Recent Judgments

Latest ITAT tax tribunal orders across all benches.(383,061 total)

DEPUTY COMMISSIONER OF INCOME-TAX vs SHRI ISHWAR BIRBAL SHARMA, PUNE

ITA 648/PUN/2015[2009-10]Status: DisposedITAT PuneAY 2009-10
17/1/2018

INCOME-TAX OFFICER, AURANGABAD vs SHRI RAJENDRA MATHURDAS RATHI, AURANGABAD

ITA 1610/PUN/2015[2012-13]Status: DisposedITAT PuneAY 2012-13
17/1/2018

DIGAMBAR DNYANDEO PATIL,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,

ITA 1607/PUN/2015[2009-10]Status: DisposedITAT PuneAY 2009-10
17/1/2018

ADHITA REALTY PVT. LTD.,PUNE vs INCOME-TAX OFFICER,

ITA 1587/PUN/2015[2011-12]Status: DisposedITAT PuneAY 2011-12
17/1/2018

PRITI DEVENDRA SHAH,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,

ITA 1511/PUN/2015[2011-12]Status: DisposedITAT PuneAY 2011-12
17/1/2018

PRITI DEVENDRA SHAH,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,

ITA 1510/PUN/2015[2010-11]Status: DisposedITAT PuneAY 2010-11
17/1/2018

PRITI DEVENDRA SHAH,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,

ITA 1509/PUN/2015[2009-10]Status: DisposedITAT PuneAY 2009-10
17/1/2018

PRITI DEVENDRA SHAH,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,

ITA 1508/PUN/2015[2008-09]Status: DisposedITAT PuneAY 2008-09
17/1/2018

ASSISTANT COMMISSIONER OF INCOME-TAX vs SMT. MAYA SUDHIR DUGGAD, PUNE

ITA 1499/PUN/2015[2012-13]Status: DisposedITAT PuneAY 2012-13
17/1/2018

M/S. SCHLUMBERGER INDIA TECHNOLOGY CENTRE PVT. LTD.,PUNE vs JOINT DIRECTOR OF INCOME-TAX,

ITA 1280/PUN/2015[2011-12]Status: DisposedITAT PuneAY 2011-12
17/1/2018

DEPUTY COMMISSIONER OF INCOME-TAX vs FUTURA BIOPLANTS PVT. LTD., PUNE

ITA 1271/PUN/2015[2011-12]Status: DisposedITAT PuneAY 2011-12
17/1/2018

DEPUTY DIRECTOR OF INCOME-TAX vs SCHLUMBERGER GLOBAL SUPPORT CENTRE LTD., PUNE

ITA 1264/PUN/2015[2011-12]Status: DisposedITAT PuneAY 2011-12
17/1/2018

SHRI YOGESHKUMAR D. PATEL,BARODA vs THE INCOME TAX OFFICER, INTL. TAXN., VADODARA

ITA 102/AHD/2016[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
17/1/2018

OFFICIAL LIQUIDATOR OF

CA/11/2018ITAT Karnataka

A.S.BOPANNA

17/1/2018

THE PR. COMMISSIONER OF INCOME-TAX vs M/S. CGI INFORMATION SYSTEMS

ITA/585/2017ITAT Karnataka

L.NARAYANA SWAMY (AG.CJ),P.S.DINESH KUMAR

17/1/2018

THE PR. COMMISSIONER OF INCOME-TAX vs M/S AON SPECIALIST SERVICES PVT LTD

ITA/250/2016ITAT Karnataka

L.NARAYANA SWAMY (AG.CJ),P.S.DINESH KUMAR

17/1/2018

ORIENTAL BANK OF COMMERCE vs ADDITIONAL COMMISSIONER OF INCOME TAX

ITA/57/2018ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

17/1/2018

COMMISSIONER OF INCOME TAX vs M/S D.S.N.K.JEWELLERS P.LTD.

ITA/634/2005ITAT Delhi

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

17/1/2018

PR. COMMISSIONER OF INCOME TAX-6, NEW DELHI vs MAIL TODAY NEWSPAPERS PVT. LTD.

ITA/52/2018ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

17/1/2018

COMMISSIONER OF INCOME TAX vs M/S BANARAS HOUSE LTD.

ITA/583/2005ITAT Delhi

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

17/1/2018

PASARI ENTERPRISES PVT. LTD.,KOLKATA vs ITO, WARD - 5(2), KOLKATA, KOLKATA

ITA 2175/KOL/2017[2008-09]Status: DisposedITAT KolkataAY 2008-09
17/1/2018

SHRI GOVERDHAN SHARMA,KOLKATA vs ITO, WARD - 45(2), KOLKATA, KOLKATA

ITA 2172/KOL/2017[2007-08]Status: DisposedITAT KolkataAY 2007-08
17/1/2018

M/S. STAR TRACK AGENCY (P) LTD.,KOLKATA vs ITO, WARD - 3(2), KOLKATA, KOLKATA

ITA 1766/KOL/2017[2008-09]Status: DisposedITAT KolkataAY 2008-09
17/1/2018

J G FINANCE LIMITED,KOLKATA vs ITO, WARD - 3(1), KOLKATA, KOLKATA

ITA 1726/KOL/2017[2008-09]Status: DisposedITAT KolkataAY 2008-09
17/1/2018

RISHI GRAPHICS PVT. LTD.,KOLKATA vs ITO, WARD - 3(1), KOLKATA, KOLKATA

ITA 1668/KOL/2017[2003-04]Status: DisposedITAT KolkataAY 2003-04
17/1/2018

RISHI GRAPHICS PVT. LTD.,KOLKATA vs ITO, WARD - 3(1), KOLKATA, KOLKATA

ITA 1667/KOL/2017[2003-04]Status: DisposedITAT KolkataAY 2003-04
17/1/2018

RISHI GRAPHICS PVT. LTD.,KOLKATA vs ITO, WARD - 3(1), KOLKATA, KOLKATA

ITA 1666/KOL/2017[2002-03]Status: DisposedITAT KolkataAY 2002-03
17/1/2018

M/S GOLDEN SHEARING,HOWRAH vs ITO, WD-47(4), KOLKATA, KOLKATA

ITA 418/KOL/2016[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
17/1/2018

KOLKATA METRO RAIL CORPORATION LTD.,KOLKATA vs DCIT, (TDS), CIR-58, KOLKATA, KOLKATA

ITA 383/KOL/2016[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
17/1/2018

LALIT JALAN,KOLKATA vs THE ITO, WD-32(3), KOLKATA, KOLKATA

ITA 350/KOL/2016[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
17/1/2018