BMD COMMODITIES PVT. LTD.,KOLKATA vs. PCIT-3, KOLKATA, KOLKATA

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ITA 1133/KOL/2017Status: DisposedITAT Kolkata16 January 2018AY 2012-132 pages
AI SummaryWithdrawn

What did the Tribunal hold?

The Tribunal granted the assessee's request to withdraw the appeal. Consequently, the appeal filed by the assessee was dismissed as withdrawn.

What were the facts?

The assessee filed an appeal against an order passed by the Principal Commissioner of Income Tax under section 263. During the hearing, the assessee's representative sought permission to withdraw the appeal.

What were the issues?

Whether the assessee's appeal against the PCIT's order under Section 263 should be allowed to be withdrawn.

Which sections of the Income-tax Act were involved?

Section 263

AI-generated summary — verify with the full judgment below

Income Tax Appellate Tribunal, KOLKATA ‘A’ BENCH, KOLKATA

Before: Shri P.M. Jagtap & Shri S.S. Viswanethra Ravi

Per Shri P.M. Jagtap, Accountant Member :

1.

This appeal filed by the assessee is directed against the order of ld. Principal Commissioner of Income Tax-3, Kolkata dated 30.03.2017 passed under section 263 of the Income Tax Act, 1961.

2.

At the time of hearing before the Tribunal, the ld. Authorized Representative of the assessee has filed an application seeking permission of the Bench to withdraw this appeal filed by the assessee. Since the ld. D.R. has no objection in this regard, the permission as sought Assessment Year: 2012-2013 by the assessee is granted and this appeal of the assessee is dismissed as withdrawn.

3.

In the result, the appeal of the assessee is dismissed. Order pronounced in the open Court on 16th day of January, 2018.

Sd/- Sd/- (S.S. Viswanethra Ravi) (P.M. Jagtap) Judicial Member Accountant Member Kolkata, the 16th day of January, 2018 Copies to : (1) BMD Commodities Pvt. Limited, C/o. S.L. Kochar, Advocate, 86, Canning Street, Kolkata-700 001 2) Principal Commissioner of Income Tax, Circle-3, Kolkata, Aayakar Bhawan, P-7, Chowringhee Square, 5 th Floor, Kolkata-700 069 (3) CIT- , Kolkata, (4) The Departmental Representative (5) Guard File TRUE COPY

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