Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,061 total)
G SHOE EXPORT,MUMBAI vs ACIT 25(1), MUMBAI
ITA 5736/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SHAKEEL AHMED MOHAMED YUNUS ANSARI,MUMBAI vs ITO,WARD 15(1)(2), MUMBAI
ITA 7101/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 2(2), MUMBAI vs LARSEN & TOUBRO FINANCE LTD, MUMBAI
ITA 4459/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
L & T FINANCE LTD,MUMBAI vs DCIT CIR 2(2), MUMBAI
ITA 3982/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
L & T FINANCE LTD,MUMBAI vs DCIT CIR 2(2), MUMBAI
ITA 3981/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
L & T FINANCE LTD,MUMBAI vs DCIT CIR 2(2), MUMBAI
ITA 3980/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
KAMSHET INVESTMENTS P. LTD,MUMBAI vs ITO WD 6(2)(4), MUMBAI
ITA 1248/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
UNILIVER INDIA EXPORT LTD,MUMBAI vs DCIT 1(1), MUMBAI
ITA 1162/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
S.K. M FABRICS ( AMANA ) L;TD,MUMBAI vs JT CIT (OSD) RG 4(3), MUMBAI
ITA 7581/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
THINGNA & CONTRACTOR,MUMBAI vs ASST CIT RG 11(3), MUMBAI
ITA 5618/MUM/2012[2007-08]Status: DisposedITAT MumbaiAY 2007-08
STANDARD CHARTERD SECURITIES (INDIA) LTD ( FORMERLY KNOWN AS STANDARD CHARTERED STCI CAPITAL MARKETS LTD AND PRIOR THAT UTI SECURITIES LTD),MUMBAI vs ASST CIT RG 4(2), MUMBAI
ITA 1506/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
TOTAL LUBRICANTS INDIA LTD ( NOW KNOWN AS TOTAL OIL INDIA P. LTD ),MUMBAI vs DCIT 8(3), MUMBAI
ITA 7021/MUM/2011[2004-05]Status: DisposedITAT MumbaiAY 2004-05
ACIT (OSD) - 2(1), MUMBAI vs M/S. TATA FINANCE LTD., MUMBAI
ITA 2997/MUM/2006[1999-2000]Status: DisposedITAT MumbaiAY 1999-2000
SMT SUSHAMA RAJESH RAO,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(2)(1), BANGALORE
ITA 2734/BANG/2017[2012-13]Status: DisposedITAT BangaloreAY 2012-13
SRI MAHESHWARA CREDIT CO-OP SOCIETY LTD,HAVERI vs INOCME TAX OFFICER WARD-2, HAVERI
ITA 2699/BANG/2017[2014-15]Status: DisposedITAT BangaloreAY 2014-15
SRI MAHESHWARA CREDIT CO-OP SOCIETY LTD,HAVERI vs INCOME TAX OFFICER WARD-2, HAVERI
ITA 2698/BANG/2017[2013-14]Status: DisposedITAT BangaloreAY 2013-14
K N MAHESH KUMAR,BANGALORE vs INCOME TAX OFFICER WARD-1, RAMANAGAR
ITA 2506/BANG/2017[2014-15]Status: DisposedITAT BangaloreAY 2014-15
M/S B R KRISHNA MURTHY (HUF),TUMKUR vs INCOME TAX OFFICER WARD-2, TUMKUR
ITA 2475/BANG/2017[2012-13]Status: DisposedITAT BangaloreAY 2012-13
SHRI EKNATH CHANDU JAGADALE,BIJAPUR vs INCOME TAX OFFICER WARD-1, BIJAPUR
ITA 2218/BANG/2017[2002-03]Status: DisposedITAT BangaloreAY 2002-03
M/S SAPNA INVESTMENTS,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(2)(1), BANGALORE
ITA 2203/BANG/2017[2008-09]Status: DisposedITAT BangaloreAY 2008-09
CHIKKERUR PATTINA SOUUHARDA SAHAKARI NIYAMITHA,HAVERI vs INCOME TAX OFFICER WARD-2, HAVERI
ITA 2100/BANG/2017[2013-14]Status: DisposedITAT BangaloreAY 2013-14
CHIKKERUR PATTINA SOUHARDA SAHAKARI NIYAMITHA,HAVERI vs INCOME TAX OFFICER WARD-2, HAVERI
ITA 2099/BANG/2017[2012-13]Status: DisposedITAT BangaloreAY 2012-13
M/S SANKESHWAR MINERALS PVT LTD,HUBLI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1), HUBLI
ITA 2079/BANG/2017[2010-11]Status: DisposedITAT BangaloreAY 2010-11
UNITED TRADING CO,SAGARA vs INCOME TAX OFFICER WARD-3, SHIMOGA
ITA 2042/BANG/2017[2009-10]Status: DisposedITAT BangaloreAY 2009-10
K SIDDALINGAPPA,DAVANGERE vs INCOME TAX OFFICER WARD-2, DAVANGERE
ITA 1955/BANG/2017[2008-09]Status: DisposedITAT BangaloreAY 2008-09
M/S ANNAPURNESHWARI ANANTHA ASHRAMA TRUST,BANGALORE vs THE DEPUTY DIRECTOR OF INCOME TAX (E) CIRCLE-17(2), BANGALORE
ITA 1910/BANG/2017[2011-12]Status: DisposedITAT BangaloreAY 2011-12
LINGARAJ BASAVANEPPA KUNNUR,DHARAWAD vs INCOME TAX OFFICER WARD-1(2), HUBLI
ITA 1792/BANG/2017[2008-09]Status: DisposedITAT BangaloreAY 2008-09
SRI MAHABALESHWAR G HEBBAR,UTTARKANNADA vs THE INCOME TAX OFFICER WARD-3(1), HUBLI
ITA 1677/BANG/2017[2005-06]Status: DisposedITAT BangaloreAY 2005-06
SRI MAHABALESHWAR G HEBBAR,UTTARKANDA vs THE INCOME TAX OFFICER WARD-3(1), HUBLI
ITA 1676/BANG/2017[2004-05]Status: DisposedITAT BangaloreAY 2004-05
SRI MAHABALESHWAR G HEBBAR,UTTARAKANDA vs THE INCOME TAX OFFICER WARD-3(1), HUBLI
ITA 1675/BANG/2017[2003-04]Status: DisposedITAT BangaloreAY 2003-04
