Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,061 total)
ACIT, CHENNAI vs TAMILNADU COOPERATIVE STATE AGRICULTURAL & RURAL DEVELOPMENT BANK, CHENNAI
ITA 1501/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
ACIT, CHENNAI vs TAMILNADU COOPERATIVE STATE AGRICULTURAL & RURAL DEVELOPMENT BANK, CHENNAI
ITA 1500/CHNY/2017[2011-12]Status: DisposedITAT ChennaiAY 2011-12
ACIT, CHENNAI vs MANALI PETROCHEMICALS LIMITED, CHENNAI
ITA 1273/CHNY/2017[2007-08]Status: DisposedITAT ChennaiAY 2007-08
ACIT, CHENNAI vs MANALI PETROCHEMICALS LIMITED, CHENNAI
ITA 1272/CHNY/2017[2006-07]Status: DisposedITAT ChennaiAY 2006-07
PYRAMID CONSULTING ENGINEERS P.LTD,MUMBAI vs DCIT CIR 3, THANE
ITA 1972/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT CIR 2(2)(2), MUMBAI vs MAHINDRA AUTOMOBILE DISTRIBUTOR P. LTD, MUMBAI
ITA 5625/MUM/2015[2012-13]Status: DisposedITAT MumbaiAY 2012-13
SMARTSTREAM TECHNOLOGIES INDIA P.LTD,MUMBAI vs DCIT 8(3), MUMBAI
ITA 6297/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
KERALA GAZETTED OFFICERS CO-OPERATIVE SOCIETY LTD vs INCOME TAX OFFICER, WARD - 2 (1)
WP(C)/2243/2018ITAT Kerala
Pr Commissioner Of Income Tax vs Smt Pushpa Wason
ITA/168/2016ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE P.K. JAISWAL
THE PR. COMMISSIONER OF INCOME TAX -6 vs MEHTA PRINT ARTS PVT. LTD.
ITA/63/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
VAIDYANATH SANT EKNATH SAKHAR UDYOG,BEED vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 280/PUN/2016[2011-12]Status: DisposedITAT PuneAY 2011-12
LAXMAN PANDURANG DUDHE,NAGPUR vs PRINCIPAL C.I.T. -2, NAGPUR
ITA 177/NAG/2017[]Status: DisposedITAT Nagpur
KHAMGAON URBAN CO-OP BANK LTD.,NAGPUR vs PRINCIPAL C.I.T. -1, NAGPUR
ITA 169/NAG/2017[2012-13]Status: DisposedITAT NagpurAY 2012-13
SHRI RAMBHAN MAHADEO SHEGAONKAR,NAGPUR vs PRINCIPOAL C.I.T.-2, NAGPUR
ITA 360/NAG/2016[2008-09]Status: DisposedITAT NagpurAY 2008-09
ROSHAN RAMDEO JAISWAL,GONDIA vs ASSTT.COMMISSIONER OF INCOME TAXCIRCLE-8, NAGPUR
ITA 313/NAG/2012[2008-09]Status: DisposedITAT NagpurAY 2008-09
ACIT, CIR-8, NAGPUR vs ROSHANLAL RAMDEO JAISWAL, GONDIA
ITA 225/NAG/2012[2008-09]Status: DisposedITAT NagpurAY 2008-09
MUKAND LTD., vs THE STATE OF KARNATAKA
STRP/100006/2016ITAT Karnataka
JOHN MICHAEL CUNHA,S.SUJATHA
THE COMMISSIONER OF INCOME TAX (APPEALS) vs SHREE JAI JINENDRA CREDIT
RP/100118/2017ITAT Karnataka
JOHN MICHAEL CUNHA,S.SUJATHA
MALLIKARJUNA H.S. vs THE INCOME TAX OFFICER,
ITA/100029/2017ITAT Karnataka
JOHN MICHAEL CUNHA,S.SUJATHA
PR. COMMISSIONER OF INCOME TAX - 17 vs SATISH CHANDER SIKKA
ITA/68/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
THE PR. COMMISSIONER OF INCOME TAX -6 vs MODERN PREFAB SYSTEMS PVT. LTD
ITA/64/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
S.SHANTA,CHENNAI vs ITO NON CORPORATE WARD 3(2), CHENNAI
ITA 2450/CHNY/2017[2011-12]Status: DisposedITAT ChennaiAY 2011-12
TARARAM (HUF),CHENNAI vs ITO NON CORPORATE WARD 6(4), CHENNAI
ITA 2393/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
P.AMSA,ARAKKONAM vs ITO WARD 3, VELLORE
ITA 2388/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
P.AMSA,ARAKKONAM vs ITO WARD 3, VELLORE
ITA 2387/CHNY/2017[2009-10]Status: DisposedITAT ChennaiAY 2009-10
M.SAJJANRAJ,CHENNAI vs INCOME TAX OFFICER, NON-CORPORATE WARD -10(2), CHENNAI
ITA 2315/CHNY/2017[2006-07]Status: DisposedITAT ChennaiAY 2006-07
RAGHUPATHY GOWTHAM,CHENNAI vs ITO NON CORPORATE WARD 16(3), CHENNAI
ITA 2288/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
D.PRASAN CHAND,CHENNAI vs ITO NCR 5(4), CHENNAI
ITA 2235/CHNY/2017[2009-10]Status: DisposedITAT ChennaiAY 2009-10
EAST WEST FOODS P LTD.,CHENNAI vs DCIT CORPORATE CIRCLE 2(1), CHENNAI
ITA 1685/CHNY/2017[2011-12]Status: DisposedITAT ChennaiAY 2011-12
M/S. BHAGGYAM BUILDERS,CHENNAI vs ACIT, CHENNAI
ITA 2614/CHNY/2016[2010-11]Status: DisposedITAT ChennaiAY 2010-11
