Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,061 total)
SONEGA TRADES & INVESTMENTS P.LTD,MUMBAI vs ITO 2(3)(2), MUMBAI
ITA 4286/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DR SURENDRA H GOUHAR,MUMBAI vs ITO 11(3)(3), MUMBAI
ITA 7626/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
STANDARD TIN WORKS P.LTD,MUMBAI vs DCIT 10(1), MUMBAI
ITA 4852/MUM/2012[2006-07]Status: DisposedITAT MumbaiAY 2006-07
THERMO FISHER SCIENTIFIC INDIA P. LTD,MUMBAI vs ACIT CIR 10(3), MUMBAI
ITA 3550/MUM/2012[2006-07]Status: DisposedITAT MumbaiAY 2006-07
DR. SURENDRA H GOUHAR,MUMBAI vs ASST CIT 11(3), MUMBAI
ITA 1038/MUM/2012[2007-08]Status: DisposedITAT MumbaiAY 2007-08
THERMO FISHER SCIENTIFIC INDIA P. LTD ( FORMERLY KNWON AS THERMO ELECTRO LLS INDIA P. LTD),MUMBAI vs CIT 10, MUMBAI
ITA 4288/MUM/2011[2006-07]Status: DisposedITAT MumbaiAY 2006-07
INCOME TAX OFFICER TDS WARD-1, BALLARI vs M/S SAI KRISHNA MINERALS PRIVATE LIMITED, HOSPET
ITA 856/BANG/2017[2009-10]Status: DisposedITAT BangaloreAY 2009-10
INCOME TAX OFFICER TDS WARD-1, BALLARI vs M/S SAI KRISHNA MINERALS PVT LTD, HOSPET
ITA 855/BANG/2017[2008-09]Status: DisposedITAT BangaloreAY 2008-09
SRI KRISHNA SHELTERS PVT. LTD.,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 1(2), BANGALORE
ITA 810/BANG/2017[2011 - 12]Status: DisposedITAT Bangalore
PRANAVA ELECTRONICS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(1)(2), BANGALORE
ITA 798/BANG/2017[2012-13]Status: DisposedITAT BangaloreAY 2012-13
M/S METAHELIX LIFE SCIENCES LIMITED,BANGALORE vs DY.COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE
ITA 1260/BANG/2017[2013-14]Status: DisposedITAT BangaloreAY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE vs M/S.PRESTIGE GARDEN CONSTRUCTIONS PVT. LTD., BANGALORE
ITA 1849/BANG/2016[2011-12]Status: DisposedITAT BangaloreAY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S.MANTHAN SOFTWARE SERVICES PVT. LTD., BANGALORE
ITA 1762/BANG/2016[2009-10]Status: DisposedITAT BangaloreAY 2009-10
SMT.ANURADHA SRIPATHY,BANGALORE vs COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1748/BANG/2016[2009-2010]Status: DisposedITAT BangaloreAY 2009-2010
PEPPERL & FUCHS (INDIA) PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1282/BANG/2016[2004-05]Status: DisposedITAT BangaloreAY 2004-05
ITO, BANGALORE vs SRI. C.D. MEDAPPA, BANGALORE
ITA 120/BANG/2016[2010-11]Status: DisposedITAT BangaloreAY 2010-11
COMMISSIONER OF CENTRAL EXCISE BELGAUM vs M/S. VASAVADATTA CEMENTS LTD
C.A. No.-011710-011710 - 2016ITAT SC
HON'BLE MR. JUSTICE A.K. SIKRI
PR COMMISSIONER OF IT-1 JAIPUR vs BANSIDHAR AGARWAL PROP AGARWAL CO
ITA/252/2016ITAT Rajasthan
COMMISSIONER OF INCOME TAX- 1 JAIPUR vs SHRI RAVI SANCHETI
ITA/183/2016ITAT Rajasthan
MAKHIJA CHANDRAKUMAR HARIRAM vs THE INCOME TAX OFFICER AHMEDNAGAR
ITA/40/2015ITAT Bombay
ETTUMANOOR SERVICE CO-OPERATIVE BANK vs COMMISSIONER OF INCOME TAX (APPEALS)
WP(C)/17678/2015ITAT Kerala
THE PERUMANNA KLARI SERVICE CO-OPERATIVE BANK LTD vs THE INCOME TAX OFFICER
WP(C)/65/2015ITAT Kerala
VILAPPIL SERVICE CO-OPERATIVE BANK LIMITED vs THE INCOME TAX OFFICER
WP(C)/23644/2015ITAT Kerala
VATTIYOORKAVU SERVICE CO-OPERATIVE BANK LTD NO. 1652 vs THE INCOME TAX OFFICER
WP(C)/20341/2015ITAT Kerala
SACHIN NAGINCHAND CHORDIYA vs PR. COMMISSIONER OF INCOME TAX-2, NASHIK
ITA/4/2018ITAT Bombay
M/S. ELITE ENTERPRISES vs THE COMMISSIONER OF INCOME -TAX
WP/25863/2014ITAT Karnataka
VINEET KOTHARI
Rambhau Ghanshyam Asai (Huf) Karta Shri Deepak Asai vs Commissioner Of Income Tax Dr
ITA/215/2017ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE P.K. JAISWAL
Deceased Rambhau Asai Thru. Lrs. Smt. Urmila Asai vs Commissioner Of Income Tax Dr
ITA/214/2017ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE P.K. JAISWAL
Deepak Rambhau Asai (Huf) Karta Shri Deepak Asai vs Commissioner Of Income Tax Dr
ITA/213/2017ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE P.K. JAISWAL
Smt.Urmila Asai vs Commissioner Of Income Tax Dr
ITA/209/2017ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE P.K. JAISWAL