Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,705 total)
ACIT, NEW DELHI vs M/S. AMTEK CRANKSHAFTS INDIA LTD, NEW DELHI
ITA 2709/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
SMT. VIMAL CHAWLA CHARITABLE TRUST,FARIDABAD vs ACIT, FARIDABAD
ITA 2241/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, NEW DELHI vs M/S DHANUKA LABORATORIES LTD., NEW DELHI
ITA 163/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
DCIT, NEW DELHI vs M/S. GAPS POWER INFRASTRUCTURE PVT. LTD., NEW DELHI
ITA 905/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
SMT. SUNITA DEVI,GHAZIABAD vs ITO, GHAZIABAD
ITA 5752/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
SH. SUDESH KUMAR CHAUDHARY,GHAZIABAD vs ITO, GHAZIABAD
ITA 5751/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. PALIWAL GDR HOMESTYLES (P) LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 5465/DEL/2015[2012-13]Status: DisposedITAT DelhiAY 2012-13
ITO, NEW DELHI vs SHRI OM PRAKASH, DELHI
ITA 5300/DEL/2015[2006-07]Status: DisposedITAT DelhiAY 2006-07
SUPER CHARITABLE AND EDUCATIONAL SOCIETY,PANIPAT vs CIT(E), CHANDIGARH
ITA 4764/DEL/2015[]Status: DisposedITAT Delhi
DCIT, NEW DELHI vs M/S. CONVERGYS CUSTOMER MANAGEMENT GROUP INC., GURGAON
ITA 3417/DEL/2015[2006-07]Status: DisposedITAT DelhiAY 2006-07
M/S. SHERAWALI YARNS PVT. LTD.,NEW DELHI vs ACIT, MEERUT
ITA 2997/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S. UMBRELLA PROJECTS PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 5955/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. SHIVRIEM MEGAMARTS PRIVATE LIMITED,NEW DELHI vs DCIT, NEW DELHI
ITA 5724/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. B.L.K. LIFESTYLE LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 5335/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
AIRPORT AUTHORITY OF INDIA,NEW DELHI vs ACIT, NEW DELHI
ITA 4821/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
PRIYA PAPER (P) LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 1660/DEL/2014[2002-03]Status: DisposedITAT DelhiAY 2002-03
S.K. GUPTA,NEW DELHI vs ADDL. DIT (INV.), NEW DELHI
ITA 6287/DEL/2013[2012-13]Status: DisposedITAT DelhiAY 2012-13
ITO, NEW DELHI vs M/S PRIME TIME BUILDCONS PVT. LTD., NEW DELHI
ITA 4198/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S. SHIVA INSURANCE AGENCY LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 3060/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT, NEW DELHI vs M/S. CONTAINER COORPORATION OF INDIA LTD., NEW DELHI
ITA 1555/DEL/2012[2006-07]Status: DisposedITAT DelhiAY 2006-07
ACIT, NEW DELHI vs M/S. CONTAINER CORPORATION OF INDIA LTD., NEW DELHI
ITA 1364/DEL/2012[2007-08]Status: DisposedITAT DelhiAY 2007-08
ACIT, NEW DELHI vs M/S. CONTAINER CORPORATION OF INDIA LTD., NEW DELHI
ITA 1363/DEL/2012[2006-07]Status: DisposedITAT DelhiAY 2006-07
ACIT, NEW DELHI vs SAMSUNG INDIA ELECTRONICS PVT. LTD., GURGAON
ITA 4181/DEL/2011[2002-03]Status: DisposedITAT DelhiAY 2002-03
PRIYA PAPER (P) LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 410/DEL/2011[2002-03]Status: DisposedITAT DelhiAY 2002-03
RDC CONCRETE (INDIA) PVT. LTD.,MUMBAI vs DCIT, NEW DELHI
ITA 1911/DEL/2011[2004-05]Status: DisposedITAT DelhiAY 2004-05
ACIT, CIRCLE-9(1) vs S.M. TELESYS LTD.,
ITA 2197/DEL/2006[2002-2003]Status: DisposedITAT DelhiAY 2002-2003
PRINCIPAL COMMISSIONER OF INCOME TAX- 6 vs M/S. NTPC TAMIL NADU ENERGY CO. LTD.
ITA/233/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
COMMISSIONER OF INCOME TAX-1 vs ALCATEL LUCENT CANADA
ITA/225/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI - 18 vs M/S. DLF COMMERCIAL PROJECTS CORPORATION
ITA/231/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI - 18 vs M/S. DLF COMMERCIAL PROJECTS CORPORATION
ITA/226/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
