Recent Judgments

Latest ITAT tax tribunal orders across all benches.(383,705 total)

DCIT, DEHRADUN vs M/S. YUZHMORGEOLOGIYA OVERSEAS LTD., NEW DELHI

ITA 6538/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
26/2/2018

INTELSAT CORPORATION,NEW DELHI vs ADIT, NEW DELHI

ITA 6312/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
26/2/2018

M/S. HARYANA KICKBOXING ASSOCIATION,NEW DELHI vs CIT, FARIDABAD

ITA 6179/DEL/2014[]Status: DisposedITAT Delhi
26/2/2018

M/S. INTELSAT CORPORATION,NEW DELHI vs ADIT, NEW DELHI

ITA 451/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
26/2/2018

DCIT, NEW DELHI vs M/S. ASAHI INDIA GLASS LIMITED, NEW DELHI

ITA 2183/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
26/2/2018

M/S. ASAHI INDIA GLASS LIMITED,NEW DELHI vs DCIT, NEW DELHI

ITA 1637/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
26/2/2018

ITO, NEW DELHI vs SH. SHYAMVIR SINGH, DELHI

ITA 3033/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
26/2/2018

INTELSAT CORPORATION,NEW DELHI vs ADIT, NEW DELHI

ITA 6041/DEL/2012[2009-10]Status: DisposedITAT DelhiAY 2009-10
26/2/2018

ACIT, NEW DELHI vs M/S. L.T. OVERSEAS LTD., NEW DELHI

ITA 5426/DEL/2011[2000-01]Status: DisposedITAT DelhiAY 2000-01
26/2/2018

ACIT, NEW DELHI vs M/S. LODHI PROPERTY COMPANY LTD., NEW DELHI

ITA 4970/DEL/2011[2007-08]Status: DisposedITAT DelhiAY 2007-08
26/2/2018

LODHI PROPERTY COMPANY LTD.,GURGAON vs DCIT, NEW DELHI

ITA 4851/DEL/2011[2007-08]Status: DisposedITAT DelhiAY 2007-08
26/2/2018

ACIT, NEW DELHI vs M/S. L.T. OVERSEAS LTD., NEW DELHI

ITA 4478/DEL/2011[2000-01]Status: DisposedITAT DelhiAY 2000-01
26/2/2018

L T OVERSEAS LTD.,GURGAON vs CIT (APPEALS)- VII, NEW DELHI

ITA 4191/DEL/2011[2000-01]Status: DisposedITAT DelhiAY 2000-01
26/2/2018

PRINCIPAL COMMISSIONER OF INCOME TAX-7 vs RALLISON ELECTRICALS PVT. LTD.

ITA/236/2018ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

26/2/2018

PRINCIPAL COMMISSIONER OF INCOME TAX-7 vs RALLISON ELECTRICALS PVT. LTD.

ITA/237/2018ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

26/2/2018

PRINCIPAL COMMISSIONER OF INCOME TAX-7 vs RALLISON ELECTRICALS PVT. LTD.

ITA/235/2018ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

26/2/2018

THE PR. COMMISSIONER OF INCOME TAX -3 vs EVALUESERVE SEZ (GURGAON) PVT. LTD.

ITA/241/2018ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

26/2/2018

PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)- 1, vs NRA IRON & STEEL PVT. LTD.,

ITA/244/2018ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

26/2/2018

PRINCIPAL COMMISSIONER OF INCOME TAX-7 vs ORIENTAL BANK OF COMMERCE

ITA/245/2018ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

26/2/2018

M/S HUMBOLDT WEDAG INDIA PRIVATE. LIMITED. vs CIT, CIRCLE- 3, KOLKATA

ITA/242/2018ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

26/2/2018

SANTHOSH KUMAR,CHENNAI vs ITO WARD 3, PONDICHERRY

ITA 2954/CHNY/2018[2011-12]Status: DisposedITAT ChennaiAY 2011-12
26/2/2018

SANTHOSH KUMAR,CHENNAI vs ITO WARD 3, PONDICHERRY

ITA 2953/CHNY/2018[2010-11]Status: DisposedITAT ChennaiAY 2010-11
26/2/2018

DCIT, CHENNAI vs GREATSHINE HOLDINGS PRIVATE LIMITED, CHENNAI

ITA 271/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
26/2/2018

DCIT CORPORATE CIRCLE 3(2), CHENNAI vs VERIZON DATA SERVICES INDIA PVT. LTD., CHENNAI

ITA 2401/CHNY/2017[2008-09]Status: DisposedITAT ChennaiAY 2008-09
26/2/2018

DCIT CORPORATE CIRCLE 2(1), CHENNAI vs EWS FINANCE & INVESTMENTS P LTD., CHENNAI

ITA 2382/CHNY/2017[2008-09]Status: DisposedITAT ChennaiAY 2008-09
26/2/2018

EJAZ TANNING CO.,CHENNAI vs ACIT NON CORPORATE CIRCLE 4, CHENNAI

ITA 2119/CHNY/2017[2011-12]Status: DisposedITAT ChennaiAY 2011-12
26/2/2018

SUPER SALES INDIA LTD.,COIMBATORE vs DCIT CORPORATE CIRCLE 1, COIMBATORE

ITA 1584/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
26/2/2018

LIVING WATERFINE TECHNOLOIGES PRIVATE LIMITED,CHENNAI vs ACIT, CHENNAI

ITA 64/CHNY/2016[2000-01]Status: DisposedITAT ChennaiAY 2000-01
26/2/2018

DCIT, CHENNAI vs METRO MULTIMEDIA PRIVATE LIMITED, CHENNAI

ITA 3226/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
26/2/2018

DCIT, MADURAI vs SRI PARAMESWARI SPINNING MILLS PRIVATE LIMITED, ARUPPUKOTTAI

ITA 1364/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
26/2/2018