Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,705 total)
KRISHNA TRADERS,MUMBAI vs INCOME TAX OFFICE, WARD-2(2), KALYAN
ITA 6644/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SILVERLINE TRADING COMPANY LIMITED,MUMBAI vs PRINCIPAL COMMISSIONER OF INCOME TAX-2, MUMBAI
ITA 6633/MUM/2017[2007-08]Status: DisposedITAT MumbaiAY 2007-08
HGP COMMUNITY PRIVATE LIMITED SUCCESSOR TO ALPHA ASSOCIATES,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX-12(3), MUMBAI
ITA 5081/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 15(3)(2), MUMBAI vs UNIMERS INDIA LTD, NAVI MUMBAI
ITA 727/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT CIR 3(3)(1), MUMBAI vs SMITA CONDUCTORS LTD, MUMBAI
ITA 3678/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
CREDIT GUARANTEE FUND TRUST FOR MICRO AND SMALL ENTERPRISES,MUMBAI vs ITO (E) 1(1), MUMBAI
ITA 3250/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ACIT - 19(3), MUMBAI vs SAFE ENTERPRISES, MUMBAI
ITA 2700/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DCIT 2(3)(1), MUMBAI vs WESTERN OUTDOOR INTERACTIVE P.LTD, MUMBAI
ITA 247/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ACIT 17(2), MUMBAI vs NATHALAL SHIVLAL, MUMBAI
ITA 2143/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ZAKAULLA SIDDQUI,MUMBAI vs ASST CIT CEN CIR 47, MUMBAI
ITA 302/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SUSHILKUMAR JAIN (HUF),MUMBAI vs DCIT CIR 20(3),
ITA 7605/MUM/2014[2004-05]Status: DisposedITAT MumbaiAY 2004-05
HINDUSTAN UNILEVER LTD,MUMBAI vs DCIT SP RG 2, MUMBAI
ITA 4179/MUM/2013[1985-86]Status: DisposedITAT MumbaiAY 1985-86
KARSANDAS L. DANANI,MUMBAI vs DCIT 23(2), MUMBAI
ITA 4788/MUM/2012[2007-08]Status: DisposedITAT MumbaiAY 2007-08
SRI.RANGASWAMY HANUMEGOWDA,BANGALORE vs INCOME TAX OFFICER WARD-3(2)(3), BANGALORE
ITA 373/BANG/2018[2014-15]Status: DisposedITAT BangaloreAY 2014-15
SRI, BETTAIAH RAMAIAH,BANGALORE vs INCOME TAX OFFICER, WARD-3(2)(1), BANGALORE
ITA 1898/BANG/2017[2012-13]Status: DisposedITAT BangaloreAY 2012-13
SRI SAI EDUCATIONAL TRUST,CHITAMANI vs THE INCOME TAX OFFICER(EXEMPTION) WARD-3, BANGALORE
ITA 1654/BANG/2017[2012-13]Status: DisposedITAT BangaloreAY 2012-13
SHRI. G. LALANATHA REDDY,BANGALORE vs DCIT, BANGALORE
ITA 913/BANG/2016[2009-10]Status: DisposedITAT BangaloreAY 2009-10
M/S.GLOBAL ENTROPOLIS (VIZAG)(P) LTD.,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 2082/BANG/2016[2012-13]Status: DisposedITAT BangaloreAY 2012-13
M C SATHYANARAYANA GOWDA,BANGALORE vs ITO, BANGALORE
ITA 1057/BANG/2016[2008-09]Status: DisposedITAT BangaloreAY 2008-09
M/S NIRVANA BUSINESS SOLUTIONS PVT LTD,BANGALORE vs ASST. COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1077/BANG/2014[2004-05]Status: DisposedITAT BangaloreAY 2004-05
RAJESH GUPTA HUF vs PRINCIPAL COMMISSIONER OF INCOME TAX-11 & ANR.
ITA - 246 / 2018ITAT Delhi
THE THADUKKASSERY SERVICE CO-OPERATIVE BANK LTD vs THE INCOME TAX OFFICER
WP(C)/6112/2018ITAT Kerala
THE MANICKAL SERVICE CO OPERATIVE BANK LTD. vs THE INCOME TAX OFFICER
WP(C)/6093/2018ITAT Kerala
THE NAGARIPURAM SERVICE CO-OPERATIVE BANK LTD vs THE INCOME TAX OFFICER
WP(C)/6095/2018ITAT Kerala
MANAMBOOR SERVICE CO OPERATIVE BANK LIMITED vs THE INCOME TAX OFFICER
WP(C)/6208/2018ITAT Kerala
MUNDELA SERVICE CO-OPERATIVE BANK LIMITED vs THE INCOME TAX OFFICER
WP(C)/6195/2018ITAT Kerala
PR. COMMISSIONER OF INCOME TAX, GURGAON vs M/S BMW INDIA PVT. LTD.
ITA/513/2017ITAT Punjab & Haryana
MR. JUSTICE M.M. AGGARWAL,LOK ADALAT BENCH - 3
BAJAJ AUTO FINANCE LTD. vs THE C.I.T., PUNE.
ITR/25/2000ITAT Bombay
THE COMMISSIONER OF INCOME TAX CENTRAL-EXEMPTION vs EKLAVYA FOUNDATION
ITA/232/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
M/S UNIVERSAL CYLINDERS LIMITED vs THE COMMERCIAL TAXES OFFICER
C.A. No.-002431-002431 - 2018ITAT SC
HON'BLE MR. JUSTICE MADAN B. LOKUR HON'BLE MR. JUSTICE DEEPAK GUPTA
