Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,061 total)
DCIT, CIRCLE-8(1), KOLKATA, KOLKATA vs M/S EIH LTD., KOLKATA
ITA 1709/KOL/2016[2008-09]Status: DisposedITAT KolkataAY 2008-09
DCIT, CIRCLE-8(1), KOLKATA, KOLKATA vs M/S EIH LTD., KOLKATA
ITA 1708/KOL/2016[2008-09]Status: DisposedITAT KolkataAY 2008-09
DCIT, CIR-1(2), KOLKATA, KOLKATA vs M/S. RELIANCE JUTE MILLS INTERNATIONAL LTD., KOLKATA
ITA 1459/KOL/2016[2009-10]Status: DisposedITAT KolkataAY 2009-10
M/S. SNOWTEX INVESTMENT LTD.,KOLKATA vs INCOME TAX OFFICER, KOLKATA
ITA 1347/KOL/2016[2008-09]Status: DisposedITAT KolkataAY 2008-09
M/S GUJRANI & CO.,KOLKATA vs ITO, WD-54(1), KOLKATA, KOLKATA
ITA 1163/KOL/2016[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
ITO, WD-48(3), KOLKATA, KOLKATA vs SANTOSH KUMAR SUREKA, HOWRAH
ITA 998/KOL/2015[1989-90]Status: DisposedITAT KolkataAY 1989-90
MR VIJAY KUMAR SHAW,KOLKATA vs ITO, WD-25(2), KOLKATA, KOLKATA
ITA 891/KOL/2015[2006-2007]Status: DisposedITAT KolkataAY 2006-2007
DCIT, CIR-2, ASANSOL, ASANSOL vs SHRI ATINDRA NATH CHOUBEY, ASANSOL
ITA 601/KOL/2015[2006-2007]Status: DisposedITAT KolkataAY 2006-2007
M/S ASHOK ENGG. & CONSTRUCTION CO.,KOLKATA vs DCIT, CIR-31, KOLKATA, KOLKATA
ITA 350/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
DCIT, CIR-10(2), KOLKATA, KOLKATA vs M/S VISTAR FINANCIERS PVT. LTD., KOLKATA
ITA 1382/KOL/2015[2008-09]Status: DisposedITAT KolkataAY 2008-09
DCIT, CIR-4(1), KOLKATA, KOLKATA vs M/S BANDHAN FINANCIAL SERVICES PVT. LTD., KOLKATA
ITA 1348/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
SANYASI INFRASTRUCTURES PVT. LTD.,KOLKATA vs ITO, WD-6(4), NEW DELHI, KOLKATA
ITA 1304/KOL/2015[2006-2007]Status: DisposedITAT KolkataAY 2006-2007
SHAW BROS (WINE) PVT. LTD.,KOLKATA vs THE DCIT, CIR-2(2), KOLKATA, KOLKATA
ITA 1107/KOL/2015[2005-2006]Status: DisposedITAT KolkataAY 2005-2006
M/S. JAY PRAKASH GANERIWALA,RANIGANJ vs ITO, WARD-3(1), ASANSOL, ASANSOL
ITA 2113/KOL/2014[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
DCIT, CC-XXVII, KOLKATA, KOLKATA vs SRI SATYANARAYAN PANDEY, HOWRAH
ITA 1256/KOL/2014[2007-2008]Status: DisposedITAT KolkataAY 2007-2008
ITO, WD-12(4), KOLKATA, KOLKATA vs M/S SHEE SEN LEATHER PVT. LTD., KOLKATA
ITA 1044/KOL/2014[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
M.JAGABAR NISHA UMMAL,CHENNAI vs ITO, CHENNAI
ITA 611/CHNY/2017[2012-2013]Status: DisposedITAT ChennaiAY 2012-2013
V.K.SUBRAMANIAM,ERODE vs ITO WARD 2(2), ERODE
ITA 1853/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
ITO, ERODE vs SHRI B. KAMARAJ, ERODE
ITA 2598/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
ITO, ERODE vs SHRI B. KAMARAJ, ERODE
ITA 2532/CHNY/2016[2013-14]Status: DisposedITAT ChennaiAY 2013-14
SMT. ZAINEE RAZANA,CHENNAI vs ITO, CHENNAI
ITA 2275/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
MAHESH AGRI EXIM PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX 15(2)(2), MUMBAI
ITA 5168/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ITO 4(1)(4), MUMBAI vs ENRICH RD INFRAPROJECTS P,. LTD, MUMBAI
ITA 3190/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 10(1)(1), MUMBAI vs INDIANA ENGINEERING WORKS(BOMBAY) P.LT, MUMBAI
ITA 999/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ACIT 16(1), MUMBAI vs INDUSIND MEDIA & COMMUNICATON LTD, MUMBAI
ITA 772/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT 6(1)(2), MUMBAI vs ASK WEALTH ADVISORS P. LTD, MUMBAI
ITA 6508/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DCIT CEN CIR 6(3), MUMBAI vs E-LAND APPAREL P.LTD, MUMBAI
ITA 6330/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT CIR. 4(3)(2), MUMBAI vs LATIN MANHARLAL SECURITIES PVT. LTD., MUMBAI
ITA 5991/MUM/2016[2013-14]Status: DisposedITAT MumbaiAY 2013-14
ACIT - 2(3)(1), MUMBAI vs DCB BANK LTD., MUMBAI
ITA 5260/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ASST CIT 15(2)(2),MUMBAI vs PUSHPANJALI REALTORS P.LTD, NAVI MUMBAI
ITA 483/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12