I.P. INDIA PVT. LTD (NOW KNOWN AS ADHUNIK TECHNOLOGY PRIVATE LIMITED) vs. PR. COMMISSIONER OF INCOME TAX

$~37 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 78/2018 I.P. INDIA PVT. LTD (NOW KNOWN AS ADHUNIK TECHNOLOGY PRIVATE LIMITED)

..... Appellant

Through Mr. V.K. Sabharwal, Adv.

versus

PR. COMMISSIONER OF INCOME TAX ..... Respondent Through Mr. Asheesh Jain and Mr. Shahrukh Ejaz, Advs.

CORAM: HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE A. K. CHAWLA

O R D E R %

23.01.2018

After some hearing, learned counsel for the appellant seeks liberty to withdraw the appeal.

Dismissed as withdrawn.

S. RAVINDRA BHAT, J

A. K. CHAWLA, J JANUARY 23, 2018 rc