Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,705 total)
M/S. ROHAN & RAJDEEP INFRASTRUCTURE,PUNE vs PR.COMMISSIONER OF INCOME TAX -2, PUNE
ITA 633/PUN/2017[2012-13]Status: DisposedITAT PuneAY 2012-13
RAJIV YASHWANT BHALE,PUNE vs INCOME TAX OFFICER, PUNE
ITA 341/PUN/2017[2012-13]Status: DisposedITAT PuneAY 2012-13
KALYANI STEELS LTD. vs ADDITIONAL COMMISSIONER OF INCOME-TAX,
ITA 648/PUN/2016[2009-10]Status: DisposedITAT PuneAY 2009-10
INCOME-TAX OFFICER vs SMT. NIRMALA PRAKASH SHAH, NASHIK
ITA 1938/PUN/2016[2008-09]Status: DisposedITAT PuneAY 2008-09
INCOME-TAX OFFICER vs SMT. NIRMALA VIJAY SANKLECHA, NASHIK
ITA 1937/PUN/2016[2008-09]Status: DisposedITAT PuneAY 2008-09
INCOME-TAX OFFICER vs M/S. MAA SARASWAT STEEL INDUSTRIES, NASHIK
ITA 1868/PUN/2016[2011-12]Status: DisposedITAT PuneAY 2011-12
SANDEEP OMPRAKASH KOYATE,AHMEDNAGAR vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1536/PUN/2016[2012-13]Status: DisposedITAT PuneAY 2012-13
GUNVANT VITTHALDAS SHAH,SANGLI vs INCOME-TAX OFFICER,
ITA 1010/PUN/2016[2007-08]Status: DisposedITAT PuneAY 2007-08
GUNVANT VITTHALDAS SHAH,SANGLI vs INCOME-TAX OFFICER,
ITA 1009/PUN/2016[2006-07]Status: DisposedITAT PuneAY 2006-07
MANGLESH KALYANCHAND LALWANI, HUF,NASHIK vs INCOME-TAX OFFICER,
ITA 1893/PUN/2014[2001-02]Status: DisposedITAT PuneAY 2001-02
KAMLESH KALYANCHAND LALWANI, HUF,NASHIK vs INCOME-TAX OFFICER,
ITA 1892/PUN/2014[2001-02]Status: DisposedITAT PuneAY 2001-02
KALYANCHAND MANAKCHAND LALWANI, HUF,NASHIK vs INCOME-TAX OFFICER,
ITA 1891/PUN/2014[2001-02]Status: DisposedITAT PuneAY 2001-02
MRS. SANGEETA SHARAD PATIL,SATARA vs INCOME-TAX OFFICER,
ITA 1708/PUN/2014[2005-06]Status: DisposedITAT PuneAY 2005-06
S.R.K.R.E.C. ALUMNI ASSOCIATION,BHIMAVARAM vs CIT, EXEMPTIONS, HYDERABAD
ITA 534/VIZ/2017[00/00/0000]Status: DisposedITAT Visakhapatnam
SRKREC ALUMNI, ASSOCIATION,BHIMAVARAM vs CIT (EXEMTION), HYDERABAD
ITA 533/VIZ/2017[-]Status: DisposedITAT Visakhapatnam
THE DUPTY, CIT, VIJAYAWADA vs SRI RAVI RAMESH BABU, VIJAYAWADA
ITA 52/VIZ/2017[2008-2009]Status: DisposedITAT VisakhapatnamAY 2008-2009
ACIT, CIRCLE-1(1), VISAKHAPATNAM vs SHRI MOHAN PRASAD PANDEY, VISAKHAPATNAM
ITA 453/VIZ/2017[2012-2013]Status: DisposedITAT VisakhapatnamAY 2012-2013
SUMAN CHOUDHARI,VISAKHAPATNAM vs ACIT, CIRCLE-1(1), VISAKHAPATNAM
ITA 379/VIZ/2017[2012-2013]Status: DisposedITAT VisakhapatnamAY 2012-2013
SUMAN CHOUDHARI,VISAKHAPATNAM vs DCIT, CIRCLE-1(1), VISAKHAPATNAM
ITA 378/VIZ/2017[2009-2010]Status: DisposedITAT VisakhapatnamAY 2009-2010
TARAKARAMA ENTERPRISES vs THE ITO., MACHILIPATNAM
ITA 282/VIZ/2017[2002-2003]Status: DisposedITAT VisakhapatnamAY 2002-2003
DR. BALABHADRA SUJATHA,RAJAHMUNDRY vs THE DY. CIT, RAJAHMUNDRY
ITA 250/VIZ/2017[2004-2005]Status: DisposedITAT VisakhapatnamAY 2004-2005
SMT. DINTAKURTHI SHARMILA,MACHILIPATNAM vs THE ITO, MACHILIPATNAM
ITA 25/VIZ/2017[2011-2012]Status: DisposedITAT VisakhapatnamAY 2011-2012
DR. BALABHADRA SUJATHA,RAJAHMUNDRY vs THE DY. CIT, RAJAHMUNDRY
ITA 249/VIZ/2017[2003-2004]Status: DisposedITAT VisakhapatnamAY 2003-2004
DR. BALABHADRA SUJATHA,RAJAHMUNDRY vs THE DY. CIT, RAJAHMUNDRY
ITA 248/VIZ/2017[2002-2003]Status: DisposedITAT VisakhapatnamAY 2002-2003
VESTAL EDUCATIONAL SOCIETY,VIZIANAGARAM vs THE CIT (EXAMPTIONS), HYDERABAD
ITA 16/VIZ/2016[]Status: DisposedITAT Visakhapatnam
THE GOWTHAMI SOLVENT OILS LTD.,TANUKU vs THE ACIT, RAJAHMUNDRY
ITA 610/VIZ/2014[2010-11]Status: DisposedITAT VisakhapatnamAY 2010-11
MANZOOR AHMED MAKROO,SRINAGAR vs INCOME TAX OFFICER, ANNANTNAG
ITA 332/ASR/2017[2012-13]Status: DisposedITAT AmritsarAY 2012-13
THE INCOME-TAX OFFICER, SRINAGAR vs M/S. ALI SHAH, SRINAGAR
ITA 537/ASR/2011[2006-07]Status: DisposedITAT AmritsarAY 2006-07
THE DCIT, CIRCLE-4(1)(1), AHMEDABAD vs M/S. SHILP GRAVURES LTD., AHMEDABAD
ITA 408/AHD/2016[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
THE SARDAR CO. OP. SOCIETY LTD.,MAHISAGAR vs THE INCOME TAX OFFICER, LUNAWADA, VADODARA
ITA 2969/AHD/2016[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
