Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,061 total)
ITO 1(1)(2), MUMBAI vs DOSTI REALTY LTD., MUMBAI
ITA 4818/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ZANDU REALTY LTD,MUMBAI vs DCIT 7(3), MUMBAI
ITA 445/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ACIT 3(1)(2), MUMBAI vs EDELWEISS TRADING & HOLDINGS LTD, MUMBAI
ITA 4259/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT CEN CIR 7(1), MUMBAI vs REKHA JHUNJHUNWALA, MUMBAI
ITA 3824/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ASST CIT (LTU)1, MUMBAI vs SBI CAPITAL MARKETS LTD, MUMBAI
ITA 3810/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT CIR 2(2)(1), MUMBAI vs INFINA FINANCE P.LTD, MUMBAI
ITA 3329/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
RAVI SHANKAR,MUMBAI vs ASST CIT 16(3), MUMBAI
ITA 3270/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
PARVINCHAND N. SEHGAL (HUF),MUMBAI vs ITO 24(3)(2), MUMBAI
ITA 2305/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
STARLIGHT HOSPITALITY PVT. LTD. (NOW KNOWN AS DAMASK INFRACON PVT. LTD.),MUMBAI vs ACIT CENT CIR. 37, MUMBAI
ITA 2295/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
VIKRAM TANNAN,MUMBAI vs ASST CIT CEN CIR 20, MUMBAI
ITA 220/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT CEN CIR 4(1) CEN RG 4, MUMBAI vs UNIQUE ESTATE DEVELOPMENT CO.LTD, MUMBAI
ITA 199/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
INDIA CAPITAL RESEARCH & ADVISORS P.LTD,MUMBAI vs DCIT CIR 3(2)(1), MUMBAI
ITA 1649/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
WELLS FARGO REAL ESTATE ADVISORS P. LTD,HYDERABAD vs DCIT CIR 14(3)(1), MUMBAI
ITA 1520/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ASST CIT 19(1), MUMBAI vs INDUSTRIAL METAL CORPORATION, MUMBAI
ITA 1376/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
THE INSTITUTE OF MARINE ENGINEERS (INDIA),MUMBAI vs ITO (E) I(1), MUMBAI
ITA 1271/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO 19(1)(4), MUMBAI vs DINESHKUMAR M. SANGHAVI, MUMBAI
ITA 1257/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DOLCHAND KALLAJI & NARESH TRADERS (JV),MUMBAI vs ASST CIT CEN CIR 13, MUMBAI
ITA 1172/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
INDUSIND MEDIA & COMMUNICATIONS LTD,MUMBAI vs ACIT 16(1), MUMBAI
ITA 1167/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
KRISHIRAJ TRADING LTD,MUMBAI vs DCIT 6(2), PALGHAR
ITA 1141/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT CC 3(1) CEN RG 3, MUMBAI vs WINDWORLD (INDIA) LTD, MUMBAI
ITA 5714/MUM/2015[2006-07]Status: DisposedITAT MumbaiAY 2006-07
INDIA MEDTRONIC PRIVATE LIMITED,MUMBAI vs DCIT, 10(1)(1), MUMBAI
ITA 1600/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
RBS FINANCIAL SERVICES (INDIA) P.LTD,MUMBAI vs DCIT CIR 3(3), MUMBAI
ITA 1252/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
EDWARD P. NADAR,MUMBAI vs ITO WD 23(1)(4), MUMBAI
ITA 1204/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DEEPANU STOCK BROKERS P LTD,MUMBAI vs ACIT CC 46, MUMBAI
ITA 1080/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ALAG SECURITIES P.LTD,MUMBAI vs ACIT CC 46, MUMBAI
ITA 1079/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SHAHNAWAZZ KHAN,MUMBAI vs ITO 21(3)(2), MUMBAI
ITA 6651/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SYMA TECHNOLOGY P.LTD,MUMBAI vs DCIT 8(3), MUMBAI
ITA 4632/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SOPARIWALA EXPORTS,MUMBAI vs ASST CIT CEN CIR 44, MUMBAI
ITA 3077/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
DCIT CC 44, MUMBAI vs SOPARIWALA EXPORTS, MUMBAI
ITA 3037/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ASST CIT CIR 2, THANE vs SOHANLAL M. JAIN, THANE
ITA 5741/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
