Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,061 total)
THE PR. COMMISSIONER OF INCOME TAX -5 vs JAYPEE VENTRUES P. LTD
ITA/75/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PR. COMMISSIONER OF INCOME TAX -6, NEW DELHI vs DHARA VEGETABLE OIL & FOODS CO. LTD. (NOW MERGED WITH MOTHER DAIRY FRUIT & VEGETABLE LTD.)
ITA/70/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
M/S MOHTA CONSTRUCTION COMPANY vs A.C.I.T.CIRCLE-2,BIKANER
ITA/59/2009ITAT Rajasthan
M/S MAHESHWARI BUILDERS vs A.C.I.T.CIRCLE-2,BIKANER
ITA/58/2009ITAT Rajasthan
C.I.T., AJMER vs MAHENDRA SINGH ASOLIYA
ITA/206/2013ITAT Rajasthan
C.I.T.UDAIPUR vs M/S P.I.INDUSTRIES
ITA/18/2012ITAT Rajasthan
K.U.M.S.SANGARIA vs I.T.O.WARD-1,HANUMANGARH
ITA/9/2013ITAT Rajasthan
M/S DHEERAJ KUMAR CONTRACTOR vs A.C.I.T.CIRCLE-SRIGANGANAGAR
ITA/62/2009ITAT Rajasthan
C.I.T.UDAIPUR vs M/S P.I.INDUSTRIES
ITA/104/2013ITAT Rajasthan
C.I.T.CENTRAL-JAIPUR vs DEEPAK
ITA/217/2013ITAT Rajasthan
K.U.M.S.NOHAR vs I.T.O.WARD-1,HANUMANGARH
ITA/118/2011ITAT Rajasthan
C.I.T.UDAIPUR vs M/S HYCRONE INDIA
ITA/81/2011ITAT Rajasthan
M/S SPACE AGE POWER PVT. LTD,SRINAGAR vs ITO, WARD 3(3), SRINAGAR
ITA 258/ASR/2017[2012-13]Status: DisposedITAT AmritsarAY 2012-13
HANSABEN AMRATLAL GANDHI,SURAT vs THE ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, SURAT
ITA 1243/AHD/2016[2004-05]Status: DisposedITAT SuratAY 2004-05
M/S. JIGISHA CORPORATION,SURAT vs THE DY.COMMISSIONER OF INCOME TAX,TDS, RANGE, SURAT
ITA 2575/AHD/2015[2014-15(TDS-2Q)]Status: DisposedITAT Surat
SHRI SALIM A. KHERANI,VAPI vs THE ACIT, VAPI CIRCLE, VAPI
ITA 2182/AHD/2015[2008-09]Status: DisposedITAT SuratAY 2008-09
M/S. KAUSHAL ENTERPRENUER PVT. LTD.,SURAT vs THE DY.CIT, TDS RANGE, SURAT
ITA 2076/AHD/2015[2013-14 (Q-3)]Status: DisposedITAT Surat
M/S. KAUSHAL ENTERPRENUER PVT. LTD.,SURAT vs THE DY.CIT, TDS RANGE, SURAT
ITA 2075/AHD/2015[2013-14 (Q-2)]Status: DisposedITAT Surat
M/S. COMET CARS SALES AND SERVICES,SURAT vs THE DY.CIT, TDS RANGE, SURAT
ITA 1931/AHD/2015[2013-14 ( Qtr. 3 )]Status: DisposedITAT Surat
SHRI NARESHKUMAR K. DHOLIYA,SURAT vs THE ACIT, CIRCL-9, SURAT
ITA 2537/AHD/2014[2010-11]Status: DisposedITAT SuratAY 2010-11
THE ACIT, CIRCLE-1, RAJKOT-GUJARAT vs M/S. ANKUR BUILDERS, RAJKOT-GUJARAT
ITA 262/RJT/2011[2007-08]Status: DisposedITAT RajkotAY 2007-08
THE ACIT, CIRCLE-1, RAJKOT-GUJARAT vs M/S. ANKUR BUILDERS, RAJKOT-GUJARAT
ITA 261/RJT/2011[2006-07]Status: DisposedITAT RajkotAY 2006-07
M/S. SHREE BHAGWATI BRIGHT BARS LTD.,RAJKOT-GUJARAT vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5, RAJKOT-GUJARAT
ITA 231/RJT/2011[2000-01]Status: DisposedITAT RajkotAY 2000-01
TOSHIBA SOFTWARE (INDIA) PRIVATE LIMITED vs THE JOINT COMMISSIONER OF INCOME TAX
ITA/761/2017ITAT Karnataka
L.NARAYANA SWAMY (AG.CJ),P.S.DINESH KUMAR
PR. COMMISSIONER OF INCOME TAX-6, NEW DELHI vs DHARA VEGETABLE OIL & FOODS CO. LTD.(NOW MERGED WITH MOTHER DAIRY FRUIT & VEGETABLE LTD.)
ITA/71/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)- 1 vs M/S SHRIM INVESTMENT SOLUTIONS PVT. LTD.
ITA/77/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)-1 vs M/S SHRIM INVESTMENT SOLUTIONS PVT. LTD.
ITA/76/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PRINCIPAL COMMISSIONER OF INCOME TAX - 8 vs SAMWON PRECISION MOULD MFG. INDIA PVT. LTD.
ITA/72/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
SMT RAJUL MODI,KOLKATA vs JCIT CIR-31, KOLKATA, KOLKATA
ITA 419/KOL/2016[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
SUNDARESAN VRALAKSHMI,CHENNAI vs ACIT NON CORPORATE CIRCLE 6, CHENNAI
ITA 2036/CHNY/2017[2011-12]Status: DisposedITAT ChennaiAY 2011-12