COMMISSIONER OF INCOME TAX vs. M/S JAB CONSTRUCTION P.LTD.

$~R-53 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 769/2005

COMMISSIONER OF INCOME TAX

..... Appellant Through Mr. Puneet Rai and Mr. Ruchir Bhatia, Advs.

versus

M/S JAB CONSTRUCTION P. LTD.

..... Respondent

Through Mr. Sharad Agarwal, Adv. for Dr. Sharswat Bajpai, Adv.

CORAM: HON'BLE MR. JUSTICE SANJIV KHANNA HON'BLE MR. JUSTICE CHANDER SHEKHAR

O R D E R %

23.01.2018

Learned counsel for the Revenue states that the tax effect is less than Rs.20 lakhs. In view of the aforesaid position, we are not inclined to examine and answer the question of law.

The appeal will be treated as disposed of, for the purpose of record.

SANJIV KHANNA, J

CHANDER SHEKHAR, J JANUARY 23, 2018 b