH THAKKAR, MUMBAI
ITA 2787/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ABHAYSING RAJPUT,MUMBAI vs ITO 19(2)(1), MUMBAI
ITA 4040/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
TALAKSHI L. NANDU,MUMBAI vs ACIT CEN CIR 17 & 28, MUMBAI
ITA 7547/MUM/2013[2003-04]Status: DisposedITAT MumbaiAY 2003-04
ASST CIT CIR 1, KALYAN vs ASB INTERNATIONAL P. LTD, AMBERNATH
ITA 7035/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
D.C.I.T. RG.3(3), MUMBAI vs RELIANCE WELFARE ASSOCIATION, MUMBAI
ITA 5976/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT (2), MUMBAI vs MTZ POLYFILMS LTD, MUMBAI
ITA 2727/MUM/2012[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ADIT (IT)-2(1), MUMBAI vs M/S. RELIANCE COMMUNICATIONS LTD, NAVI MUMBAI
ITA 5080/MUM/2008[]Status: HeardITAT Mumbai
ERIYAD SERVICE CO-OPERATIVE BANK LIMITED vs THE INCOME TAX OFFICER
WP(C)/40239/2017ITAT Kerala
COMMISSIONER OF INCOME TAX,TRIVANDRUM vs SMT.VASANTHA ANIRUDHAN,KOWDIAR,TVPM.
ITA/78/2008ITAT Kerala
B.ADINARAYANA,ANAKAPALLE vs THE ITO, ANAKAPALLE
ITA 361/VIZ/2015[2003-04]Status: DisposedITAT VisakhapatnamAY 2003-04
VASAVI POLYMERS (P) LTD,RAJAM vs JCIT(TDS), VISAKHAPATNAM
ITA 476/VIZ/2017[2012-13]Status: DisposedITAT VisakhapatnamAY 2012-13
THE ASST. CIT, VISAKHAPATNAM vs THE VISAKHAPATNAM CO -OPERATIVE BANK LIMITD, VISAKHAPATNAM
ITA 308/VIZ/2017[2013-2014]Status: DisposedITAT VisakhapatnamAY 2013-2014
THE VISAKHAPATNAM CO-OPERATIVE BANK LTD,VISAKHAPATNAM vs THE ACIT, VISAKHAPATNAM
ITA 176/VIZ/2017[2013-2014]Status: DisposedITAT VisakhapatnamAY 2013-2014
SHRI PANKAJ C. MERCHANT L/H OF LATE MANJULABEN C. MERCHANT,SURAT vs THE INCOME TAX OFFICER,WARD-3(3), SURAT
ITA 813/AHD/2016[2008-09]Status: DisposedITAT SuratAY 2008-09
R.P. INDUSTRIES,BHARUCH vs THE ADDL. CIT, BHARUCH RANGE, BHARUCH
ITA 380/AHD/2016[2011-12]Status: DisposedITAT SuratAY 2011-12
SHRI KANCHANLAL NATWARLAL RANA,SURAT vs THE INCOME TAX OFFICER, WARD 6(2), SURAT
ITA 677/AHD/2015[1999-2000]Status: DisposedITAT SuratAY 1999-2000
SHREE M.D. WEAVES,SURAT vs THE INCOME TAX OFFICER,WARD-1(2)(1), SURAT
ITA 2449/AHD/2015[2003-04]Status: DisposedITAT SuratAY 2003-04