Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,061 total)
DHIRAJLAL SOMAIYA,MUMBAI vs INCOME TAX OFFICER, WARD 33(1)(4), MUMBAI
ITA 6096/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
MANJU ASHOK GOPWANI,MUMBAI vs INCOME TAX OFFICER WARD 2(3)(1), MUMBAI
ITA 5504/MUM/2017[2013-14]Status: DisposedITAT MumbaiAY 2013-14
SATYAVATI ARVIND KOTIAN,MUMBAI vs INCOME TAX OFFICER-26(2)(2), MUMBAI
ITA 5036/MUM/2017[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SAGAR ENTERTAINMENT P.LTD,MUMBAI vs INCOME TAX OFFICER 11(1)(4), MUMBAI
ITA 4955/MUM/2017[2011-12]Status: DisposedITAT MumbaiAY 2011-12
LALITKUMAR M JAIN,MUMBAI vs ITO 32(2)(1), MUMBAI
ITA 3342/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO 32(2)(4), MUMBAI vs NAVIN SHANTILAL MEHTA, MUMBAI
ITA 3157/MUM/2017[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ITO WD 1(3), THANE vs KAILASH TALAKSHI SANGOI, THANE
ITA 2343/MUM/2017[2011-12]Status: DisposedITAT MumbaiAY 2011-12
PRAJAPATI GAURAV PREMISES P.LTD,MUMBAI vs ITO 2(1)(1), MUMBAI
ITA 1692/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ELIND INDUCTION FURNACES P.LTD,MUMBAI vs DCIT CPC TDS, MUMBAI
ITA 465/MUM/2016[2013-14(24Q-2)]Status: DisposedITAT Mumbai
NEHA HOME BUILDERS PVT. LTD.,MUMBAI vs CIT - 13, MUMBAI
ITA 2964/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SPACO TECHNOLOGIES (INDIA) P. LTD.,MUMBAI vs DCIT 5(3), MUMBAI
ITA 2882/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ASST CIT (IT) 4(2)(2), MUMBAI vs SWISS RE-INSURANCE COMPANY LTD, MUMBAI
ITA 1351/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ASST CIT (IT) 4(2)(2), MUMBAI vs SWISS RE-INSURANCE COMPANY LTD, MUMBAI
ITA 1350/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
M.S.PRINTS,MUMBAI vs DCIT 27(2), NAVI MUMBAI
ITA 4997/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
MAHINDRA UGINE STEEL COMPANY LTD,MUMBAI vs ASST CIT 6(3), MUMBAI
ITA 4126/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
BARINDRA OVERSEAS P.LTD,MUMBAI vs PR. CIT 12, MUMBAI
ITA 2263/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
BARINDRA OVERSEAS P.LTD,MUMBAI vs PR. CIT 12, MUMBAI
ITA 2262/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
KAVITA INFRASTRUCTURE PVT. LTD. vs COMMISSIONER OF INCOME TAX (APPEALS) 12, PUNE AND ORS.
WP/1634/2018ITAT Bombay
THE COMMISSIONER OF INCOME TAX vs SMT.SARITA HANDA
ITA/783/2005ITAT Delhi
ORIENTAL BANK OF COMMERCE vs ADDITIONAL COMMISSIONER OF INCOME TAX
ITA/413/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PR. COMMISSIONER OF INCOME TAX CENTRAL vs NARESH SINGHVI
ITA/114/2017ITAT Rajasthan
INDRADEV SHRIVASTAVA vs I.T.O., JAGDALPUR (CG)
ITA 81/BIL/2015[1998-99]Status: DisposedITAT RaipurAY 1998-99
INDRADEV SHRIVASTAVA vs I.T.O., JAGDALPUR (CG)
ITA 80/BIL/2015[1997-98]Status: DisposedITAT RaipurAY 1997-98
PRADEEP CHANDRA JHA,BILASPUR(CG) vs DY.. C.I.T. CIRCLE-1(1), BILASPUR(CG)
ITA 69/BIL/2015[2010-11]Status: DisposedITAT RaipurAY 2010-11
ITO, JANJGIR CHAMPA vs M/S. B.P. ISPAT PVT. LTD., JANJGIR CHAMPA
ITA 35/BIL/2015[2010-11]Status: DisposedITAT RaipurAY 2010-11
EPIC ALLOY STEEL PRIVATE LTD.,RAIGARH(C.G) vs THE DY.CIT-1(1), BILASPUR(CG)
ITA 29/BIL/2015[2010-11]Status: DisposedITAT RaipurAY 2010-11
DY.C.I.T. CIRCLE KORBA, KORBA(CG) vs M/S KRISHNA AUTO RIDERS PVT. LTD, KORBA(CG)
ITA 121/BIL/2015[2012-13]Status: DisposedITAT RaipurAY 2012-13
I.T.O., JANJGIR CHAMPA vs SMT SUMITRA SINGH, JANJGIR-CHAMPA (C.G.)
ITA 108/BIL/2015[2005-06]Status: DisposedITAT RaipurAY 2005-06
I.T.O. WARD -1(1), RAIPUR (CG) vs SMT SHEELA CHAKOLE, RAIPUR
ITA 394/BIL/2014[2011-12]Status: DisposedITAT RaipurAY 2011-12
SUNNY WASAN,KORBA(CG) vs DY.. C.I.T. CIRCLE, KORBA, KORBA(CG)
ITA 390/BIL/2014[2010-11]Status: DisposedITAT RaipurAY 2010-11
