Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,705 total)
SHRI CHIMANLAL B. PATEL,MEHSANA vs THE INCOME TAX OFFICER, WARD-1, MEHSANA
ITA 2968/AHD/2016[2013-14]Status: DisposedITAT AhmedabadAY 2013-14
THE DCIT, CIRCLE-7, AHMEDABAD vs SMT. GEETABEN CHANDULAL PRAJAPATI, AHMEDABAD
ITA 213/AHD/2016[2006-07]Status: DisposedITAT AhmedabadAY 2006-07
THE ITO, WARD-2(4), BHAVNAGAR vs RAGHUVIR GINNING FACTORY, BHAVNAGAR
ITA 211/AHD/2016[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
THE ITO, WARD-2(4), BHAVNAGAR vs JAY MAHAKALI GINNING, BHAVNAGAR
ITA 210/AHD/2016[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
THE ITO, WARD-2(4), BHAVNAGAR vs KAILASH GINNING FACTORY, BHAVNAGAR
ITA 209/AHD/2016[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
THE ITO(EXEMPTIONS), WARD-1, AHMEDABAD vs INDIAN MEDICAL ASSOCIATION NATIONAL SOCIAL SECURITY SCHEME, AHMEDABAD
ITA 1156/AHD/2016[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
SHRI FIROZ Y. KALIWALA,BHAVNAGAR vs THE INCOME TAX OFFICER, WARD-6(1), BHAVNAGAR
ITA 1149/AHD/2016[2005-06]Status: DisposedITAT AhmedabadAY 2005-06
ROTARY FLAMINGO CHARITABLE TRUST,BHUJ vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD
ITA 1134/AHD/2016[-]Status: DisposedITAT Ahmedabad
ANAND PETROCHEM PVT. LTD.,AHMEDABAD vs THE DY.CIT, CIRCLE-1, AHMEDABAD
ITA 1002/AHD/2016[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
THE DCIT, CIRCLE-4(1)(2), AHMEDABAD vs VENUS INFRASTRUCTURE & DEVELOPERS LTD., AHMEDABAD
ITA 727/AHD/2015[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
THE ACIT, CIRCLE-1(2), VADODARA vs M/S. HONEST ENTERPRISE LTD., VADODARA
ITA 2265/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
THE DCIT, CIRCLE -4, AHMEDABAD vs GUJARAT STATE FINANCIAL CORPORATION, GANDHINAGAR
ITA 3008/AHD/2014[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
SMT.ANNA ALEXANDER,KOZHENCHERRY vs THE ACIT, CIRCLE-1, THIRUVALLA, THIRUVALLA
ITA 590/COCH/2017[1996-97]Status: DisposedITAT CochinAY 1996-97
DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR vs RAJASTHAN RAJYA VIDYUT UTPADAN NIGAM LTD., JAIPUR
ITA 974/JPR/2017[2003-04]Status: DisposedITAT JaipurAY 2003-04
DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR vs RAJASTHAN RAJYA VIDYUT UTPADAN NIGAM LTD., JAIPUR
ITA 973/JPR/2017[2002-03]Status: DisposedITAT JaipurAY 2002-03
M/S BHATIA CORPORATION PVT. LTD.,KOTA vs ASSISTANT COMMISSIONER OF INCOME TAX, KOTA
ITA 1044/JPR/2017[2011-12]Status: DisposedITAT JaipurAY 2011-12
ACIT, JAIPUR vs RAJASTHAN STATE INDUSTRIAL DEVELOPMENT & INVESTMENT CORPORATION LTD., JAIPUR
ITA 323/JPR/2016[2009-10]Status: DisposedITAT JaipurAY 2009-10
RAJASTHAN STATE INDUSTRIAL DEVELOPMENT & INVESTMENT CORP. LTD.,JAIPUR vs ACIT, JAIPUR
ITA 94/JPR/2015[2012-13]Status: DisposedITAT JaipurAY 2012-13
RAJASTHAN STATE INDUSTRIAL DEVELOPMENT & INVESTMENT CORP. LTD.,JAIPUR vs ACIT, JAIPUR
ITA 93/JPR/2015[2011-12]Status: DisposedITAT JaipurAY 2011-12
DCIT, JAIPUR vs RAJASTHAN STATE INDUSTRIAL DEVELOPMENT & INVESTMENT CORPORTATION LTD., JAIPUR
ITA 208/JPR/2015[2012-13]Status: DisposedITAT JaipurAY 2012-13
DCIT, JAIPUR vs RAJASTHAN STATE INDUSTRIAL DEVELOPMENT & INVESTMENT CORPORTATION LTD., JAIPUR
ITA 207/JPR/2015[2011-12]Status: DisposedITAT JaipurAY 2011-12
ACIT, JAIPUR vs RAJASTHAN STATE INDUSTRIAL DEVELOPMENT & INVESTMENT CORP., JAIPUR
ITA 421/JPR/2014[2010-11]Status: DisposedITAT JaipurAY 2010-11
ACIT, JAIPUR vs RAJASTHAN STATE INDUSTRIAL DEVELOPMENT & INVESTMENT CORP., JAIPUR
ITA 420/JPR/2014[2009-10]Status: DisposedITAT JaipurAY 2009-10
RAJASTHAN STATE INDUSTRIAL DEVELOPMENT & INVESTMENT CORP. LTD.,JAIPUR vs ACIT, JAIPUR
ITA 313/JPR/2014[2010-11]Status: DisposedITAT JaipurAY 2010-11
RAJASTHAN STATE INDUSTRIAL DEVELOPMENT & INVESTMENT CORP. LTD.,JAIPUR vs DCIT, JAIPUR
ITA 311/JPR/2014[2009-10]Status: DisposedITAT JaipurAY 2009-10
PREMIUM ACRES INFRATECH (P) LTD.,NEW DELHI vs ITO, WARD- 20(2), NEW DELHI
ITA 7734/DEL/2017[2013-14]Status: DisposedITAT DelhiAY 2013-14
RAVI KUMAR,NEW DELHI vs ITO, WARD-44(4), NEW DELHI
ITA 6110/DEL/2017[2010-11]Status: DisposedITAT DelhiAY 2010-11
NCJ ESTATE SOLUTIONS PVT. LTD.,NEW DELHI vs ITO, WARD- 13(1), NEW DELHI
ITA 4733/DEL/2017[2011-12]Status: DisposedITAT DelhiAY 2011-12
DCIT, NEW DELHI vs M/S YAMAHA MOTOR INDIA PVT. LTD., NEW DELHI
ITA 64/DEL/2016[2005-06]Status: DisposedITAT DelhiAY 2005-06
ACIT, NEW DELHI vs M/S. AMTEK INDIA LTD., NEW DELHI
ITA 2710/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
