Recent Judgments

SRI MAHABALESHWAR G HEBBAR,UTTARKANNADA vs INCOME TAX OFFICER WARD-3(1), HUBLI

SRI MAHABALESHWAR G HEBBAR,U.K vs THE INCOME TAX OFFICER WARD-3(1), HUBLI

NATARAJ S,UDUPI vs INCOME TAX OFICER WARD-1, UDUPI

M/S SENSES PHARMACEUTICALS LTD,BANGALORE vs THE INCOME TAX OFFICER WARD-6(1)(1), BANGALORE

DCIT, BANGALORE vs M/S ROLLS ROYCE OPERATIONS (INDIA) PVT. LTD., BANGALORE

SHRI.B.R.KRISHNAMURTHY,TUMKUR vs ITO-WARD-2, TUMKUR

ITO, BANGALORE vs M/S CSR INDIA PVT. LTD., BANGALORE

C.I.T.CENTRAL,JAIPUR vs SHANTI LAL

C.I.T.CENTRAL,JAIPUR vs M/S PRIYANK STEELS

M/S MAHARANI ART EMPORIUM vs I.T.O.

M/S SUNCITY ART EXPORTERS vs I.T.O.WARD-11 JODHPUR

PATRAM vs A.C.I.T.CIRCLE-1,JODHPUR

THE COMMISSIONER OF INCOME TAX vs M/S SUNDER AUTOMOBILES DHULE

ANTONY SUNNY vs THE JOINT COMMISSIONER OF INCOME TAX

C.W.T.2,JODHPUR vs RAM VALLABH

C.W.T.2,JODHPUR vs RAM VALLABH

C.W.T.2,JODHPUR vs RAM VALLABH

C.W.T.2,JODHPUR vs RAM VALLABH

C.W.T.2,JODHPUR vs RAM VALLABH

K.U.M.S. RAWATSAR vs I.T.O. WARD-1, HANUMANGARH

CURIO CARVES JODHPUR vs I.T.O.WARD-11,JODHPUR

K.U.M.S. RIDMALSAR vs I.T.O. WARD-2, SRIGANGANAGAR

K.U.M.S. JETSAR vs I.TO. SURATGARH

M/S RAJ.ARTS and CRAFTS HOUSE vs I.T.O.WARD-13,JODHPUR

K.U.M.S. SURATGARH vs I.T.O. SURATGARH

C.I.T.-1,JODHPUR vs ASHOK KUMAR

M/S TRADITIONAL HANDICRAFTS CENTRE vs I.T.O.WARD-13JODHPUR

M/S BOTHRA INTERNATIONAL vs I.T.O.WARD-13JODHPUR

I.P. INDIA PVT. LTD (NOW KNOWN AS ADHUNIK TECHNOLOGY PRIVATE LIMITED) vs PR. COMMISSIONER OF INCOME TAX

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

COMMISSIONER OF INCOME TAX vs M/S JAB CONSTRUCTION P.LTD.

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR